March    2021
1.	Kridhan Infrastructure Pvt. Ltd. Vs. Venkatesan Sankaranarayan [March 01, 2021]
2.	The State represented by the Deputy Superintendent of Police Vs. Tr. N. Seenivasagan [March 01, 2021]
3.	Sonu @ Subhash Kumar Vs. State of Uttar Pradesh [March 01, 2021]
4.	P. Mohanraj Vs. M/s. Shah Brothers Ispat Pvt. Ltd. [March 01, 2021]
5.	Government of Kerala Vs. Mother Superior Adoration Convent [March 01, 2021]
6.	Punalur Paper Mills Ltd. Vs. West Bengal Mineral Development and Trading Corporation Ltd. [March 01, 2021]
7.	A. Navinchandra Steels Private Ltd. VS. SREI Equipment Finance Ltd. [March 01, 2021]
8.	M/s. Chitralekha Builders through Anil G. Shah, Power of Attorney & husband of the Partner Vs. G.I.C. Employees Sonal Vihar Co-operative Housing Society Ltd. [March 01, 2021]
9.	Kapil Agarwal Vs. Sanjay Sharma [March 01, 2021]
10.	Dhirendra Singh @ Pappu Vs. State of Jharkhand [March 01, 2021]
11.	Archana Rana Vs. State of Uttar Pradesh [March 01, 2021]
12.	Murali alias Dhananjayan Vs. State of Kerala [March 02, 2021]
13.	The Commissioner, Commercial Tax, Appellant Uttar Pradesh, Lucknow Vs. S/s. Rujhan Studio Respondent [March 02, 2021]
14.	Narcotics Control Bureau Vs. Lokesh Chadha [March 02, 2021]
15.	Engineering Analysis Centre of Excellence Pvt. Ltd. Vs. The Commissioner of Income Tax [March 02, 2021]
16.	Dakshin Haryana Bijli Vitran Nigam Ltd. Vs. M/s. Navigant Technologies Pvt. Ltd. [March 02, 2021]
17.	Shivaji Chintappa Patil Vs. State of Maharashtra [March 02, 2021]
18.	N. Subramanian Vs. M/s. Aruna Hotels Ltd. [March 03, 2021]
19.	Subodh Kumar Vs. Shamim Ahmed [March 03, 2021]
20.	Rahul Vs. State of Haryana [March 03, 2021]
21.	Satpal Vs. State of Haryana [March 03, 2021]
22.	Sachin Kumar Vs. Delhi Subordinate Service Selection Board (DSSSB) [March 03, 2021]
23.	Vikas Kishanrao Gawali Vs. State of Maharashtra [March 04, 2021]
24.	V.N. Patil Vs. K. Niranjan Kumar [March 04, 2021]
25.	Union of India Vs P. Balasubrahmanayam [March 04, 2021]
26.	Amway India Enterprises Pvt. Ltd. Vs. Ravindranath Rao Sindhia [March 04, 2021]
27.	Union Public Service Commission Vs. Bibhu Prasad Sarangi [March 05, 2021]
28.	Vinod Prasad Raturi Vs. Union of India [March 05, 2021]
29.	State of Tamil Nadu Vs. K. Shobana [March 05, 2021]
30.	Madan Mohan Singh Vs. Ved Prakash Arya [March 05, 2021]
31.	NBCC (India) Limited Vs. Shri Ram Trivedi [March 08, 2021]
32.	Girraj Vs. Kiranpal [March 08, 2021]
33.	Union of India Vs. Prateek Shukla [March 08, 2021]
34.	Pravin Electricals Pvt. Ltd. Vs. Galaxy Infra and Engineering Pvt. Ltd. [March 08, 2021]
35.	Gujarat Urja Vikas Nigam Ltd. Vs. Mr. Amit Gupta [March 08, 2021]
36.	Nagabhushan Vs. State of Karnataka [March 08, 2021]
37.	Alka Khandu Avhad Vs. Amar Syamprasad Mishra [March 08, 2021]
38.	Westinghouse Saxby Farmer Ltd. Vs. Commissioner of Central Excise, Calcutta [March 08, 2021]
39.	Krishna Lal Chawla Vs. State of Uttar Pradesh [March 08, 2021]
40.	In Re: Cognizance for Extension of Limitation [March 08, 2021]
41.	Hampshire Hotels and Resorts Pvt. Ltd., Noida Vs. Ritu Maheshwari, Chief Executive Officer, New Okhla Industrial Development Authority, Noida [March 09, 2021]
42.	M/s. Canon India Pvt. Ltd. Vs. Commissioner of Customs [March 09, 2021]
43.	Sumeti Vij Vs. M/s. Paramount Tech Fab Industries [March 09, 2021]
44.	Swaati Nirkhi Vs. State (NCT of Delhi) [March 09, 2021]
45.	Kalpraj Dharamshi Vs. Kotak Investment Advisors Ltd. [March 10, 2021]
46.	Priti Saraf Vs. State of NCT of Delhi [March 10, 2021]
47.	Bharat Sanchar Nigam Ltd. Vs. M/s. Nortel Networks India Pvt. Ltd. [March 10, 2021]
48.	Pune Metropolitan Regional Development Authority (PMRDA) Vs. Prakash Harkachand Parakh [March 10, 2021]
49.	Mallanaguoda Vs. Ninganagouda [March 12, 2021]
50.	State of Goa Vs. Fouziya Imtiaz Shaikh [March 12, 2021]
51.	Bhima Razu Prasad Vs. State represented by Deputy Superintendent of Police, CBI/SPE/ACUII [March 12, 2021]
52.	Alok Kaushik Vs. Mrs. Bhuvaneshwari Ramanathan [March 15, 2021]
53.	Sartaj Singh Vs. State of Haryana [March 15, 2021]
54.	Naveen Singh Vs. State of Uttar Pradesh [March 15, 2021]
55.	Arun Kumar Jagatramka Vs. Jindal Steel and Power Ltd. [March 15, 2021]
56.	Secunderabad Cantonment Board Vs. M/s. B. Ramachandraiah & Sons [March 15, 2021]
57.	Neena Aneja Vs. Jai Prakash Associates Ltd. [March 16, 2021]
58.	Pramod Kumar Singh Vs. State of Uttar Pradesh [March 16, 2021]
59.	Aman Lohia Vs. Kiran Lohia [March 17, 2021]
60.	Aparna Bhat Vs. State of Madhya Pradesh [March 18, 2021]
61.	State of Kerala Vs. Mahesh [March 19, 2021]
62.	Government of Maharashtra (Water Resources Department) represented by Executive Engineer Vs. M/s. Borse Brothers Engineers & Contractors Pvt. Ltd. [March 19, 2021]
63.	K. Prakash Vs. State of Karnataka [March 19, 2021]
64.	Sesh Nath Singh Vs. Baidyabati Sheoraphuli Co-Operative Bank Ltd. [March 22, 2021]
65.	Ramesh alias Dapinder Singh Vs. State of Himachal Pradesh [March 22, 2021]
66.	Narbada Devi Vs. Himachal Pradesh State Forest Corporation [March 22, 2021]
67.	Chief General Manager (IPC) Madhya Pradesh Power Trading Co. Ltd. Vs. Narmada Equipments Pvt. Ltd. [March 23, 2021]
68.	Small Scale Industrial Manufactures Association (Regd.) Vs. Union of India [March 23, 2021]
69.	Uttar Pradesh Awas Evam Vikash Parishad Vs. Asha Ram (D) through LRS. [March 23, 2021]
70.	Netaji Achyut Shinde (Patil) Vs. State of Maharashtra [March 23, 2021]
71.	Chairman, Administrative Committee, Uttar Pradesh Milk Union & Dairy Federation Centralized Services Vs. Jagpal Singh [March 23, 2021]
72.	Association for Democratic Reforms Vs. Union of India Cabinet Secretary [March 24, 2021]
73.	Jaypee Kensington Boulevard Apartments Welfare Association Vs. NBCC (India) Ltd. [March 24, 2021]
74.	Charansingh Vs. State of Maharashtra [March 24, 2021]
75.	State of Rajasthan Vs. Love Kush Meena [March 24, 2021]
76.	Lt. Col. Nitisha Vs. Union of India [March 25, 2021]
77.	MNaresh Kumar Vs. Kalawati [March 25, 2021]
78.	Patricia Mukhim Vs. State of Meghalaya [March 25, 2021]
79.	Association for Protection of Democratic Rights Vs. State of West Bengal [March 25, 2021]
80.	Suman Devi Vs. State of Uttarakhand [March 25, 2021]
81.	University of Delhi Vs. Delhi University Contract Employees Union [March 25, 2021]
82.	Ashwini Kumar Upadhyay Vs. Union of India [March 25, 2021]
83.	Tata Consultancy Services Ltd. Vs. Cyrus Investments Pvt. Ltd. [March 26, 2021]
84.	Rapid Metro Rail Gurgaon Limited Vs. Haryana Mass Rapid Transport Corporation Limited [March 26, 2021]
85.	State of Uttar Pradesh Vs. Jail Superintendent (Ropar) [March 26, 2021]
86.	Laxmi Pat Surana Vs. Union Bank of India [March 26, 2021]
87.	Indus Biotech Private Limited Vs. Kotak India Venture (Offshore) Fund (earlier known as Kotak India Venture Limited) [March 26, 2021]
88.	Jagmohan Singh Dhillon Vs. Satwant Singh [March 26, 2021]
89.	Association for Democratic Reforms Vs. Union of India [March 26, 2021]
90.	Suresh Kumar Vs. State of Haryana [March 26, 2021]
91.	Rajendra @ Rajappa Vs. State of Karnataka [March 26, 2021]