Smt. Nidhi Kumari Vs. Sh. Archit Bhartiya
[IA No. 126399/2021]
[Transfer Petition (Civil) No. 1427/2018]
Learned counsel for the applicant states that he has instructions to withdraw the Transfer Petition for which he has also moved I.A. No. 126399 of 2021.
Accordingly, the said application is allowed and the Transfer Petition is dismissed as withdrawn.
.....................J. [Vikram Nath]
New Delhi;
November 12, 2021
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