April    2020
1.	Raja @ Ayyappan Vs. State of Tamil Nadu [April 01, 2020]
2.	Alembic Pharmaceuticals Ltd. Vs. Rohit Prajapati [April 01, 2020]
3.	Bhagwat Sharan (D) through LRS. Vs. Purushottam [April 03, 2020]
4.	Union of India Vs. R. Thiyagarajan [April 03, 2020]
5.	Sai Wardha Power Generation Ltd. Vs. The Tata Power Company Ltd. Distribution [April 03, 2020]
6.	New Delhi Television Ltd. Vs. Deputy Commissioner of Income Tax [April 03, 2020]
7.	In Re: Guidelines for Court Functioning through Video Conferencing During Covid-19 Pandemic [April 06, 2020]
8.	Ramjit Singh Kardam Vs. Sanjeev Kumar [April 08, 2020]
9.	P. Gopinathan Pillai Vs. University of Kerala [April 08, 2020]
10.	State of Andhra Pradesh Vs. M/s. Linde India Ltd. [April 13, 2020]
11.	Shivraj Singh Chouhan Vs. Speaker Madhya Pradesh Legislative Assembly [April 13, 2020]
12.	Rajasthan State Road Transport Corporation Ltd. Vs. Smt. Mohani Devi [April 15, 2020]
13.	Sushilaben Indravadan Gandhi Vs. The New India Assurance Company Ltd. [April 15, 2020]
14.	Chander Mohan Negi Vs. State of Himachal Pradesh [April 17, 2020]
15.	Dr. Thingujam Achouba Singh Vs. Dr. H. Nabachandra Singh [April 17, 2020]
16.	Pravakar Mallick Vs. State of Orissa [April 17, 2020]
17.	The Mayor Municipal Corporation Vs. Govind Bajirao Navpute [April 17, 2020]
18.	Anjuman E. Shiate Ali Vs. Gulmohar Area Societies Welfare Group [April 17, 2020]
19.	Shankar Sakharam Kenjale (D) through his Legal Heirs Vs. Narayan Krishna Gade [April 17, 2020]
20.	National Agricultural Cooperative Marketing Federation of India Vs. Alimenta S.A. [April 22, 2020]
21.	West U.P. Sugar Mills Association Vs. State of Uttar Pradesh [April 22, 2020]
22.	Hira Singh Vs. Union of India [April 22, 2020]
23.	Union of India Vs. M/s. V.V.F Ltd. [April 22, 2020]
24.	Chebrolu Leela Prasad Rao Vs. State of Andhra Pradesh [April 22, 2020]
25.	Basir Ahmed Sisodiya Vs. The Income Tax Officer [April 24, 2020]
26.	Yum! Restaurants (Marketing) Private Ltd. Vs. Commissioner of Income Tax, Delhi [April 24, 2020]
27.	Kamlesh Kalra Petitioner Vs. Shilpika Kalra [April 24, 2020]
28.	Sk Jalaluddin Vs. State of West Bengal [April 24, 2020]
29.	Paul Vs. T. Mohan [April 24, 2020]
30.	Mohd. Asif Naseer Vs. West Watch Company through its proprietor [April 24, 2020]
31.	M/s. Tripower Enterprises Pvt. Ltd. Vs. State Bank of India [April 24, 2020]
32.	Kanwal Tanuj Vs. State of Bihar [April 24, 2020]
33.	Bajaj Allianz General Insurance Co. Ltd. Vs. State of Madhya Pradesh [April 24, 2020]
34.	Union of India Vs. Exide Industries Ltd. [April 24, 2020]
35.	Union of India Vs. United Arab Emirates (UAE). Exchange Centre [April 24, 2020]
36.	Aneesh Kumar V.S. Vs. State of Kerala [April 24, 2020]
37.	Firm Rajasthan Udyog Vs. Hindustan Engineering and Industries Ltd. [April 24, 2020]
38.	Shivakumar Vs. Sharanabasappa [April 24, 2020]
39.	Ashish Seth Vs. Sumit Mittal [April 24, 2020]
40.	Sujata Kohli Vs. Registrar General, High Court of Delhi [April 24, 2020]
41.	Nisha Priya Bhatia Vs. Union of India [April 24, 2020]
42.	Arvind Singh Vs. State of Maharashtra [April 24, 2020]
43.	State of Gujarat Vs. Mansukhbhai Kanjibhai Shah [April 27, 2020]
44.	State of Karnataka Vs. Y. Moideen Kunhi (D) by LRS. [April 27, 2020]
45.	Aishwarya Atul Pusalkar Vs. Maharashtra Housing & Area Development Authority [April 27, 2020]
46.	Commercial Taxes Officer Vs. M/s. Bombay Machinery Store [April 27, 2020]
47.	Bihar State Electricity Board Vs. M/s. Iceberg Industries Ltd. [April 27, 2020]
48.	Commissioner of Customs (Port) Kolkata Vs. M/s. Steel Authority of India Ltd. [April 27, 2020]
49.	Re: Vijay Kurle [April 27, 2020]
50.	Dhanpal Vs. State NCT of Delhi [April 27, 2020]
51.	Neelam Gupta Vs. Mahipal Sharan Gupta [April 29, 2020]
52.	PILCOM Vs. C.I.T. West Bengal-VII [April 29, 2020]
53.	Quippo Construction Equipment Ltd. Vs. Janardan Nirman Pvt. Ltd. [April 29, 2020]
54.	BCH Electric Ltd. Vs. Pradeep Mehra [April 29, 2020]
55.	Vodafone Idea Ltd. Vs. Assistant Commissioner of Income Tax Circle 26 (2) [April 29, 2020]
56.	Dinesh Kumar Gupta Vs. High Court of Judicature of Rajasthan [April 29, 2020]
57.	Christian Medical College Vellore Association Vs. Union of India [April 29, 2020]