1. |
Union of India Vs. State of Maharashtra [October 01, 2019]
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2. |
The Government of Andhra Pradesh Vs. Grace Sathyavathy Shashikant [October 01, 2019]
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3. |
Krishna Devi Maheshwari Vs. Surendra Surekha [October 01, 2019]
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4. |
Oriental Bank of Commerce Vs. Janak Raj Sharma [October 01, 2019]
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5. |
District Collector Satara Vs. Mangesh Nivrutti Kashid [October 01, 2019]
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6. |
Satish Ukey Vs. Devendra Gangadharrao Fadnavis [October 01, 2019]
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7. |
Sudam @ Rahul Kaniram Jadhav Vs. State of Maharashtra [October 01, 2019]
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8. |
Mohinder Kaur Vs. Sant Paul Singh [October 01, 2019]
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9. |
Brijesh Kumar Vs. Shardabai (D) by LRS. [October 01, 2019]
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10. |
State of West Bengal Vs. Calcutta Club Ltd. [October 03, 2019]
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11. |
Okhla Enclave Plot Holders' Welfare Association Vs. Union of India [October 03, 2019]
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12. |
Ravi S/o. Ashok Ghumare Vs. State of Maharashtra [October 03, 2019]
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13. |
Ravishankar @ Baba Vishwakarma Vs. State of Madhya Pradesh [October 03, 2019]
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14. |
Virudhunagar Hindu Nadargal Dharma Paribalana Sabai Vs. Tuticorin Educational Society [October 03, 2019]
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15. |
Ishwari Lal Yadav Vs. State of Chhattisgarh [October 03, 2019]
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16. |
Satish Kumar Vs. State of Haryana [October 03, 2019]
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17. |
Smt. Kasturibai Sukharam Khandelwal Trust Vs. Indore Development Authority [October 03, 2019]
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18. |
Air Commodore Naveen Jain Vs. Union of India [October 03, 2019]
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19. |
No. 14666828M EX CFN Narsingh Yadav Vs. Union of India [October 03, 2019]
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20. |
M. Ramalingam Vs. State represented by Inspector of Police SBE/CBI/ACB, Madras [October 03, 2019]
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21. |
Oriental Insurance Company Ltd. Vs. M/s. Tejparas Associates & Exports Pvt. Ltd. [October 03, 2019]
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22. |
Nusli Neville Wadia Vs. Ivory Properties [October 04, 2019]
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23. |
Vidhi Himmat Katariya Vs. State of Gujarat [October 04, 2019]
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24. |
Duncans Industries Ltd. Vs. A.J. Agrochem [October 04, 2019]
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25. |
State of Arunachal Pradesh Vs. Ramchandra Rabidas @ Ratan Rabidas [October 04, 2019]
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26. |
R. Srinivas Kumar Vs. R. Shametha [October 04, 2019]
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27. |
Yatinkumar Jasubhai Patel Vs. State of Gujarat [October 04, 2019]
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28. |
Ramesh Nivrutti Bhagwat Vs. Dr. Surendra Manohar Parakhe [October 04, 2019]
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29. |
Ambalal Sarabhai Enterprises Ltd. Vs. K.S. Infraspace LLP [October 04, 2019]
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30. |
Raj Kumar Vs. State of Uttar Pradesh [October 04, 2019]
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31. |
Kerala State Beverages (M and M) Corporation Ltd. Vs. P.P. Suresh [October 04, 2019]
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32. |
C/M Kisan Inter College Manager Vs. State of Uttar Pradesh [October 04, 2019]
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33. |
IC 29547 L. Bobby Joseph Vs. Union of India [October 04, 2019]
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34. |
Pruthvirajsinh Nodhubha Jadeja (D) by LRS. Vs. Jayeshkumar Chhakaddas Shah [October 04, 2019]
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35. |
Kantilal Vs. State of Gujarat [October 04, 2019]
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36. |
Fainul Khan Vs. State of Jharkhand [October 04, 2019]
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37. |
Ravi Setia Vs. Madan Lal [October 04, 2019]
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38. |
M/s. Madhoor Buildwell Pvt. Ltd. Vs. Yeola Municipal Council [October 04, 2019]
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39. |
Rajasthan State Road Transport Corporation. Vs. Danish Khan [October 04, 2019]
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40. |
State of Madhya Pradesh Vs. Sabal Singh (D) by LRS. [October 14, 2019]
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41. |
Shiv Kumar Vs. Union of India [October 14, 2019]
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42. |
State of Uttarakhand Vs. S.K. Singh [October 14, 2019]
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43. |
H.S. Yadav Vs. Shakuntala Devi Parakh [October 15, 2019]
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44. |
Union of India Vs. Gautam Khaitan [October 15, 2019]
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45. |
Prahlad Pradhan Vs. Sonu Kumhar [October 16, 2019]
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46. |
Surgeon Rear Admiral Manisha Jaiprakash Vs. Union of India [October 16, 2019]
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47. |
Vinubhai Haribhai Malaviya Vs. State of Gujarat [October 16, 2019]
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48. |
John D'Souza Vs. Karnataka State Road Transport Corporation [October 16, 2019]
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49. |
Ebha Arjun Jadeja Vs. State of Gujarat [October 16, 2019]
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50. |
Walaiti Ram Charan Dass Vs. State of Punjab [October 16, 2019]
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51. |
M. Hariharasudhan Vs. R. Karmegam [October 17, 2019]
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52. |
State of Bihar Vs. Devendra Sharma [October 17, 2019]
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53. |
IDBI Bank Ltd. through DGM (Legal) Vs. The Official Liquidator, Office of the Official Liquidator of Companies [October 17, 2019]
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54. |
Mani Pushpak Joshi Vs. State of Uttarakhand [October 17, 2019]
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55. |
Uttam Ram Vs. Devinder Singh Hudan [October 17, 2019]
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56. |
Barasat Eye Hospital Vs. Kaustabh Mondal [October 17, 2019]
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57. |
Central Bureau of Investigation Vs. Arvind Khanna [October 17, 2019]
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58. |
Dr. Lakshman Vs. State of Karnataka [October 17, 2019]
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59. |
Naresh Kumar Vs. Government of NCT of Delhi [October 17, 2019]
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60. |
Prem Singh Vs. Sukhdev Singh [October 17, 2019]
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61. |
ONGC Labour Union Vs. ONGC Dehradun [October 17, 2019]
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62. |
Principal Commissioner of Income Tax, Mumbai Vs. M/s. IVEN Interactive Ltd., Mumbai [October 18, 2019]
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63. |
State of West Bengal Vs. Indrajit Kundu[October 18, 2019]
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64. |
S.P. Misra Vs. Mohd. Laiquddin Khan [October 18, 2019]
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65. |
Kantabai Vasant Ahir Vs. Slum Rehabilitation Authority [October 18, 2019]
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66. |
State of Bihar Vs. M/s. Riga Sugar Company Ltd. [October 18, 2019]
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67. |
State of Jharkhand Vs. M/s. HSS Integrated SDN [October 18, 2019]
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68. |
Union of India Vs. Sri Harananda [October 18, 2019]
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69. |
Rahul Sudhakar Anantwar Vs. Shivkumar Kanhiyalal Shrivastav [October 21, 2019]
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70. |
Stressed Assests Stabilization Fund Vs. West Bengal Small Industries Development Corporation Ltd. [October 21, 2019]
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71. |
M. Srikanth Vs. State of Telangana [October 21, 2019]
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72. |
Om Parkash Vs. Amar Singh [October 21, 2019]
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73. |
Bihar Industrial Area Development Authority Vs. Amit Kumar [October 22, 2019]
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74. |
State of Manipur Vs. Koting Lamkang [October 22, 2019]
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75. |
Municipal Corporation of Greater Mumbai Vs. Harish Lamba of Bombay, Indian Inhabitant [October 22, 2019]
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76. |
Bijay Kumar Singh Vs. Amit Kumar Chamariya [October 22, 2019]
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77. |
Ramesh Parsram Malani Vs. State of Telangana [October 22, 2019]
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78. |
Shri P. Chidambaram Vs. Central Bureau of Investigation [October 22, 2019]
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79. |
M/s. Terai Tea Company Ltd. Vs. Kumkum Mittal [October 22, 2019]
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80. |
Karan Singh Vs. Delhi Transport Corporation [October 22, 2019]
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81. |
State of Madhya Pradesh Vs. Udham [October 22, 2019]
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82. |
Indore Development Authority Vs. Manohar Lal [October 23, 2019]
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83. |
Bharat Petroleum Corporation Ltd. Vs. Go Airlines (India) Ltd. [October 23, 2019]
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84. |
Imrat Singh Vs. State of Madhya Pradesh [October 24, 2019]
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85. |
Union of India Vs. Association of Unified Telecom Service Providers of India [October 24, 2019]
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86. |
Shree Ram Urban Infrastructure Ltd. Vs. State of Maharashtra [October 24, 2019]
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87. |
Sirdar K.B. Ramachandra Raj Urs. (D) through LRS. Vs. Sarah C. Ors [October 24, 2019]
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88. |
Tata Power Delhi Distribution Ltd. NDPL House Vs. Manoj Misra [October 24, 2019]
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89. |
Chandra Prakash Budakoti Vs. Union of India [October 24, 2019]
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90. |
Jag Jiwan Cooperative Group Housing Society Ltd. Vs. Lt. Governor, NCT of Delhi [October 24, 2019]
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91. |
Lt. Col. Paramjit Singh Dhillon Vs. Harinder Singh Ghuman [October 24, 2019]
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92. |
Government of NCT Delhi Vs. Pradeep Kumar [October 24, 2019]
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93. |
Rajender @ Rajesh @ Raju Vs. State (NCT of Delhi) [October 24, 2019]
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94. |
Municipal Corporation of Greater Mumbai Vs. M/s. Sunbeam High Tech Developers Pvt. Ltd. [October 24, 2019]
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95. |
Miss XYZ Vs. State of Gujarat [October 25, 2019]
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96. |
Superintending Engineer / Dehar Power House Circle Bhakra Beas Management Board (PW) Slapper Vs. Excise and Taxation Officer, Sunder Nagar / Assessing Authority [October 25, 2019]
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97. |
Principal Commissioner of Income Tax (Central) - 1 Vs. NRA Iron & Steel Pvt. Ltd. [October 25, 2019]
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98. |
State of Madhya Pradesh Vs. Murti Shri Chaturbhujnath [October 25, 2019]
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99. |
Rajasthan Public Service Commission, Ajmer Vs. Shikun Ram Firuda [October 25, 2019]
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