Medical Negligence

Remedies

Remedies Available in Case of Medical Negligence

A consumer has the option to approach the Consumer Forums to seek speedy redressal of his grievances or file a criminal complaint.

Where to File a Complaint

How to File Complaint

Checklist to File a Case

1. Retain prescription, bills and references.
2. Maintain medical history records.
3. Consent given by the patient or close relative can be used as evidence in the court.