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June 2022
1.
Union of India Vs. Suresh Kumar Singh [June 01, 2022]
2.
State of Andhra Pradesh Vs. Raghu Ramakrishna Raju Kanumuru (M.P.) [June 01, 2022]
3.
Uttam Vs. State of Maharashtra [June 02, 2022]
4.
In Re: T.N. Godavarman Thirumulpad Vs. Union of India [June 03, 2022]
5.
Ardhendu Kumar Das Vs. State of Odisha [June 03, 2022]
6.
Vallal Rck Vs. M/s. Siva Industries and Holdings Ltd. [June 03, 2022]
7.
Mahendra Singh Vs. State of Madya Pradesh [June 03, 2022]
8.
Swaminathan Kunchu Acharya Vs. State of Gujarat [June 09, 2022]
9.
Dr. Astha Goel Vs. The Medical Counselling Committee [June 10, 2022]
10.
Kattukandi Edathil Krishnan Vs. Kattukandi Edathil Valsan [June 13, 2022]
11.
Somakka (D) by LRS. Vs. K.P. Basavaraj (D) by LRS. [June 13, 2022]
12.
Ex. Ct. Mahadev Vs. The Director General, Boarder Security Force [June 14, 2022]
13.
Union of India Vs. K. Rajashekhara Reddy [June 14, 2022]
14.
S.M. Shoba Vs. The Inspector of Police [June 15, 2022]
15.
Ms. P1 xxx Vs. State of Uttarakhand [June 16, 2022]
16.
Krishna Rai (D) through LRS. Vs. Banaras Hindu University through Registrar [June 16, 2022]
17.
Bharat Bhushan Gupta Vs. Pratap Narain Verma [June 16, 2022]
18.
Major Singh Vs. State of Punjab [June 16, 2022]
19.
Sunil Kumar Vs. State of Kerala [June 22, 2022]
20.
Gopinathan Vs. State of Kerala [June 22, 2022]
21.
Manoj Pratap Singh Vs. State of Rajasthan [June 24, 2022]
22.
Zakia Ahsan Jafri Vs. State of Gujarat [June 24, 2022]
23.
Manoj Parihar Vs. State of Jammu & Kashmir [June 27, 2022]
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