March    2020
1.	Dilip Shaw @ Sanatan Vs. State of West Bengal [March 02, 2020]
2.	Shri Satish Kumar Vs. State of Himachal Pradesh [March 02, 2020]
3.	Assistant General Manager Vs. Radhey Shyam Pandey [March 02, 2020]
4.	The Superintendent of Post Office, Bolangir Division, Bolangir, Odisha Vs. Jambu Kumar Jain [March 02, 2020]
5.	Samta Naidu Vs. State of Madhya Pradesh [March 02, 2020]
6.	Sajan Sethi Vs. Rajan Sethi [March 02, 2020]
7.	Jose Vs. Johnson [March 02, 2020]
8.	The Periyar District Consumer Cooperative Wholesale Stores Ltd. Vs. B.Balagopal (D) through LRS. [March 02, 2020]
9.	Than Kunwar Vs. State of Haryana [March 02, 2020]
10.	D.B. Basnett (D) through LRS. Vs. The Collector East District, Gangtok, Sikkim [March 02, 2020]
11.	Aviation Travels Pvt. Ltd. Vs. Bhavesha Suresh Goradia [March 02, 2020]
12.	Parvat Singh Vs. State of Madhya Pradesh [March 02, 2020]
13.	Union Bank of India Vs. Rajat Infrastructure Pvt. Ltd. [March 02, 2020]
14.	Pawan Kumar Arya Vs. Ravi Kumar Arya [March 02, 2020]
15.	Satishkumar Nyalchand Shah Vs. State of Gujarat [March 02, 2020]
16.	Dr. Shah Faesal Vs. Union of India [March 02, 2020]
17.	Chandrakumar @ Kali Vs. State of Madhya Pradesh [March 03, 2020]
18.	K. Virupaksha Vs. State of Karnataka [March 03, 2020]
19.	Ramesh Singh Vs. State of Uttar Pradesh [March 03, 2020]
20.	M/s. New Era Fabrics Ltd. Vs. Bhanumati Keshrichand Jhaveri [March 03, 2020]
21.	Deepak Chandrakant Jhaveri Vs. Johnson Dye Works Pvt. Ltd. [March 03, 2020]
22.	Additional Commissioner Revenue Vs. Akhalaq Hussain [March 03, 2020]
23.	Mangayakarasi Vs. M. Yuvaraj [March 03, 2020]
24.	Ashok Kumar Gupta Vs. M/s. Sitalaxmi Sahuwala Medical Trust [March 03, 2020]
25.	Hindustan Construction Company Ltd. Vs. NHPC Ltd. [March 04, 2020]
26.	Ankit Ashok Jalan Vs. Union of India [March 04, 2020]
27.	New India Assurance Company Ltd. Vs. Hilli Multipurpose Cold Storage Pvt. Ltd. [March 04, 2020]
28.	Cognizant Technology Solutions India Pvt. Ltd. Vs. Deputy Commissioner of Income Tax, Large Tax Payer Unit 1 [March 04, 2020]
29.	Managing Director, Chhattisgarh State Co-Operative Bank, Maryadit Vs. Zila Sahkari, Kendriya Bank, Maryadit [March 04, 2020]
30.	C. Jayachandran Vs. State of Kerala [March 04, 2020]
31.	Madhya Pradesh Housing and Infrastructure Development Board Vs. Vijay Bodana [March 04, 2020]
32.	N.C. Santhosh Appellant Vs. State of Karnataka [March 04, 2020]
33.	Patram Vs. Gram Panchayat Katwar [March 04, 2020]
34.	Tulsa Devi Nirola Vs. Radha Nirola [March 04, 2020]
35.	State of Goa Vs. Narayan V. Gaonkar [March 04, 2020]
36.	Chief Information Commissioner Vs. High Court of Gujarat [March 04, 2020]
37.	Nirmala Kothari Vs. United India Insurance Company Ltd. [March 04, 2020]
38.	Internet and Mobile Association of India Vs. Reserve Bank of India [March 04, 2020]
39.	Union of India Vs. M.V. Mohanan Nair [March 05, 2020]
40.	The Pharmacy Council of India Vs. Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy [March 05, 2020]
41.	Suborno Bose Vs. Enforcement Directorate [March 05, 2020]
42.	Commissioner of Income Tax, Udaipur Vs. M/s. Chetak Enterprises Pvt. Ltd. [March 05, 2020]
43.	UCO Bank Vs. National Textile Corporation Ltd. [March 05, 2020]
44.	Manoj Suryavanshi Vs. State of Chhatisgarh [March 05, 2020]
45.	M.S. Bhavani Vs. M.S. Raghu Nandan [March 05, 2020]
46.	M/s. Super Malls Private Ltd. Vs. Principal Commissioner of Income Tax 8, New Delhi [March 05, 2020]
47.	Mankastu Impex Private Ltd. Vs. Airvisual Ltd. [March 05, 2020]
48.	Commissioner of Central Excise, Nagpur Vs. M/s. Universal Ferro & Allied Chemicals Ltd. [March 06, 2020]
49.	Poonam Devi Vs. Oriental Insurance Company Ltd. [March 06, 2020]
50.	Food Corporation of India Vs. M/s. V.K. Traders [March 06, 2020]
51.	Sadhna Chaudhary Vs. State of Uttar Pradesh [March 06, 2020]
52.	M/s. Nandan Biomatrix Ltd. Vs. S. Ambika Devi [March 06, 2020]
53.	Indian Social Action Forum (INSAF) Vs. Union of India [March 06, 2020]
54.	M/s. Connectwell Industries Pvt. Ltd. Vs. Union of India through Ministry of Finance [March 06, 2020]
55.	M. Vanaja Vs. M. Sarla Devi (D) [March 06, 2020]
56.	Indore Development Authority Vs. Manoharlal [March 06, 2020]
57.	The Joint Labour Commissioner and Registering Officer Vs. Kesar Lal [March 17, 2020]
58.	Palaniammal Vs. Kamalakannan [March 17, 2020]
59.	Aarifaben Yunusbhai Patel Vs. Mukul Thakorebhai Amin [March 17, 2020]
60.	Sajan Vs. State of Maharashtra [March 17, 2020]
61.	M/s. Asva Power Systems India Pvt. Ltd. Vs. Commissioner, Directorate of Logistics [March 17, 2020]
62.	Bank of Baroda Vs. Kotak Mahindra Bank Ltd. [March 17, 2020]
63.	Bharat Petroleum Corporation Ltd. Vs. Anil Padegaonkar [March 17, 2020]
64.	Council of Architecture Vs. Mr. Mukesh Goyal [March 17, 2020]
65.	Union of India Vs. Lt. Cdr. Annie Nagaraja [March 17, 2020]
66.	Subodh Kumar Vs. Commissioner of Police [March 17, 2020]
67.	Bengaluru Development Authority Vs. Mr Sudhakar Hegde [March 17, 2020]
68.	Rajasthan High Court Vs. Ved Priya [March 18, 2020]
69.	The Managing Committee, Bheramari A.M. High Madrasah Vs. State of West Bengal [March 18, 2020]
70.	Exgunner Virender Prasad Vs. Union of India [March 18, 2020]
71.	Bhagwan Singh Vs. State of Uttarakhand [March 18, 2020]
72.	Jeetendra Vs. State of Madhya Pradesh [March 18, 2020]
73.	The Bharat Coking Coal Ltd. Vs AMR Dev Prabha [March 18, 2020]
74.	West Bengal Small Industries Development Corporation Ltd. Vs. M/s. Sona Promoters Pvt. Ltd. [March 18, 2020]
75.	Rajasthan State Electricity Board Jaipur Vs. The Dy. Commissioner of Income Tax (Assessment) [March 19, 2020]
76.	Akshay Kumar Singh Vs. Union of India [March 19, 2020]
77.	Mukesh Vs.State of NCT of Delhi [March 19, 2020]
78.	Dhanpat Vs. Sheo Ram (D) through LRS. [March 19, 2020]
79.	B.K. Pavithra Vs. Union of India [March 19, 2020]
80.	Shyam Sahni Vs. Arjun Prakash [March 19, 2020]
81.	State of Uttar Pradesh Vs. Vijay Shankar Dubey [March 19, 2020]
82.	Nand Ram (D) through LRS. Vs. Jagdish Prasad (D) through LRS. [March 19, 2020]
83.	Gurcharan Singh Vs. Angrez Kaur [March 19, 2020]
84.	Benedict Denis Vs. Tulip Brian Miranda [March 19, 2020]
85.	Ram Chandra Prasad Singh Vs. Sharad Yadav [March 19, 2020]
86.	Food Corporation of India Vs. Brihanmumbai Mahanagar Palika [March 19, 2020]
87.	Pawan Kumar Gupta Vs. State of NCT of Delhi [March 20, 2020]
88.	M. Subramaniam Vs. S. Janaki [March 20, 2020]