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July 2020
1.
Aruna Oswal Vs. Pankaj Oswal [July 06, 2020]
2.
Reepak Kansal Vs. Secretary General, Supreme Court of India [July 06, 2020]
3.
Dahiben Vs. Arvindbhai Kalyanji Bhanusali (GAJRA) (D) through LRS. [July 09, 2020]
4.
Sri Marthanda Varma (D) through. LRS. Vs. State of Kerala [July 13, 2020]
5.
Rajeev Gandhi Memorial College of Engineering and Technology Vs. State of Andhra Pradesh [July 14, 2020]
6.
Arjun Panditrao Khotkar Vs. Kailash Kushanrao Gorantyal [July 14, 2020]
7.
The Director General (Road Development) National Highways Authority of India Vs. Aam Aadmi Lokmanch [July 14, 2020]
8.
V. Kalyanaswamy (D) by LRS. Vs. L. Bakthavatsalam (D) by LRS. [July 17, 2020]
9.
M/s. Ultratech Cement Ltd. Vs. State of Rajasthan [July 17, 2020]
10.
Pyare Lal Vs. State of Haryana [July 17, 2020]
11.
North Delhi Municipal Corporation Vs. Kavinder [July 21, 2020]
12.
The Director of Income Tax-II (International Taxation) New Delhi Vs. M/s. Samsung Heavy Industries Company Ltd. [July 22, 2020]
13.
Shiv Raj Gupta Vs. The Commissioner of Income-Tax, Delhi-IV [July 22, 2020]
14.
Mohammed Yousuff @ Moula Vs. State of Karnataka [July 22, 2020]
15.
Union of India Vs. N. K. Srivasta [July 23, 2020]
16.
Sunil Rathee Vs. State of Haryana [July 23, 2020]
17.
R. Palanisamy Vs. The Registrar General, High Court of Madras [July 24, 2020]
18.
Shailendra Swarup Vs. The Deputy Director, Enforcement Directorate [July 27, 2020]
19.
Erudhaya Priya Vs. State Express Transport Corporation Ltd. [July 27, 2020]
20.
Parminder Kaur @ P.P. Kaur @ Soni Vs. State of Punjab [July 28, 2020]
21.
Shree Choudhary Transport Company Vs. Income Tax Officer [July 29, 2020]
22.
Dr. Aswathy R.S. Karthika Vs. Dr. Archana M. [July 29, 2020]
23.
Union of India Vs. Lt. Col. S.S. Bedi [July 29, 2020]
24.
B.B.M Enterprises Vs. State of West Bengal [July 30, 2020]
25.
Prem Chand Vs. State of Haryana [July 30, 2020]
26.
Ravinder Kaur Grewal Vs. Manjit Kaur [July 31, 2020]
27.
Sukh Sagar Medical College & Hospital Vs. State of Madhya Pradesh [July 31, 2020]
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