August    2022
1.	National Company Law Tribunal Bar Association Vs. Union of India [August 01, 2022]
2.	Asset Reconstruction Company (India) Ltd. Vs. Tulip Star Hotels Ltd. [August 01, 2022]
3.	Sunita Palita Vs. M/s. Panchami Stone Quarry [August 01, 2022]
4.	EIH Ltd. Vs. Nadia A Virji [August 01, 2022]
5.	Raghavan Sasikumar Vs. Parameswaran Nadar Sathyananadhan Nadar Kanakottu Padippura Veedu [August 01, 2022]
6.	Ajay Kumar Pandey Vs. State of Uttar Pradesh [August 01, 2022]
7.	Suneel Kumar Vs. State of Uttar Pradesh [August 02, 2022]
8.	Satyajit Kumar Vs. State of Jharkhand [August 02, 2022]
9.	M/s. Total Environment Building Systems Pvt. Ltd. Vs. The Deputy Commissioner of Commercial Taxes [August 02, 2022]
10.	S. Kuldeep Singh Vs. S. Prithpal Singh [August 02, 2022]
11.	Shabbir Mohammad Sayed Vs. Mrs. Noor Jehan Mushter Shaikh [August 02, 2022]
12.	Central Bank of India Vs. Dragendra Singh Jadon [August 02, 2022]
13.	Dr. J. Vijayan Vs. State of Kerala [August 02, 2022]
14.	Siddharth Mukesh Bhandari Vs. State of Gujarat [August 02, 2022]
15.	Noor Mohammed Vs. Khurram Pasha [August 02, 2022]
16.	Dauvaram Nirmalkar Vs. State of Chhattisgarh [August 02, 2022]
17.	Sultan Vs. State of Karnataka [August 03, 2022]
18.	Delhi Transport Corporation Vs. Sandeep Kaushik [August 03, 2022]
19.	Sakharam Since Deceased through LRS. Vs. Kishanrao [August 03, 2022]
20.	Central Bank of India Vs. NITIN [August 03, 2022]
21.	Honnaiah T.H. Vs. State of Karnataka [August 04, 2022]
22.	Manjit Singh Sodhi Vs. The Custodian [August 04, 2022]
23.	Jai Prakash Tiwari Vs. State of Madhya Pradesh [August 04, 2022]
24.	M/s. Mitra S.P. (P) Ltd. Vs. Dhiren Kumar [August 04, 2022]
25.	Vikramjit Kakati Vs. State of Assam [August 04, 2022]
26.	Anusha Deepak Tyagi Vs. State of Madhya Pradesh [August 05, 2022]
27.	Kotak Mahindra Bank Ltd. Vs. Kew Precision Parts Pvt. Ltd. [August 05, 2022]
28.	K. S. Sahu Vs. Union of India [August 05, 2022]
29.	Shirdi Nagar Panchayat, Shirdi Vs. Appasaheb Narayan Chaudhari [August 05, 2022]
30.	The Commissioner of Service Tax Delhi Vs. Quick Heal Technologies Ltd. [August 05, 2022]
31.	Reliance Industries Ltd. Vs. Securities and Exchange Board of India [August 05, 2022]
32.	Ruchi Rawat Vs. Principal Judge, Family Court Etah [August 05, 2022]
33.	State of Kerala Vs. Sister Amala [August 05, 2022]
34.	Sau Rajani Vs. Sau Smita [August 08, 2022]
35.	Arun Bhatiya Vs. HDFC Bank [August 08, 2022]
36.	Varsha Garg Vs. State of Madhya Pradesh [August 08, 2022]
37.	Pillamma (D) Vs. M. Ramaiah Reddy (D) through LRS. [August 08, 2022]
38.	State of Uttar Pradesh Vs. Shanti Devi [August 08, 2022]
39.	State of Uttar Pradesh Vs. Mohd Rehan Khan [August 08, 2022]
40.	Mehmood Pracha Vs. Central Administrative Tribunal [August 10, 2022]
41.	Kapil Gupta Vs. State of NCT of Delhi [August 10, 2022]
42.	Khema @ Khem Chandra Vs. State of Uttar Pradesh [August 10, 2022]
43.	Union of India Vs. Gopal Meena [August 10, 2022]
44.	Gajubha Jadeja Jesar Vs. Union of India [August 10, 2022]
45.	Ramabora @ Ramaboraiah Vs. State of Karnataka [August 10, 2022]
46.	Budhiyarin Bai Vs. State of Chattisgarh [August 10, 2022]
47.	Janabai Wd/o Dinkarrao Ghorpade Vs. M/s. I.C.I.C.I. Lambord Insurance Company Ltd. [August 10, 2022]
48.	Vikas Singh Vs. Govt. of NCT of Delhi [August 11, 2022]
49.	Sandhya Pant Vs. Deepak Ruwali [August 11, 2022]
50.	Net Ram Yadav Vs. State of Rajasthan [August 11, 2022]
51.	Ram Niwas Vs. State of Haryana [August 11, 2022]
52.	Union of India Vs. Ramchandra [August 11, 2022]
53.	J. Vedhasingh Vs. R.M. Govindan [August 11, 2022]
54.	Armed Forces Ex Officers Multi Services Cooperative Society Ltd. Vs. Rashtriya Mazdoor Sangh (INTUC) [August 11, 2022]
55.	Bank of Baroda Vs. M/s. Parasaadilal Tursiram Sheetgrah Pvt. Ltd. [August 11, 2022]
56.	Gitabai Maruti Raut (D) through LR. Vs. Pandurang Maruti Raut (D) through LRS. [August 11, 2022]
57.	M.P. Ramani Vs. State of Kerala [August 11, 2022]
58.	Wyeth Ltd. Vs. State of Bihar [August 11, 2022]
59.	The Kangra Central Cooperative Bank Pensioners Welfare Association (Registered) Vs. State of Himachal Pradesh [August 12, 2022]
60.	Shambhu Kharwar Vs. State of Uttar Pradesh [August 12, 2022]
61.	M/s. Siddhyvinayak Infrastructure Vs. Kamalakar Jayant Srivastava [August 12, 2022]
62.	Franklin Templeton Trustee Services Pvt. Ltd. Vs. Amruta Garg [August 12, 2022]
63.	Manendra Prasad Tiwari Vs. Amit Kumar Tiwari [August 12, 2022]
64.	Sandeep alias Kala Vs. Supreme Court of India [August 16, 2022]
65.	Deepika Singh Vs. Central Administrative Tribunal [August 16, 2022]
66.	State Bank of India Vs. Ajay Kumar Sood [August 16, 2022]
67.	Oriental Bank of Commerce Vs. Prabodh Kumar Tewari [August 16, 2022]
68.	Bahadur Singh Vs. Jaspreet Kaur Talwar [August 16, 2022]
69.	State of West Bengal Vs. Adonis Engineers Co-Operative Construction Society Ltd. [August 16, 2022]
70.	Union of India Vs. Bharat Forge Ltd. [August 16, 2022]
71.	Makhan Singh Vs. State of Haryana [August 16, 2022]
72.	M/s. Patil Automation Pvt. Ltd. Vs. Rakheja Engineers Pvt. Ltd. [August 17, 2022]
73.	B.L.A. Industries Pvt. Ltd. Vs. Union of India [August 17, 2022]
74.	University of Kerala Vs. Merlin J.N. [August 17, 2022]
75.	Satyender Vs. Saroj [August 17, 2022]
76.	Nagar Panchayat Moonak Vs. State of Punjab [August 17, 2022]
77.	Board of Control for Cricket in India Vs. Regional Director Employees' State Insurance Corporation [August 18, 2022]
78.	M.N.G Bharateesh Reddy Vs. Ramesh Ranganathan [August 18, 2022]
79.	S. Madhusudhan Reddy Vs. V. Narayana Reddy [August 18, 2022]
80.	Pr. Commissioner of Income Tax - I, Chandigarh Vs. M/s. ABC Papers Ltd. [August 18, 2022]
81.	Ayillyath Yadunath Nambiar Vs. P. Sreedharan [August 18, 2022]
82.	Brij Raj Oberoi Vs. The Secretary, Tourism and Civil Aviation Department [August 18, 2022]
83.	Union of India Vs. Ex. HC/GD Virender Singh [August 22, 2022]
84.	Union of India Vs. Subhash Chander Sehgal [August 22, 2022]
85.	Union of India Vs. M/s. Ganpati Dealcom Pvt. Ltd. [August 23, 2022]
86.	My Palace Mutually Aided Co-Operative Society Vs. B. Mahesh [August 23, 2022]
87.	Md. Islam Vs. The Bihar State Electricity Board [August 23, 2022]
88.	Subhash Desai Vs. Principal Secretary, Governor of Maharashtra [August 23, 2022]
89.	Zakir Abdul Mirajkar Vs. State of Maharashtra [August 24, 2022]
90.	St. Mary's Education Society Vs. Rajendra Prasad Bhargava [August 24, 2022]
91.	Rajbir Singh Vs. State of Punjab [August 24, 2022]
92.	Uttar Haryana Bijli Vitran Nigam Ltd. Vs. Adani Power (Mundra) Ltd. [August 24, 2022]
93.	Pushpendra Kumar Sinha Vs. State of Jharkhand [August 24, 2022]
94.	State of Tripura Vs. Smt. Anjana Bhattacharjee [August 24, 2022]
95.	National Highways Authority of India Vs. Sheetal Jaidev Vade [August 24, 2022]
96.	The Commissioner of Customs and Central Excise, Vadodara-1 Vs. M/s. Jyoti Ltd. [August 24, 2022]
97.	Ravinder Singh Chana Vs. Khanna Properties and Infrastructures Pvt. Ltd. [August 24, 2022]
98.	Union of India Vs. Citi Bank, N.A. [August 24, 2022]
99.	Ratilal S. Pujara (Since D) through His LRS. Vs. Municipal Commissioner, Municipal Corporation of Greater Mumbai [August 25, 2022]
100.	Rajenbhai Baldevbhai Shah Vs. Baijiben Kabhaibhai Patanwadia [August 25, 2022]

Pages: 1 2