JANUARY    2019
1.	Management of the Barara Cooperative Marketing cum Processing Society Ltd. Vs. Workman Pratap Singh [January 02, 2019]
2.	Ravi Agrawal Vs. Union of India and another [JANUARY 03, 2019]
3.	The Government of Haryana PWD Haryana (B and R) Branch Vs. M/s. G.F. Toll Road Pvt. Ltd. & Ors. [January 3, 2019]
4.	The State of Jharkhand Vs. Surendra Kumar Srivastava & Ors. [January 03, 2019]
5.	Union of India & Ors. Vs. Dr. O.P. Nijhawan & Ors. [January 03, 2019]
6.	KU. Bhawana Vs. State of Maharashtra & Ors. [January 04, 2019]
7.	Badri Vishal Pandey and Ors. Vs. Rajesh Mittal and Ors. [4th January, 2019]
8.	State of Madhya Pradesh Vs. Kalyan Singh & Ors. [January 4, 2019]
9.	Champa Lal Dhakar Vs. Naval Singh Rajput & Ors. [January 4, 2019]
10.	M/S Mdda Ramky ISBT Ltd. THR. It’s Director Vs. Ombir Singh Tomar [JANUARY 4, 2019]
11.	Monu Vs. State of U.P. & ANR. [January 07, 2019]
12.	State of Uttarakhand & ANR. Vs. Raj Kumar [January 07, 2019]
13.	Digi Cable Network (India) Pvt. Ltd. Vs. Union of India & Ors. [January 07, 2019]
14.	Punjab Financial Corporation Vs. M/s Paulbro Leathers Pvt. Ltd. [January 07, 2019]
15.	Sushil Thomas Abraham Vs. M/s Skyline Build. Thr. It’s Partner & Ors. [January 07, 2019]
16.	Ragini Sinha Vs. State of Bihar & Ors. [January 07, 2019]
17.	Deputy Executive Engineer Vs. Kuberbhai Kanjibhai [January 07, 2019]
18.	Birla Institute of Technology Vs. The State of Jharkhand & Ors. [January 07, 2019]
19.	Jagdish Chand & ANR. Vs. State of Haryana [January 07, 2019]
20.	Kamal Kumar Vs. Premlata Joshi & Ors. [January 07, 2019]
21.	Lalichan Vs. The State of Kerala [JANUARY 07, 2019]
22.	State of Rajasthan & Ors. Vs. Gram Vikas Samiti, Shivdaspura [January 07, 2019]
23.	Manish S. Pardasani (M/s Wine Kornder) etc.etc. Vs. Inspector State Excise, P1, Division, Mumbai (Suburbs) & Ors. etc.etc. [January 7, 2019]
24.	Mahadevappa Vs. State of Karnataka Rep. by Public Prosecutor [January 07, 2019]
25.	Sneh Lata Goel Vs. Pushplata & Ors. [January 7, 2019]
26.	Ex. Lac Yogesh Pathania Vs. Union of India & Ors. [January 8, 2019]
27.	Punjab State Electricity Board and another Vs. Thana Singh and Others [January 08, 2019]
28.	The Additional Commissioner (Legal), Commercial Taxes, Rajasthan & ANR. Vs. M/S. Lohiya Agencies & ANR. [JANUARY 08, 2019]
29.	Monsanto Technology LLC Thru The Authorised Representative Ms. Natalia Voruz & Others Vs. Nuziveedu Seeds Ltd. Thru The Director & Others [JANUARY 08, 2019]
30.	Alok Kumar Verma Vs. Union of India & ANR. [JANUARY 08, 2019]
31.	Devi Lal Vs. State of Rajasthan [January 8, 2019]
32.	Punjab State Power Corporation Limited Vs. Rajesh Kumar Jindal & Others [January 08, 2019]
33.	M/S. Sicagen India Ltd. Vs. Mahindra Vadineni & Ors. [JANUARY 8, 2019]
34.	Union of India & Ors. Vs. Central Administrative Tribunal & Ors. Etc. Etc. [JANUARY 08, 2019]
35.	Hansraj Vs. Mewalal and Ors. [JANUARY 09, 2019]
36.	Sukh Bilash Thakur Vs. The Bihar State Electricity Board and Others [January 09, 2019]
37.	Regional Transport Officer & Ors. Etc. Vs. K. Jayachandra & ANR. Etc. [January 9, 2019]
38.	Kusumben Indersinh Dhupia Vs. Sudhaben Biharilalji Bhaiya & ANR. [JANUARY 9, 2019]
39.	Sri Suresh Kumar Goyal and Others Vs. State of Uttar Pradesh and another [January 11, 2019]
40.	Wazir & ANR. Vs. State of Haryana [January 11, 2019]
41.	Ashish Jain Vs. Makrand Singh and Ors. [January 14, 2019]
42.	Sudhir Kumar Vs. State of Haryana and others [January 14, 2019]
43.	State of Himachal Pradesh & ANR. Vs. Shashi Kumar [January 16, 2019]
44.	Yogendra @ Jogendra Singh Vs. The State of Madhya Pradesh [JANUARY 17, 2019]
45.	Sarvepalli Radhakrishnan University & another Vs. Union of India & Others. [January 17, 2019]
46.	Himanshu Vs. B. Shivamurthy & ANR. [January 17, 2019]
47.	Indian Hotel and Restaurant Association (Ahar) & ANR. Vs. The State of Maharashtra & Ors. [January 17, 2019]
48.	State of Himachal Pradesh and ANR. Vs. Parkash Chand [January 17, 2019]
49.	Raju Jagdish Paswan Vs. The State of Maharashtra [January 17, 2019]
50.	The State of Manipur & ANR. Vs. Takhelmayum Khelendro Meitei & Ors. [January 17, 2019]
51.	Rajesh Vs. State of Haryana [January 18, 2019]
52.	Nand Kishore Vs. State of Madhya Pradesh [January 18, 2019]
53.	Reliance Infrastructure Limited Vs. State of Maharashtra and Ors. [January 21, 2019]
54.	Rajasthan State Sports Council & ANR. Vs. Smt. Uma Dadhich & ANR. [January 21, 2019]
55.	Anil Kumar Vs. Union of India and Ors. [January 21, 2019]
56.	Murti Bhawani Mata Mandir Rep. Through Pujari Ganeshi Lal (D) Through LR Kailash Vs. Ramesh & Ors. [January 21, 2019]
57.	Leela Bai and another Vs Seema Chouhan and another [January 22, 2019]
58.	Mohammed Salim (D) Through LRS. & Ors. Vs. Shamsudeen (D) Through LRS. & Ors. [January 22, 2019]
59.	Rakesh Bakshi & ANR. Vs. State of Jammu and Kashmir & Ors. [January 22, 2019]
60.	Sau Saraswatibai Vs. Lalitabai & Ors. [January 22, 2019]
61.	State of Kerala and ANR. Vs. Padalodiyil Mary Antony & Ors. [January 22, 2019]
62.	V. Surendra Mohan Vs. State of Tamil Nadu & Ors. [JANUARY 22, 2019]
63.	State of Kerala and ANR. Vs. Mohammed Basheer [January 22, 2019]
64.	Yatinder Kumar Aggarwal & Ors. Vs. Mukund Swarup & Ors. [JANUARY 22, 2019]
65.	Nagpur Improvement Trust & Ors. Vs. M/s Bombaywala & Ors. [JANUARY 22, 2019]
66.	Forech India Ltd. Vs Edelweiss Assets Reconstruction Co. Ltd. [January 22, 2019]
67.	Nawaz Vs. The State Rep. by Inspector of Police [January 22, 2019]
68.	New Delhi Municipal Council Etc. Etc. Vs. Association of Concerned Citizens of New Delhi and Others Etc. Etc. [January 22, 2019]
69.	The State of Himachal Pradesh & ANR. Vs. Pinju Ram Etc. [JANUARY 22, 2019]
70.	Ramasamy (Purchaser) Vs. Venkatachalapathi (Decree Holder) & ANR. [January 22, 2019]
71.	Radhamma & Ors. Vs. H.N. Muddukrishna & Ors. [January 23, 2019]
72.	Rajasthan Small Industries Corporation Limited Vs. M/S Ganesh Containers Movers Syndicate [January 23, 2019]
73.	Vidarbha Irrigation Development Corporation Vs. M/S Anoj Kumar Garwala [January 23, 2019]
74.	Malaichamy & ANR. Vs. The State of Tamil Nadu [January 23, 2019]
75.	M/S. Shanti Conductors (P) Ltd. & ANR. Vs. Assam State Electricity Board & Ors. [January 23, 2019]
76.	Malaichamy & Anr. Vs. The State of Tamil Nadu [January 23, 2019]
77.	Dev Wati and Ors. Vs. The State of Haryana and ANR. [JANUARY 24, 2019]
78.	Commissioner of Customs Vs. M/S. Atul Automations Pvt. Ltd. [JANUARY 24, 2019]
79.	Brig. Sukhjeet Singh (Retd.) MVC Vs. The State of Uttar Pradesh & Ors. [January 24, 2019]
80.	Munishamappa & Ors. Vs. State of Karnataka [January 24, 2019]
81.	Britannia Industries Ltd. Vs. Bombay Agricultural Produce Marketing Committee & ANR. [24TH JANUARY, 2019]
82.	High Court of Hyderabad for The State of Telangana and State of Andhra Pradesh, Through Its Registrar General Etc. Vs. P. Murali Mohana Reddy and Ors. Etc. [January 25, 2019]
83.	Ramesh Sanka Vs. Union of India & Ors. [January 25, 2019]
84.	Suraj Pal Vs. The State of Haryana [JANUARY 25, 2019]
85.	Swiss Ribbons Pvt. Ltd. & ANR. Vs. Union of India & Ors. [January 25, 2019]
86.	Satya Raj Singh Vs. State of Madhya Pradesh [January 28, 2019]
87.	Vijay A. Mittal & Ors. Vs. Kulwant Rai (Dead) Thr. LRs. & ANR. [January 28, 2019]
88.	C. Shanmugavel Vs. Eswari & ANR. [JANUARY 28, 2019]
89.	Dr. H.K. Sharma Vs. Shri Ram Lal [January 28, 2019]
90.	R. Muthukrishnan Vs. The Registrar General of the High Court of Judicature at Madras [January 28, 2019]
91.	Poona Ram Vs. Moti Ram (D) Th. LRS. & Ors. [January 29, 2019]
92.	Swaraj Infrastructure Pvt. Ltd. Vs. Kotak Mahindra Bank Ltd. [January 29, 2019]
93.	The State of Madhya Pradesh & Ors. Vs. Dharmendra Rathore [January 29, 2019]
94.	Harbans Kaur Vs. Iqbal Singh & ANR. [January 29, 2019]
95.	Union of India & Ors. Vs. M/s Premier Limited (Formerly Premier Automobiles Ltd.) & Ors. [January 29, 2019]
96.	Union of India Vs. Radha Yadav [January 29, 2019]
97.	Pyarelal Vs. Shubhendra Pilania (Minor) Through Natural Guardian (Father) Shri Pradeep Kumar Pilania & Ors. [JANUARY 29, 2019]
98.	Union of India Through Its Secretary, Ministry of Defence Dhqpo, New Delhi & Ors. Vs. WG. CDR. Subrata Das (19942-H) [January 29, 2019]
99.	Pallavi Vs. State of U.T. Chandigarh & Ors. [JANUARY 29, 2019]
100.	Adani Gas Ltd. & ANR. Vs. Union of India & Ors. [JANUARY 29, 2019]

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