Partnership

S.No.	Contents
1.	Partnership
2.	Number of Partners
3.	General Duties of a Partner
4.	Rights of The Partners
5.	Restrictions on Authority of a Partner
6.	Rights of a Minor
7.	Dissolution of a Firm
8.	Dissolution on The Happening of Certain Contingencies
9.	Dissolution by Notice
10.	Checklist For Drafting A Partnership Deed
11.	Partnership Deed