MARCH    2019
1.	Anand Kumar Sharma Vs. Bar Council of India through Secretary & another [March 01, 2019]
2.	Fed. of Bank of India Staff Unions & ANR. VS. Union of India & ANR. [March 01, 2019]
3.	Lt Gen Ravi Dastane, AVSM, VSM Vs. Union of India, Ministry of Defence, Through The Secretary & Ors. [March 01, 2019]
4.	Varun Pahwa Vs. Mrs. Renu Chaudhary [March 1, 2019]
5.	M/S. Vijay Industries Vs. Commissioner of Income Tax [MARCH 01, 2019]
6.	State of Gujarat and Others Etc. Vs. Jayeshbhai Kanjibhai Kalathiya Etc. [MARCH 01, 2019]
7.	Khoday Distilleries Ltd. (Now Known as Khoday India Limited) and Others Vs. Sri Mahadeshwara Sahakara Sakkare Karkhane Ltd., [MARCH 01, 2019]
8.	State of Punjab and Ors. Vs. Gurbaran Singh [March 01, 2019]
9.	The Govt. of India & ANR. Vs. P. Venkatesh [MARCH 01, 2019]
10.	New Okhla Industrial Development Authority Vs. Lt. Col. J.B. Kuchhal (Dead) and Ors. [March 5, 2019]
11.	Sant Dnyaneshwar Shikshan Sanstha and ANR. Vs. State of Maharashtra and Ors. [March 05, 2019]
12.	Sudhakar Baburao Nangnure Vs. Noreshwar Raghunathrao Shende & Ors. [March 5, 2019]
13.	Asif Khan Vs. State of Maharashtra & ANR. [March 05, 2019]
14.	Kakadia Builders Pvt. Ltd. & ANR. Vs. Income Tax Officer Ward 1(3) & ANR. [March 05, 2019]
15.	Principal Commissioner of Income Tax (Central) - 1 Vs. NRA Iron & Steel Pvt. Ltd. [March 5, 2019]
16.	Digamber Vaishnav & ANR. Vs. State of Chhattisgarh [March 5, 2019]
17.	C.I.T. Bombay Vs. Tasgaon Taluka S.S.K.Ltd. [MARCH 05, 2019]
18.	Khushwinder Singh Vs. State of Punjab [March 5, 2019]
19.	The State of Madhya Pradesh Vs. Laxmi Narayan and others [MARCH 05, 2019]
20.	Mantri Techzone Pvt. Ltd. Vs. Forward Foundation and Ors. [March 5, 2019]
21.	M.R. Krishna Murthi Vs. The New India Assurance Co. Ltd. & Others [MARCH 05, 2019]
22.	Ankush Maruti Shinde and Others Vs. State of Maharashtra [MARCH 05, 2019]
23.	Urvashi Aggarwal (since deceased) Through LRs. & ANR. Vs. Kushagr Ansal (successor in interest of erstwhile Defendant No.1 Mrs. Suraj Kumari) & Ors. [March 06, 2019]
24.	Krishna Nand Shukla Vs. Director of Higher Education Allahabad & Ors. [MARCH 06, 2019]
25.	R.Dhanasundari @ R. Rajeswari Vs. A.N. Umakanth & Ors. [06th March, 2019]
26.	Smt. Shantaben & Ors. Vs. National Power Transport & ANR. [06th March, 2019]
27.	Swapnanjali Sandeep Patil Vs. Sandeep Ananda Patil [March 6, 2019]
28.	Giridhar Vs. The State of Maharashtra & Ors. [March 6, 2019]
29.	Pawan Kumar & Ors. Vs. The State of Himachal Pradesh [MARCH 06, 2019]
30.	Sudha Gupta Vs. DLF Ltd. [March 07, 2019]
31.	K. Ananda Rao etc. Vs. Sri S.S. Rawat, IAS and ors. etc. [March 07, 2019]
32.	Babu Ram Vs. Santokh Singh (Deceased) Through His LRS. & Ors. [March 07, 2019]
33.	Birla Institute of Technology Vs. The State of Jharkhand & Ors. [March 07, 2019]
34.	Sukumaran Vs. State Rep. by the Inspector of Police [March 07, 2019]
35.	State Represented by the Deputy Superintendent of Police Vigilance and Anti Corruption, Tamil Nadu Vs. J. Doraiswamy Etc. [March 07, 2019]
36.	Isha Distribution House Pvt. Ltd. Vs. Aditya Birla Nuvo Ltd. & ANR. [March 07, 2019]
37.	Manik Kutum Vs. Julie Kutum [March 07, 2019]
38.	M/s Anjaneya Jewellery Vs. New India Assurance Co.Ltd. & Ors. [March 07, 2019]
39.	Shoda Devi Vs. DDU/Ripon Hospital Shimla and Ors. Dinesh Maheshwari, J. [7th March, 2019]
40.	The Electronic Corporation of India Ltd. and ANR. Vs. M. Shivani and ANR. [March 08, 2019]
41.	Rakesh & Ors. Vs. Board of Revenue U.P. & Ors. Etc. [March 08, 2019]
42.	Chief General Manager Gujarat Telecom Circle, Bharat Sanchar Nigam Ltd. & Ors. Vs. Manilal Ambalal Patel & ANR. [March 8, 2019]
43.	Jai Balaji Industries Limited Vs. State Bank of India & Ors. [MARCH 08, 2019]
44.	Balwant Singh (D) through LRs. Gurbinder Singh Vs. The State of Haryana & Others Etc. Etc. [March 11, 2019]
45.	M/S Icomm Tele Ltd. Vs. Punjab State Water Supply & Sewerage Board & ANR. [March 11, 2019]
46.	Union of India & Ors. Vs. Ex. No.6492086a Sep/Ash Kulbeer Singh [MARCH 11, 2019]
47.	Bhagyan Das Vs. The State of Uttarakhand & ANR. [MARCH 11, 2019]
48.	Savitaben Vs. The State of Gujarat [MARCH 11, 2019]
49.	Sachin Kumar Singhraha Vs. State of Madhya Pradesh [March 12, 2019]
50.	Mukesh Chand Vs. The State (NCT) of Delhi & ANR. [March 12, 2019]
51.	Commissioner of Income Tax, Jaipur Vs. M/s Gopal Shri Scrips Pvt. Ltd. [March 12, 2019]
52.	Tanuku Taluk Village Officers’ Association Vs. Tanuku Municipality & Ors. Etc. [March 12, 2019]
53.	Estate Officer, Haryana Urban Development Authority & ANR. Vs. Gopi Chand Atreja [March 12, 2019]
54.	Sheetla Devi & ANR. Vs. State of Uttar Pradesh [March 12, 2019]
55.	Dilip Mani Dubey Vs. M/S Siel Ltd. & ANR. [March 12, 2019]
56.	A. Rajagopalan Etc. Vs. The District Collector, Thiruchirapalli District & Ors. & Etc. [March 12, 2019]
57.	Raghwendra Sharan Singh Vs. Ram Prasanna Singh (Dead) by LRs [March 13, 2019]
58.	Uma Mahesh Bandekar and another Vs Vivek Sadanand Marathe and Others [MARCH 13, 2019]
59.	Gurnam Singh (D) by LRS. & Ors. Vs. Lehna Singh (D) by LRS. [March 13, 2019]
60.	Prakash Singh & Ors. Vs. Union of India & Ors. [MARCH 13, 2019]
61.	Export Credit Guarantee Corpn. of India Ltd. & ANR. Vs. M.S. Creations & ANR. [MARCH 13, 2019]
62.	Ripudaman Singh Vs. Balkrishna [MARCH 13, 2019]
63.	The State of Madhya Pradesh Vs. Deepak [MARCH 13, 2019]
64.	Periyasami and Ors. Vs. S. Nallasamy [March 14, 2019]
65.	Rameshwar Dass Vs. The State of Punjab [March 14, 2019]
66.	Sarvepalli Ramaiah (Died) as per LRS and Others Vs. The District Collector, Chittoor District and Others [MARCH 14, 2019]
67.	Pooran Singh Vs. Dhaniram (since dead) THR. Legal Heirs and ANR [March 14, 2019]
68.	Balaji Vs. The State of Maharashtra [MARCH 14, 2019]
69.	Union of India & Ors. Vs. Shankar Prasad Deep Etc.Etc. [MARCH 14, 2019]
70.	P. Subramaniyam Vs. Union of India & Ors. [March 15, 2019]
71.	Nandlal Vs. The State of Maharashtra [March 15, 2019]
72.	Pt. Bateswari Dayal Mishr Shiksha Samiti Vs. Madhya Pradesh Nurses Registration Council & Ors. [March 15, 2019]
73.	Sr. Superintendent of Post Offices Vs. Gursewak Singh & Ors. [March 15, 2019]
74.	P. Bandopadhya & Ors. Vs. Union of India & Ors. [March 15, 2019]
75.	Dauwalal @ Ganesh Devangan & Ors. Vs. State of Madhya Pradesh (Now State of Chhattisgarh) [March 15, 2019]
76.	State of Himachal Pradesh & ANR. Vs. Vijay Kumar Alias Pappu and ANR. [March 15, 2019]
77.	The Principal Commissioner of Income Tax8 Vs. M/s Yes Bank Ltd. [March 15, 2019]
78.	Harveer Singh & ANR. VS. State of U.P. [March 15, 2019]
79.	Union of India & Ors. Vs. All India Trade Union Congress & Ors. [March 15, 2019]
80.	Sugreev Kumar Vs. State of Punjab & Ors. [15th March, 2019]
81.	Rafiq Ahmedbhai Paliwala Vs. The State of Gujarat & Ors. [March 15, 2019]
82.	Meg Raj (dead) Thr. L.Rs. & Ors. Vs. Manphool (Dead) Thr. L.Rs. & Ors. [March 15, 2019]
83.	Senior Divisional Manager, Life Insurance Corporation of India & Ors. Vs. Shree Lal Meena [March 15, 2019]
84.	Rohitbhai Jivanlal Patel Vs. State of Gujarat & ANR. [15th March, 2019]
85.	Kaikhosrou (Chick) Kavasji Framji & ANR. Vs. Union of India & ANR. [March 15, 2019]
86.	S. Sreesanth Vs. The Board of Control for Cricket in India & Ors [MARCH 15, 2019]
87.	Lahari Sakhamuri Vs. Sobhan Kodali [March 15, 2019]
88.	The Managing Director, Kerala Tourism Development Corporation Ltd. Vs. Deepti Singh & Ors.[ MARCH 15, 2019]
89.	State of Uttarakhand and Ors. Vs. Prem Ram [March 15, 2019]
90.	Pavan Vasudeo Sharma Vs. State of Maharashtra Through Secretary [March 25, 2019]
91.	Association for Consumer Welfare and Aid Vs. Granite Gate Properties Private Limited & ANR. [MARCH 25, 2019]
92.	Kolkata West International City Pvt. Ltd. Vs. Devasis Rudra [MARCH 25, 2019]
93.	The Branch Manager National Insurance Co. Ltd. Vs. Smt. Mousumi Bhattacharjee & Ors. [March 26, 2019]
94.	V. Krishnamurthy & ANR. Vs. State of Tamil Nadu & Ors. [March 26, 2019]
95.	Ganga Prasad Mahto Vs. State of Bihar & ANR. [March 26, 2019]
96.	CTO, Anti Evasion, Circle III, Rajasthan, Jaipur Vs. M/s Prasoon Enterprises, Jaipur [March 26, 2019]
97.	The Regional Manager, Life Insurance Corporation of India Vs. Dinesh Singh [March 26, 2019]
98.	Modern Transportation Consultation Services Pvt. Ltd. & ANR. Vs. Central Provident Fund Commissioner Employees Provident Fund Organisation & Ors. [26th March, 2019]
99.	The State of Madhya Pradesh Vs. Uday Singh [March 26, 2019]
100.	Mahavir Road and Infrastructure Pvt. Ltd. Vs. IFFCO TOKIO General Insurance Co. Ltd. [MARCH 26, 2019]