High Court Appeal
Court fee
No court fee is payable in Criminal appeals if the convicted person is in jail and is filing the appeal from jail otherwise court fee as per schedule is to be paid.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
High Court Appeal Court fee No court fee is payable in Criminal appeals if the convicted person is in jail and is filing the appeal from jail otherwise court fee as per schedule is to be paid. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |