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Supreme Court Judgments


Latest Supreme Court of India Judgments 2025

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November    2022

1. M/s. International Merchandising Company, LLC (Earlier Known as International Merchandising Corporation) Vs. Commissioner, Service Tax, New Delhi [November 01, 2022]
2. Raghunath Behera Vs. State of Odisha [November 01, 2022]
3. State of Gujarat Vs. Pravinkumar R. Patel [November 01, 2022]
4. L. Narasimhaiah Vs. The Divisional Controller, Mysore Urban Division [November 01, 2022]
5. D. Laxmamma Vs.S. Halappa [November 01, 2022]
6. Korukanti Kumar Vs. State of Andhra Pradesh [November 01, 2022]
7. D. Krishna Mohan Vs. Hon'ble Secretary, Hon'ble Supreme Court Legal Service Committee [November 01, 2022]
8. Naveen Vs. State of Haryana [November 01, 2022]
9. State of Maharashtra Vs. Dr. Maroti S/o. Kashinath Pimpalkar [November 02, 2022]
10. Delhi Development Authority Vs. Bhagwat Singh [November 02, 2022]
11. Delhi Development Authority Vs. Krishan Lal Arora [November 02, 2022]
12. Maringmei Acham Vs. M Maringmei Khuripou [November 03, 2022]
13. In Re: Perry Kansagra [November 03, 2022]
14. Sarada Vidhyalaya Matriculation Higher Secondary School Vs. The Secretary, Department of Municipal Administration and Water Supply Department [November 03, 2022]
15. Mahanadi Coal Fields Ltd. Vs. Mathias Oram [November 03, 2022]
16. Mohd. Arif @ Ashfaq Vs. State (Nct of Delhi) [November 03, 2022]
17. S. Kaleeswaran Vs. State by the Inspector of Police Pollachi Town East Police Station, Coimbatore District, Tamil Nadu [November 03, 2022]
18. Assistant Commissioner of Income Tax (Exemptions) Vs. Ahmedabad Urban Development Authority [November 03, 2022]
19. State Bank of India Vs. Assistant Commissioner of Income Tax [November 04, 2022]
20. B.A. Umesh Vs. Union of India [November 04, 2022]
21. Ashok Kumar Singh Chandel Vs. State of Uttar Pradesh [November 04, 2022]
22. The Employees Provident Fund Organisation Vs. Sunil Kumar B. [November 04, 2022]
23. Shakeel Ahmed Vs. Union of India [November 04, 2022]
24. M/s. OCL India Ltd. Vs. State of Orissa [November 04, 2022]
25. State Bank of India Vs. Arvindra Electronics Pvt. Ltd. [November 04, 2022]
26. Chowgule & Company Ltd. Vs. Assistant Director General of Foreign Trade [November 04, 2022]
27. Dr. NTR University of Health Sciences Vs. Dr. Yerra Trinadh [November 04, 2022]
28. VGP Marine Kingdom Pvt. Ltd. Vs. Kay Ellen Arnold [November 04, 2022]
29. Rajaram Abasaheb Deshmukh Vs. State of Maharashtra [November 04, 2022]
30. Delhi Development Authority Vs. Damini Wadhwa [November 04, 2022]
31. Mahindra and Mahindra Financial Services Ltd. Vs. Nizamuddin [November 04, 2022]
32. Bikram Chatterji Vs. Union of India [November 07, 2022]
33. Mohd. Abdullah Azam Khan Vs. Nawab Kazim Ali Khan [November 07, 2022]
34. Municipal Corporation of Greater Mumbai Vs. Property Owners' Association [November 07, 2022]
35. State of Jharkhand Vs. Shiv Shankar Sharma [November 07, 2022]
36. Rahul Vs. State of Delhi, Ministry of Home Affairs [November 07, 2022]
37. Janhit Abhiyan Vs. Union of India [November 07, 2022]
38. P. Ponnusamy Vs. State of Tamil Nadu [November 07, 2022]
39. Institute of Company Secretaries of India Vs. Biman Debnath [November 07, 2022]
40. Narayana Medical College Vs. State of Andhra Pradesh [November 07, 2022]
41. IC-56663X Col. Anil Kumar Gupta Vs. Union of India [November 07, 2022]
42. P. Seshareddy (D) represented by his LR. cum irrevocable GPA Holder and Assignee, Kotamreddy Kodandarami Vs. State of Karnataka [November 09, 2022]
43. M/s. Texco Marketing Pvt. Ltd. Vs. TATA AIG General Insurance Company Ltd. [November 09, 2022]
44. Ravi Namboothiri Vs. K.A. Baiju [November 09, 2022]
45. S. Shankaraiah through GPA Holder Vs. The Land Acquisition Officer and Revenue Divisional Officer Peddapali Karimnagar District [November 09, 2022]
46. Sumer Corporation Vs. Vijay Anant Gangan [November 09, 2022]
47. Delhi Development Authority Vs. Asha Jain [November 09, 2022]
48. V.S. Ramakrishnan Vs. P.M. Muhammed Ali [November 09, 2022]
49. Bank of Rajasthan Ltd. Vs. VCK Shares & Stock Broking Services Ltd. [November 10, 2022]
50. Registrar of Assurances Vs. ASL Vyapar Pvt. Ltd. [November 10, 2022]
51. M/s. Bawa Paulins Pvt. Ltd. Vs. UPS Freight Services (India) Pvt. Ltd. [November 10, 2022]
52. Prof. Narendra Singh Bhandari Vs. Ravindra Jugran [November 10, 2022]
53. Suresh G. Ramnani Vs. Aurelia Ana De Piedade Miranda @ Ariya Alvares (D) through LRS. [November 10, 2022]
54. State of Uttarakhand Vs. Nalanda College of Education [November 10, 2022]
55. The Mahatma Gandhi University Vs. Rincymol Mathew [November 10, 2022]
56. Gireesan Nair Vs. State of Kerala [November 11, 2022]
57. Amit Singh Vs. Ravindra Nath Pandey [November 11, 2022]
58. Bhuri Bai Vs. State of Madhya Pradesh [November 11, 2022]
59. Istkar Vs. State of Uttar Pradesh [November 11, 2022]
60. Mr. Vinay Prakash Singh Vs. Sameer Gehlaut [November 14, 2022]
61. Singapore Airlines Ltd. Vs. C.I.T., Delhi [November 14, 2022]
62. Kerala State Electricity Board Ltd. Vs. Rubfila International Ltd. [November 15, 2022]
63. Bhagyoday Cooperative Bank Ltd. Vs. Ravindra Balkrishna Patel (D) through his LRS. [November 16, 2022]
64. Nandini Sharma Vs. Registrar, Supreme Court of India [November 16, 2022]
65. M.P. Power Management Company Ltd., Jabalpur Vs. M/s. Sky Power Southeast Solar India Pvt. Ltd. [November 16, 2022]
66. Sidram Vs. The Divisional Manager, United India Insurance Co. Ltd. [November 16, 2022]
67. State of Jammu & Kashmir (Now U.T. of Jammu & Kashmir) Vs. Shubam Sangra [November 16, 2022]
68. Varimadugu Obi Reddy Vs. B. Sreenivasulu [November 16, 2022]
69. Bhuri Bai Vs. State of Madhya Pradesh [November 16, 2022]
70. Pawan Kumar Goel Vs. State of Uttar Pradesh [November 17, 2022]
71. Mrs. Leelamma Mathew Vs. M/s. Indian Overseas Bank [November 17, 2022]
72. New Okhla Industrial Development Authority Vs. Rameshwar @ Ramesh Chandra Sharma (D) through Legal Heir [November 17, 2022]
73. M/s. Polyflex (India) Pvt. Ltd. Vs. The Commissioner of Income Tax [November 17, 2022]
74. Amy Mehta Vs State of Karnataka [November 17, 2022]
75. Food Corporation of India Vs. Abhijit Paul [November 18, 2022]
76. T. J. Parameshwarappa @ Parameshwarappa @ J.T. Parameshwarappa @ Talalkena Gowdra Parameshwarappa Vs. The Branch Manager, New India Assurance Co. Ltd. [November 18, 2022]
77. State of Madhya Pradesh Vs. M/s. Sew Construction Ltd. [November 18, 2022]
78. Karnataka Power Transmission Corporation Ltd. Vs. JSW Energy Ltd. (Earlier Known as Jindal Thermal Power Company Ltd. & Jindal Tractabel Power Company Ltd.) [November 22, 2022]
79. The Revenue Divisional Officer Vs. Ismail Bhai [November 22, 2022]
80. Union of India Vs. Subrata Nath [November 23, 2022]
81. M/s. Meenakshi Solar Power Pvt. Ltd. Vs. M/s. Abhyudaya Green Economic Zones Pvt. Ltd. [November 23, 2022]
82. The TATA Power Company Limited Transmission Vs. Maharashtra Electricity Regulatory Commission [November 23, 2022]
83. Parivar Seva Sanstha Vs. Ahmedabad Municipal Corporation [November 24, 2022]
84. State of Madhya Pradesh Vs. Radheshyam [November 24, 2022]
85. The Commissioner of Income Tax - 23 Vs. M/s. Mansukh Dyeing and Printing Mills [November 24, 2022]
86. Mrs. Ramani Vs. The Tamil Nadu Slum-Clearance Board [November 24, 2022]
87. Chief Executive Officer, Zila Parishad, Thane Vs. Santosh Tukaram Tiware [November 24, 2022]
88. The Secretary, The Department of Land and Building Vs. Anjeet Singh (D) through LRS. [November 24, 2022]
89. Maharashtra Rajya Vadar Samaj Sangh Vs. Union of India [November 24, 2022]
90. Govt. of NCT of Delhi Vs. Shiv Dutt Sharma [November 24, 2022]
91. Bhuri Bai Vs. State of Madhya Pradesh [November 24, 2022]
92. State of Uttar Pradesh Vs. Virendra Kumar [November 25, 2022]
93. Ramesh Chandra Gupta Vs. State of Uttar Pradesh [November 28, 2022]
94. B.R.K. Aathithan Vs. Sun Group [November 29, 2022]
95. Sansera Engineering Ltd. Vs. Deputy Commissioner, Large Tax Payer Unit, Bengaluru [November 29, 2022]
96. Suneetha Narreddy Vs. The Central Bureau of Investigation [November 29, 2022]
97. Mukesh Kumar Vs. State of Bihar [November 29, 2022]
98. In Re Felling of Trees in Aarey Forest (Maharashtra) [November 29, 2022]




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