Divorce Muslims
Divorce Muslims:
Divorce by husband / wife
A Husband may divorce in the following manner-
- Talaq: which is release from the marriage tie immediately or eventually.
- Ila: where a husband of sound mind takes a vow that he will abstain from all relationship from his wife.
- Zihar: where husband sane and adult compares his wife to his mother or any other female within the prohibited degrees.
A wife may divorce in the following manner-
- Talaqetafwiz: talaq by the wife under the husbands delegated power.