Central Excise

S.No.	Contents
1.	Central Excise
2.	Procedure of obtaining registration
3.	Requirement of filing declaration for the manufacturers exempt from registration
4.	Procedure of deposit of duty during strikes etc
5.	Persons eligible for refund
6.	Rebate of Central Excise duty on the exported goods
7.	Manufacturer Exporter and Merchant Exporter
8.	Block Transfer of Bond Account
9.	Who is covered by the SSI scheme
10.	Search, Seizure, Arrest, Offence, Penalty, Prosecution
11.	Rights in Case of a Raid
12.	At the entry point of your premises, you are well within your rights
13.	Appeals
14.	Revision by Central Government
15.	Exclusion of time taken for copy
16.	Addresses