Child Labor

The processes specified in Part B of the schedule are:

1. Bidi making
2. Carpet weaving
3. Cement manufacture including bagging thereof
4. Cloth printing, dyeing and weaving
5. Manufacture of matches, explosives and fire works.
6. Mica-cutting and splitting
7. Shellac manufacture
8. Soap manufacture
9. Tanning
10. Wool-cleaning
11. Building and construction industry
12. Manufacture of slate pencils (including packing)
13. Manufacture of products from agate
14. Manufacturing processes using toxic metals and substances such as lead, mercury, manganese, chromium, cadmium, benzene pesticides and asbestos.
15. Hazardous processes, Printing and dangerous operations as notified in the rules of the Factories Act, 1948
16. Cashew and cashew nut descaling and processing.
17. Soldering processes in electronic industries.