Foreign Exchange Management Act (FEMA)
Appeal to Special Director (Appeals)
The special Director (Appeals) is authorized to hear the appeals arising out of in order of the Adjudicating Authority.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Foreign Exchange Management Act (FEMA) Appeal to Special Director (Appeals) The special Director (Appeals) is authorized to hear the appeals arising out of in order of the Adjudicating Authority. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |