Item No.1501 Court No.13 Section XIV-A

Supreme Court of India

Record of Proceedings

Karan Singh Vs. Delhi Transport Corporation & ANR.

[Civil Appeal Nos. 12743/2017]

Date: 22-10-2019

This appeal was called on for hearing today.

For Appellant(s) Petitioner-in-person

For Respondent(s)

Ms. Asha Gopalan Nair, AOR Hon'ble Mr. Justice Ajay Rastogi pronounced the judgment of the Bench consisting of Hon'ble Mr. Justice Mohan M. Shantanagoudar and His Lordship.

The appeal is dismissed in terms of the signed non-reportable judgment. No costs.

Gulshan Kumar Arora	R.S. Narayanan
Court Master	Court Master
Signed non-reportable judgment is placed on the file

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