Item No. 1501 Court No.12 Section II-B
Supreme Court of India
Record of Proceedings
Om Prakash & ANR. Vs. State of Haryana
[Criminal Appeal No(s).1550/2011]
Date: 29-03-2019
This appeal was called on for pronouncement of judgment today.
For Appellant(s)
Mrs. Anjani Aiyagari, AOR
For Respondent(s)
Mr. Rajesh K.Singh,Adv.
Mr. Sanjay Kumar Visen, AOR
Hon'ble Mr. Justice L.Nageswara Rao
pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice M.R.Shah.
Appeal is allowed in terms of the Signed non Reportable Judgment.
B.Parvathi |
Kailash Chander |
Court Master |
Assistant Registrar |
Signed non-reportable judgment is placed on the file |
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