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January 2020
101.
Chowgule and Company Pvt. Ltd. Vs. Goa Foundation [January 30, 2020]
102.
Urmila Devi Vs. Branch Manager, National Insurance Company Ltd. [January 30, 2020]
103.
Vaijinath S/o. Yeshwanta Jadhav Deceased by L.R. Vs. Afsar Begum, Wife of Nadimuddin, Deceased by L.R.S. [January 30, 2020]
104.
N. Motilal Vs. Faisal Bin Ali [January 30, 2020]
105.
Ahmad Ali Quraishi Vs. State of Uttar Pradesh [January 30, 2020]
106.
State of Odisha Vs. Gobinda Behera [January 31, 2020]
107.
Basheera Begam Vs. Mohammed Ibrahim [January 31, 2020]
108.
Shirpur Education Society through its Principal Vs. State of Maharashtra [January 31, 2020]
109.
Sushil Sethi Vs. State of Arunachal Pradesh [January 31, 2020]
110.
Vinay Kumar Mittal Vs. Dewan Housing Finance Corporation Ltd. [January 31, 2020]]
111.
State of Madhya Pradesh Vs. Yogendra Singh Jadon [January 31, 2020]
112.
Ghat Talab Kaulan Wala Vs. Baba Gopal Dass Chela Surti Dass (D) by LR. Ram Niwas [January 31, 2020]
113.
Uttar Bhartiya Rajak Samaj Panchayat Banganga Rajak Samaj Co-Operative Housing Society (Proposed) Vs. State of Maharashtra through Secretary [January 31, 2020]
114.
Govind Prasad Kejriwal Vs. State of Bihar [January 31, 2020]
115.
Vicky @ Vikas Vs. State (Govt. of NCT of Delhi) [January 31, 2020]
116.
Municipal Commissioner, Municipal Corporation of Greater Mumbai Vs. Panna Mahesh Chandra Dave [January 31, 2020]
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