Foreign Exchange Management Act (FEMA)
5. Reimbursement outside India
Rupee Travelers cheque , which are issued by authorized dealers, encashable outside India, may be reimbursed by Authorized Dealers or by their selling Agent.
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Foreign Exchange Management Act (FEMA) 5. Reimbursement outside India Rupee Travelers cheque , which are issued by authorized dealers, encashable outside India, may be reimbursed by Authorized Dealers or by their selling Agent. |
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