| 1. |
The Designated Authority Vs. M/s. The Andhra Petrochemicals Ltd. [September 01, 2020]
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| 2. |
Union of India Vs. Association of Unified Telecom Service Providers of India [September 01, 2020]
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| 3. |
M/s. L.R. Brothers Indo Flora Ltd. Vs. The Commissioner of Central Excise [September 01, 2020]
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| 4. |
Sarika Vs. The Administrator, Mahakaleshwar Mandir Committee, Ujjain, Madhya Pradesh [September 01, 2020]
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| 5. |
Ilangovan Vs. State of Tamil Nadu [September 02, 2020]
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| 6. |
M/s. Bandekar Brothers Pvt. Ltd. Vs. Prasad Vassudev Keni [September 02, 2020]
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| 7. |
Shridhar C. Shetty (D) through LRS. Vs. The Additional Collector and Competent Authority [September 02, 2020]
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| 8. |
In Re: Vijay Kurle [September 03, 2020]
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| 9. |
R. Poornima Vs. Union of India [September 04, 2020]
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| 10. |
The Karad Urban Cooperative Bank Ltd. Vs. Swwapnil Bhingardevay [September 04, 2020]
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| 11. |
Raghav Gupta Vs. State of NCT of Delhi [September 04, 2020]
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| 12. |
The New India Assurance Company Ltd. Vs. Smt. Somwati [September 07, 2020]
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| 13. |
Srei Equipment Finance Ltd. Vs. Rajeev Anand [September 08, 2020]
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| 14. |
Ashoo Surendranath Tewari Vs. The Deputy Superintendent of Police, EOW, CBI [September 08, 2020]
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| 15. |
M/s. Bangalore Club Vs. The Commissioner of Wealth Tax [September 08, 2020]
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| 16. |
Dr. Jaishri Laxmanrao Patil Vs. The Chief Minister [September 09, 2020]
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| 17. |
Shreyas Sinha Vs. The West Bengal National University of Juridical Sciences [September 09, 2020]
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| 18. |
The Rajasthan State Road Transport Corporation Vs. Goverdhan Lal Soni [September 09, 2020]
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| 19. |
Stalin Vs. State represented by the Inspector of Police [September 09, 2020]
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| 20. |
Pravin Kumar Vs. Union of India [September 10, 2020]
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| 21. |
Rizwan Khan Vs. State of Chhattisgarh [September 10, 2020]
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| 22. |
The National Co-Operative Development Corporation Vs. The Commissioner of Income Tax, Delhi-V [September 11, 2020]
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| 23. |
Abhilasha Vs. Parkash [September 15, 2020]
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| 24. |
Jeet Ram Vs. The Narcotics Control Bureau, Chandigarh [September 15, 2020]
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| 25. |
Government of India Vs. Vedanta Ltd. (Formerly Cairn India Ltd.) [September 16, 2020]
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| 26. |
Neetu Kumar Nagaich Vs. State of Rajasthan [September 16, 2020]
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| 27. |
Jugut Ram Vs. State of Chhattisgarh [September 16, 2020]
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| 28. |
Balasore Alloys Ltd. Vs. Medima LLC [September 16, 2020]
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| 29. |
Lalan D. @ Lal Vs. The Oriental Insurance Company Ltd. [September 17, 2020]
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| 30. |
Trustees of H.C. Dhanda Trust Vs. State of Madhya Pradesh [September 17, 2020]
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| 31. |
M/s. MSD Real Estate LLP Vs. The Collector of Stamps[September 17, 2020]
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| 32. |
Pappu Deo Yadav Vs. Naresh Kumar [September 17, 2020]
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| 33. |
Sagufa Ahmed Vs. Upper Assam Plywood Products Pvt. Ltd. [September 18, 2020]
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| 34. |
B. Santoshamma Vs. D. Sarala [September 18, 2020]
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| 35. |
Rakesh Kumar Agarwalla Vs. National Law School of India University, Bengaluru [September 21, 2020]
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| 36. |
State of Kerala Vs. M/s. RDS Project Ltd. [September 22, 2020]
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| 37. |
National Alliance for People's Movements Vs. State of Maharashtra [September 22, 2020]
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| 38. |
Union of India Vs. M/s. G. S. Chatha Rice Mills [September 23, 2020]
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| 39. |
Beli Ram Vs. Rajinder Kumar [September 23, 2020]
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| 40. |
Anwar Ali Vs. State of Himachal Pradesh [September 25, 2020]
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| 41. |
Dr. Jitendra Gupta Vs. Dr. C. Chandramouli, IAS Secretary, (Department of Personnel and Training, Government of India) [September 25, 2020]
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| 42. |
Maheshwar Tigga Vs. State of Jharkhand [September 28, 2020]
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| 43. |
State of Madhya Pradesh Vs. Amit Shrivas [September 29, 2020]
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| 44. |
Kaushik Chatterjee Vs. State of Haryana [September 30, 2020]
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| 45. |
Subed Ali Vs. State of Assam [September 30, 2020]
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| 46. |
Satish @ Sabbe Vs. State of Uttar Pradesh [September 30, 2020]
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| 47. |
Neetu Yadav Vs. Sachin Yadav [September 30, 2020]
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