Hire Purchase
|
S.No |
Contents |
|
1. |
Introduction |
| 2. | What is a hire-purchase agreement |
| 3. | Forms of Hire Purchase Agreements |
| 4. | Termination of Hire-Purchase Agreement |
| 5. | Remedies available in case of Breach |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||||||||||
|
|
|
|
|
|
|||||||||||||||||
|
|
|
||||||||||||||||||||
|
|
|
|||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|||||||||||||||||||||
Hire Purchase
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|
|
||||||||||||||||||
