October    2021
101.	Union of India Vs. Bharti Airtel Ltd. [October 28, 2021]
102.	Yatin Narendra Oza Vs. High Court of Gujarat [October 28, 2021]
103.	State of Jammu & Kashmir Vs. Dr. Saleem Ur Rehman [October 29, 2021]
104.	Sarabjeet Singh Mokha Vs. The District Magistrate, Jabalpur [October 29, 2021]
105.	Dayle De'Souza Vs. Government of India through Deputy Chief Labour Commissioner (C) [October 29, 2021]
106.	Mahendra K.C. Vs. State of Karnataka [October 29, 2021]
107.	State of Kerala Vs. M/s. Popular Estates (Now Dissolved) [October 29, 2021]
108.	Life Insurance Corporation of India Vs. Sunita[October 29, 2021]
109.	Hariram Bhambhi Vs. Satyanarayan [October 29, 2021]
110.	Ganesan Vs. State represented by Station House Officer [October 29, 2021]
111.	A.T. Mydeen Vs. The Assistant Commissioner, Customs Department [October 29, 2021]
112.	Dr. Sushil Kumar Tripathi Vs. Jagadguru Ram Bhadracharya Handicapped University [October 29, 2021]
113.	Bhoopendra Singh Vs. State of Rajasthan [October 29, 2021]
114.	Narayana Prasad Sahu Vs. State of Madhya Pradesh [October 29, 2021]
115.	The Transport Corporation of India Ltd. through Santnu Patra Manager - Legal Vs. Employees State Insurance Corporation [October 29, 2021]

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