1. |
State by Karnataka Lokayukta Police Station, Bengaluru Vs. M.R. Hiremath [May 01, 2019]
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2. |
UP Housing and Development Board Vs. Ramesh Chandra Agarwal [May 01, 2019]
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3. |
Thulasidhara Vs. Narayanappa [May 01, 2019]
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4. |
Union of India Vs. S. Maadasamy [May 01, 2019]
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5. |
Gangaram Vs. State of Madhya Pradesh [May 01, 2019]
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6. |
Praveen Singh Ramakant Bhadauriya Vs. Neelam Praveen Singh Bhadauriya [May 01, 2019]
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7. |
S. Subramanian Vs. S. Ramasamy [May 01, 2019]
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8. |
Rajesh Vs. State of Haryana [May 01, 2019]
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9. |
Ryatar Sahakari Sakkarre Karkhane Niyamit Vs. Asst. Commissioner of Income Tax, C-1 [May 01, 2019]
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10. |
M/s. New India Assurance Company Ltd. Vs. M/s. Luxra Enterprises Pvt. Ltd. [May 01, 2019]
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11. |
Shree Shree Ram Janki Ji Asthan Tapovan Mandir Vs. State of Jharkhand [May 01, 2019]
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12. |
Maharashtra Archery Association Vs. Rahul Mehra[May 01, 2019]
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13. |
Seema Sarkar Vs. Executive Officer[May 01, 2019]
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14. |
Tata Power Company Ltd. Vs. Adani Electricity Mumbai Ltd. [May 02, 2019]
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15. |
State of Jammu and Kashmir Vs. Farid Ahmad Tak [May 02, 2019]
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16. |
Ganesan represented by its power agent G. Rukmani Ganesan Vs. The Commissioner, The Tamil Nadu Hindu Religious and Charitable Endowments Board [May 03, 2019]
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17. |
Federation of Obstetrics and Gynecological Societies of India (FOGSI) Vs. Union of India[May 03, 2019]
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18. |
Rajasthan State Roadways Transport Corporation Vs. Paramjeet Singh [May 03, 2019]
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19. |
Shri Hanumant Dinkar Arjun Vs. Shri Suresh R. Andhare [May 03, 2019]
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20. |
Bikkina Rama Rao Vs. The Special Deputy Tahsildar (Tribal Welfare), Kota Ramachandrapuram [May 03, 2019]
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21. |
The Maharashtra Public Service Commission through its Secretary Vs. Sandeep Shriram Warade[May 03, 2019]
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22. |
Tejaswini Gaud Vs. Shekhar Jagdish Prasad Tewari[May 06, 2019]
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23. |
Jiten K. Ajmera Vs. M/s. Tejas Cooperative Housing Society [May 06, 2019]
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24. |
Rambir Vs. State of NCT, Delhi [May 06, 2019]
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25. |
Randhir Kaur (D) through her LRS. Vs. Balwinder Kaur [May 06, 2019]
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26. |
Raja Singh Vs. State of Uttar Pradesh [May 06, 2019]
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27. |
Karnataka Housing Board Vs. K.A. Nagamani[May 06, 2019]
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28. |
State of Orissa Vs. Dhirendra Sundar Das [May 06, 2019]
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29. |
State of Haryana Vs. Sandeep Singh [May 06, 2019]
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30. |
State represented by Inspector of Police, Central Bureau of Investigation Vs. M. Subrahmanyam [May 07, 2019]
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31. |
Bhivchandra Shankar More Vs. Balu Gangaram More [May 07, 2019]
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32. |
Arulmighu Nellukadai Mariamman Tirukkoil Vs. Tamilarasi (D) by LRS. [May 07, 2019]
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33. |
Dr. R.S. Sohane Vs. State of Madhya Pradesh [May 07, 2019]
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34. |
Director, Transport Department, Union Territory Administration of Dadra and Nagar Haveli, Silvassa Vs. Mr. Abhinav Dipakbhai Patel [May 07, 2019]
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35. |
PJaswant Singh Vs. Jaspal Singh [May 07, 2019]
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36. |
Sasikala Pushpa Vs. State of Tamil Nadu [May 07, 2019]
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37. |
State by the Superintendent of Police, National Investigation Agency, Kochi Vs. Shakul Hameed [May 07, 2019]
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38. |
Union of India Vs. Mubarak @ Muhammed Mubarak [May 07, 2019]
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39. |
Rafiq Qureshi Vs. Narcotic Control Bureau Eastern Zonal Unit[May 07, 2019]
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40. |
Hemareddi (D) through LRS. Vs. Ramachandra Yallappa Hosmani [May 7, 2019]
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41. |
Ashoksinh Jayendrasinh Vs. State of Gujarat [May 07, 2019]
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42. |
Birendra Prasad Sah Vs. State of Bihar [May 08, 2019]
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43. |
Ssangyong Engineering & Construction Company Ltd. Vs. National Highways Authority of India (NHAI) [May 08, 2019]
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44. |
M/s. Steel Authority of India Ltd. Vs. Commissioner of Central Excise, Raipur [May 08, 2019]
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45. |
State Bank of India Vs. M/s. Jah Developers Pvt. Ltd. [May 08, 2019]
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46. |
Manohar M. Galani Vs. State of Gujarat [May 08, 2019]
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47. |
Nilesh Laxmichand and Another Vs. Shantaben Purushottam Kakad (D) by LRS. [May 08, 2019]
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48. |
Sant Lal Gupta Vs. Umesh Kumar Jain [May 08, 2019]
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49. |
Birla Corporation Ltd. Vs. Adventz Investments and Holdings Ltd. [May 09, 2019]
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50. |
Khetri Vikas Samiti Vs. Director College Education, Government of Rajasthan [May 09, 2019]
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51. |
Mangathai Ammal (D) through LRS. Vs. Rajeswari [May 09, 2019]
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52. |
Lance Nayak PNO No. 980510777 Raj Bahadur Vs. State of Uttar Pradesh [May 09, 2019]
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53. |
Beemaneni Maha Lakshmi Vs. Gangumalla Appa Rao (D) by LRS. [May 09, 2019]
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54. |
Rengan Ambalam Vs. Sheik Dawood [May 09, 2019]
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55. |
State of Bihar (now State of Jharkhand) through the Sub Divisional Officer Vs. Tata Iron[May 09, 2019]
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56. |
Power Grid Corporation of India Vs. Tamil Nadu Generation and Distribution Company Ltd. [May 09, 2019]
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57. |
Omanakuttan Vs. State of Kerala [May 09, 2019]
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58. |
Karuna Kansal Vs. Hemant Kansal [May 09, 2019]
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59. |
Shio Shankar Dubey Vs. State of Bihar [May 09, 2019]
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60. |
State of Bihar Vs. The Bihar Secondary Teachers Struggle Committee, Munger [May 10, 2019]
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61. |
Pramod Kumar Vs. Zalak Singh [May 10, 2019]
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62. |
Vibha Bakshi Gokhale Vs. M/s. Gruhashilp Constructions [May 10, 2019]
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63. |
Girish Kumar Vs. State of Maharashtra [May 10, 2019]
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64. |
B.K. Pavitra Vs. Union of India [May 10, 2019]
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65. |
State of Jharkhand Vs. M/s. Akash Coke Industries Pvt. Ltd. [May 10, 2019]
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66. |
DLF Homes Panchkula Pvt. Ltd Vs. D.S. Dhanda [May 10, 2019]
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67. |
Nand Kishore Prasad Vs. Dr. Mohib Hamidi [May 10, 2019]
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68. |
Ram Parshotam Mittal Vs. Hotel Queen Road Pvt. Ltd. [May 10, 2019]
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69. |
Lber Laloo Vs. All Dimasa Students Union Hasao District Committee [May 10, 2019]
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70. |
Narad Patel Vs. State of Chhattisgarh [May 10, 2019]
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71. |
Anjum Hussain Vs. Intellicity Business Park Pvt. Ltd. [May 10, 2019]
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72. |
Jitender Kumar @ Jitender Singh Vs. State of Bihar[May 10, 2019]
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73. |
The Home Secretary (Prison) Vs. H. Nilofer Nisha [May 23, 2019]Kumud W/o. Mahadeorao Salunke Vs. Shri Pandurang Narayan Gandhewar through LRS. [May 10, 2019]
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74. |
The Superintending Engineer TWAD Board Vs. M. Natesan [May 10, 2019]
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75. |
Rakesh Tiwari, Advocate Vs. Alok Pandey, C.J.M. [May 10, 2019]
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76. |
Sukhpal Singh Khaira Vs. State of Punjab[May 10, 2019]
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77. |
Abdul Kuddus Vs. Union of India [May 17, 2019]
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78. |
Subrata Chattoraj Vs. Union of India [May 17, 2019]
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79. |
Century Metal Recycling Pvt. Ltd. Vs. Union of India [May 17, 2019]
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80. |
Guman Singh Vs. State of Rajasthan [May 24, 2019]
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81. |
Parsa Kente Collieries Ltd. Vs. Rajasthan Rajya Vidyut Utpadan Nigam Ltd. [May 27, 2019]
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82. |
Surinder Singh Deswal @ Col. S.S. Deswal Vs. Virender Gandhi [May 29, 2019]
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83. |
State of Madhya Pradesh Vs. Kalicharan [May 31, 2019]
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84. |
Kamlakar Vs. State of Maharashtra [May 31, 2019]
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