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Supreme Court Judgments


Latest Supreme Court of India Judgments 2026

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May    2022

1. Aravinth R.A. Vs. The Secretary to the Government of India Ministry of Health and Family Welfare [May 02, 2022]
2. Neppali Sai Vikash Vs. Union of India [May 02, 2022]
3. Balwant Singh Vs. Union of India [May 02, 2022]
4. Jacob Puliyel Vs. Union of India [May 02, 2022]
5. Union of India Vs. Millenium Delhi Broadcast LLP [May 02, 2022]
6. Pawan Kumar Vs. Union of India [May 02, 2022]
7. United India Insurance Co. Ltd. Vs. Levis Strauss (India) Pvt. Ltd. [May 02, 2022]
8. Thomas Daniel Vs. State of Kerala [May 02, 2022]
9. Narsingh Ispat Ltd. Vs. Oriental Insurance Company Ltd. [May 02, 2022]
10. Amar Vivek Aggarwal Vs. High Court of Punjab and Haryana [May 04, 2022]
11. Indra Deo Tiwari Vs. State of Uttar Pradesh [May 04, 2022]
12. Jayaswal Neco Industries Ltd. Vs. Reserve Bank of India [May 04, 2022]
13. Vishal Vijay Kalantri Vs. Shailen Shah Resolution Professional of Dighi Port Ltd. [May 04, 2022]
14. The Secretary to Govt. of Kerala, Irrigation Department Vs. James Varghese [May 04, 2022]
15. Asset Reconstruction Company (India) Ltd. Vs. S.P. Velayutham [May 04, 2022]
16. Union of India Vs. Ashish Agarwal [May 04, 2022]
17. Ravinder Singh @ Kaku Vs. State of Punjab [May 04, 2022]
18. M/s. Kelkar & Kelkar Vs. M/s. Hotel Pride Executive Pvt. Ltd. [May 04, 2022]
19. Swadesh Kumar Agarwal Vs. Dinesh Kumar Agarwal [May 05, 2022]
20. State of Bihar Vs. Shyama Nandan Mishra [May 05, 2022]
21. Delhi Airport Metro Express Pvt. Ltd. Vs. Delhi Metro Rail Corporation [May 05, 2022]
22. MS. P. Vs. State of Madhya Pradesh [May 05, 2022]
23. Abdul Matin Mallick Vs. Subrata Bhattacharjee (Banerjee) [May 05, 2022]
24. Ritu Maheshwari Vs. M/s. Promotional Club [May 05, 2022]
25. Union of India Vs. Navneet Kumar [May 05, 2022]
26. Bhag Singh Vs Union of India [May 05, 2022]
27. Reddy Veerana Vs. State of Uttar Pradesh [May 05, 2022]
28. J. Sekar @ Sekar Reddy Vs. Directorate of Enforcement [May 05, 2022]
29. Govt. of NCT of Delhi Vs. Union of India [May 06, 2022]
30. IFFCO-Tokio General Insurance Company Ltd. Vs. M/s. New India Detergents Ltd. [May 06, 2022]
31. Cox and Kings Ltd. Vs. SAP India Pvt. Ltd. [May 06, 2022]
32. Delhi Development Authority Vs. Godfrey Phillips (I) Ltd. [May 06, 2022]
33. Sathyanath Vs. Sarojamani [May 06, 2022]
34. Muzaffar Husain Vs. State of Uttar Pradesh [May 06, 2022]
35. Samarpan Varishtha Jan Parisar Vs. Rajendra Prasad Agarwal [May 06, 2022]
36. Delhi Administration through Secretary, Land and Building Department Vs. Pawan Kumar [May 06, 2022]
37. NIMS University Vs. Union of India [May 09, 2022]
38. T.N. Godavarman Thirumulpad Vs. Union of India [May 09, 2022]
39. Pooja Bhuneshwar Prasad Sharma Vs. Ashish Vinaybhai Mishra [May 09, 2022]
40. Mihan India Ltd. Vs. GMR Airports Ltd. [May 09, 2022]
41. V. Prakash @ G.N.V. Prakash Vs. M/s. P.S. Govindaswamy Naidu & Sons' Charities represented by its Managing Trustee [May 09, 2022]
42. Haryana Staff Selection Commission Vs. Priyanka [May 09, 2022]
43. Dilip Hariramani Vs. Bank of Baroda [May 09, 2022]
44. Noida Industrial Development Authority Vs. Ravindra Kumar [May 09, 2022]
45. M/s. Haryana Mining Company Vs. State of Haryana [May 09, 2022]
46. Kishor Ghanshyamsa Paralikar (D) Vs. Balaji Mandir Sansthan Mangrul (Nath) [May 09, 2022]
47. Bhola Kumhar Vs. State of Chhattisgarh [May 09, 2022]
48. M/s. Aravali Power Co. Pvt. Ltd. Vs. Vedprakash [May 10, 2022]
49. Nedumpilli Finance Company Ltd. Vs. State of Kerala [May 10, 2022]
50. Veena Singh (D) through LR. Vs. The District Registrar/Additional Collector (F/R) [May 10, 2022]
51. University of Delhi Vs. Smt. Shashi Kiran [May 10, 2022]
52. Gomantak Mazdoor Sangh Vs. State of Goa [May 10, 2022]
53. Biltu Bhattacharya Vs. State of West Bengal [May 10, 2022]
54. Reshma Sultana Vs. State of Karnataka [May 10, 2022]
55. Ram Chandra Vs. State of Uttar Pradesh [May 10, 2022]
56. Rekha Jain Vs. State of Karnataka [May 10, 2022]
57. Savita Ambadas Kulkarni Vs. State of Maharashtra [May 10, 2022]
58. Suresh Mahajan Vs. State of Madhya Pradesh [May 10, 2022]
59. Naman Verma Vs. The Director, the Indian Institute of Technology Bombay [May 11, 2022]
60. Dr. Jacob K. Daniel Vs. Mahatma Gandhi University, Priyadarshini Hills [May 11, 2022]
61. M.P. Rajya Tilhan Utpadak Sahakari Sangh Maryadit, Pachama, District Sehore Vs. M/s. Modi Transport Service [May 11, 2022]
62. State of Rajasthan Vs. Chetan Jeff [May 11, 2022]
63. Independent Schools' Association Chandigarh (Regd.) Vs. Union of India [May 11, 2022]
64. Kausalya Bhoi Vs. Divisional Manager, Oriental Insurance Co. Ltd. [May 12, 2022]
65. PTC India Financial Services Ltd. Vs. Venkateswarlu Kari [May 12, 2022]
66. Prabhatyagi Vs. Kamlesh Devi [May 12, 2022]
67. Chhattisgarh State Power Distribution Company Ltd. Vs. Chhattisgarh State Electricity Regulatory Commission [May 12, 2022]
68. K. Ragupathi Vs. State of Uttar Pradesh [May 12, 2022]
69. Anjana Saraiya Vs. State of Uttar Pradesh [May 12, 2022]
70. Urban Infrastructure Real Estate Fund Vs. Dharmesh S. Jain [May 12, 2022]
71. State of Madhya Pradesh through Principal Secretary Vs. Seema Sharma [May 12, 2022]
72. Meena Devi Vs. State of Uttar Pradesh [May 13, 2022]
73. Suresh Chandra Vs. State of Uttar Pradesh [May 13, 2022]
74. Dr. R. Dinesh Kumar Reddy Vs. Medical Counselling Committee (MCC) [May 13, 2022]
75. Baiju K G Vs. Dr. V P Joy [May 13, 2022]
76. Veerendra Vs. State of Madhya Pradesh [May 13, 2022]
77. Kotak Mahindra Bank Ltd. Vs. Narendra Jayantilal Trivedi [May 13, 2022]
78. Surendran Vs. State of Kerala [May 13, 2022]
79. Ibrat Faizan Vs. Omaxe Buildhome Pvt. Ltd. [May 13, 2022]
80. The Kerala State Coastal Zone Management Authority Member Secretary Vs. Maradu Municipality [May 13, 2022]
81. Radheshyam Bhagwandas Shah @ Lala Vakil Vs. State of Gujarat [May 13, 2022]
82. Dilip (D) through LRS. Vs. Satish [May 13, 2022]
83. Union of India Vs. Brigadier Javed Iqbal [May 17, 2022]
84. Advocate Association Bengaluru Vs. Anoop Kumar Mendiratta [May 17, 2022]
85. State of Karnataka Vs. G. Ramanarayana Joshi [May 17, 2022
86. Sudhir Ranjan Patra (D) through LRS. Vs. Himansu Sekhar Srichandan [May 17, 2022]
87. New Okhla Industrial Development Authority Vs. Anand Sonbhadra [May 17, 2022]
88. Nanjundappa Vs. State of Karnataka [May 17, 2022]
89. Satish Kumar Jatav Vs. State of Uttar Pradesh [May 17, 2022]
90. Harnek Singh Vs. Gurmit Singh [May 18, 2022]
91. Madhya Pradesh High Court Advocates Bar Association Vs. Union of India [May 18, 2022]
92. A.G. Perarivalan Vs. State, through Superintendent of Police CBI/SIT/MMDA, Chennai, Tamil Nadu [May 18, 2022]
93. BBR (India) Pvt. Ltd. Vs. S.P. Singla Constructions Pvt. Ltd. [May 18, 2022]
94. Munni Devi alias Nathi Devi (D) through LRS. Vs. Rajendra alias Lallu Lal (D) through LRS. [May 18, 2022]
95. K. Srinivasappa Vs. M. Mallamma [May 18, 2022]
96. Balwan Singh (D) by LRS. Vs. State of Haryana [May 18, 2022]
97. Indian Overseas Bank Vs. M/s. RCM Infrastructure Ltd. [May 18, 2022]
98. Rushibhai Jagdishbhai Pathak Vs. Bhavnagar Municipal Corporation [May 18, 2022]
99. Maha P. Vs. State of Kerala [May 18, 2022]
100. Rajpal Singh Vs. Saroj (D) through LRS. [May 18, 2022]

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