FEBRUARY    2019
1.	Union of India & Ors. Vs. Md. Samim Azad [February 01, 2019]
2.	Commissioner of Income Tax (Exemptions), Kolkata Vs. Jagannath Gupta Family Trust [February 01, 2019]
3.	Asharfi Devi (D) THR. LRs. Vs. State of U.P. & Ors. [February 01, 2019]
4.	G. Ratna Raj (D) by LRs. Vs. Sri Muthukumarasamy Permanent Fund Ltd. & ANR. [February 01, 2019]
5.	Association of Managements of Homeopathic Medical Colleges of Maharashtra Vs. Union of India & Ors. [February 1, 2019]
6.	All India Institute of Medical Sciences Vs. Sanjiv Chaturvedi & Ors. [FEBRUARY 01, 2019]
7.	The State of Madhya Pradesh Vs. Kanha @ Omprakash [February 04, 2019]
8.	Federation Haj Ptos of India Vs. Union of India [FEBRUARY 04, 2019]
9.	Ram Lal & Ors. Vs. Salig Ram & Ors. [FEBRUARY 04, 2019]
10.	Sh. Narendra Kumar Srivastava Vs. The State of Bihar & Ors. [February 04, 2019]
11.	Tek Singh Vs. Shashi Verma and ANR. [February 04, 2019]
12.	Dharam Singh (D) THR. LRS. & Ors. Vs. Prem Singh (D) THR. LRS. [February 05, 2019]
13.	Ritu Bhatia Vs. Ministry of Civil Supplies Consumer Affairs & Public Distribution and Others [February 05, 2019]
14.	Bihar State Beverages Corporation Ltd. & Ors. Vs. Naresh Kumar Mishra & Ors. [February 05, 2019]
15.	M/S. Tata Motors Ltd. Vs. The Deputy Commissioner of Commercial Taxes (SPL) & ANR. [February 05, 2019]
16.	Employees' State Insurance Corporation Vs. Venus Alloy Pvt. Ltd. [5th February, 2019]
17.	The Commissioner, Mysore Urban Development Authority Vs. S.S. Sarvesh [February 05, 2019]
18.	Hori Lal Vs. State of Uttar Pradesh & Ors. [February 05, 2019]
19.	Ambi Ram Vs. State of Uttarakhand [February 05, 2019]
20.	Asgar & Ors. Vs. Mohan Varma & Ors. [February 05, 2019]
21.	State of Gujarat Vs. Afroz Mohammed Hasanfatta [February 05, 2019]
22.	Union of India & Ors. Vs. Sri Harananda & Ors. [February 05, 2019]
23.	Vijay Raikwar Vs. State of Madhya Pradesh [February 05, 2019]
24.	Er. K. Arumugam Vs. V. Balakrishnan & Ors. [February 06, 2019]
25.	Balkrishna Dattatraya Galande Vs. Balkrishna Rambharose Gupta and another [February 06, 2019]
26.	Shivnarayan (D) by LRS. Vs. Maniklal (D) THR. LRS. & Ors. [February 06, 2019]
27.	High Court of Tripura through the Registrar General Vs. Tirtha Sarathi Mukherjee & Ors. [February 6, 2019]
28.	Bir Singh Vs. Mukesh Kumar [FEBRUARY 06, 2019]
29.	Dharmendra & Anr. Vs. State of Maharashtra [February 06, 2019]
30.	Punjab Wakf Board Vs. Sham Singh Harike [February 07, 2019]
31.	Jaiprakash Associates Ltd. (JAL) Through Its Director Vs. Tehri Hydro Development Corporation India Ltd. (THDC) Through Its Director [FEBRUARY 07, 2019]
32.	Deepak Tandon & ANR. Vs. Rajesh Kumar Gupta [February 07, 2019]
33.	Madan Mohan Mahto Vs. State of Jharkhand Thr. It’s Chief Secretary Secretariat, Jharkhand at Ranchi [February 07, 2019]
34.	A. Murugesan Vs. Smt. Jamuna Rani [February 07, 2019]
35.	State of Madhya Pradesh Vs. Vikram Das [February 8, 2019]
36.	The Municipal Corporation, Faridabad Vs. Modern School, Faridabad & Ors. [February 8, 2019]
37.	Satish Sharma & ANR. VS. State (NCT of Delhi) & Ors. [8th February, 2019]
38.	Hukam Singh Etc. Etc. Vs. State of Haryana and ANR. Etc. Etc. [February 8, 2019]
39.	State Bank of India & Ors. Vs. Sheo Shankar Tewari [February 8, 2019]
40.	Tanu Ram Bora Vs. Promod Ch. Das (D) through LRS. & Others [FEBRUARY 08, 2019]
41.	Shri Gowramma and ANR. Vs. Shri Kalingappa (D) represented by LRs & Ors. [February 08, 2019]
42.	The Secretary, Government of India, Ministry of Health & Family Welfare, Department of Ayush. Vs. A.T.S.V.S. Siddha Medical College & Hospital and ANR. [February 08, 2019]
43.	Mahanti Devi Vs. M/S Jaiprakash Associates Ltd. & ANR. [February 08, 2019]
44.	Anjali Arora and Others Vs. Union of India and another [FEBRUARY 11, 2019]
45.	Varinder Kumar Vs. State of Himachal Pradesh [FEBRUARY 11, 2019]
46.	The State of Uttar Pradesh Vs. Faquirey [February 11, 2019]
47.	Union of India through Cabinet Secretary & Ors. Vs. Captain Gurdev Singh & ANR. [February 11, 2019]
48.	R V Prasannakumaar & Ors. Vs. Mantri Castles Pvt. Ltd & ANR. [February 11, 2019]
49.	Bayaji Sambhu Mali @ Borate (D) Through LRS. Vs. Nazir Mohammed Balal Zari Through GPA Holder & Ors. [FEBRUARY 12, 2019]
50.	Bundi Zila Petrol Pump Dealers Association Bundi Vs. Sanyojak Bundi Zila Petrol Mazdoor Sangh (B.M.S.) [February 12, 2019]
51.	Mala Singh & Ors. Vs. State of Haryana [February 12, 2019]
52.	Chandru @ Chandrasekaran Vs. State Rep. by Deputy Superintendent of Police CB CID and ANR. [February 12, 2019]
53.	Mahesh Dube Vs. Shivbodh and Ors. [February 12, 2019]
54.	Sukhpal Singh Vs. State of Punjab [February 12, 2019]
55.	The State Bank of India & Ors. Vs. Ravindra Nath & Ors. [February 12, 2019]
56.	Parkash Chand Vs. State of Himachal Pradesh [February 12, 2019]
57.	Sau. Kamal Shivaji Pokarnekar Vs. The State of Maharashtra & Ors. [February 12, 2019]
58.	International Spirits and Wines Association of India Vs. State of Haryana and Others [February 12, 2019]
59.	Delhi Development Authority Vs. M/S. Karamdeep Finance & Investment (I) Pvt. Ltd. & Ors. [February 12, 2019]
60.	M/S SCG Contracts India Pvt. Ltd. Vs. K.S. Chamankar Infrastructure Pvt. Ltd. & Ors. [February 12, 2019]
61.	State Of Uttar Pradesh & Ors. Vs. Mohd. Suleman Siddiqui [FEBRUARY 12, 2019]
62.	The State of Maharashtra Vs. Surendra Pundlik Gadling & Ors. [February 13, 2019]
63.	Union of India & Ors. Vs. C. Girija & Ors. [February 13, 2019]
64.	Vasant Chemicals Limited Vs. The Managing Director, Hyderabad Metropolitian Water Supply and Sewerage Board and Others [February 13, 2019]
65.	Tamil Nadu Electricity Board Rep. by Its Chairman Vs. Tneb-Thozhilalar Aykkiya Sangam by Its General Secretary [February 13, 2019]
66.	T.I. Jose and Ors. Vs. Managing Director, Kerala Water Authority and ANR. [FEBRUARY 13, 2019]
67.	M. Revanna Vs. Anjanamma (Dead) by LRS. & Ors. [February 14, 2019]
68.	Sunita & Ors. Vs. Rajasthan State Road Transport Corporation & ANR. [February 14, 2019]
69.	Sirajul Hoque Vs. The State of Assam & Ors. [February 14, 2019]
70.	Gagan Kumar Vs. The State of Punjab [February 14, 2019]
71.	Cement Workers’ Mandal Vs. Global Cements Ltd (HMP Cements Ltd.) & Ors. [February 14, 2019]
72.	Rahul Dutta & Ors. Vs. The State of Bihar & Ors. [FEBRUARY 14, 2019]
73.	Govt. of NCT of Delhi Vs. Union of India [FEBRUARY 14, 2019]
74.	Mehboob-Ur-Rehman (Dead) through LRS. Vs. Ahsanul Ghani [15th February, 2019]
75.	The State of Gujarat Vs. PWD and Forest Employees Union & Ors. [15th February, 2019]
76.	Ezajhussain Sabdarhussain & ANR. Vs. State of Gujarat [February 15, 2019]
77.	Kripal Singh Vs. State of Rajasthan [February 15, 2019]
78.	Gaurav Kumar @ Monu Vs. The State of Haryana [FEBRUARY 15, 2019]
79.	Srinivasan Iyenger and ANR. Vs. Bimla Devi Agarwal & Ors. [February 15, 2019]
80.	Vidyalakshmi @ Vidya Vs. State of Kerala [FEBRUARY 15, 2019]
81.	Gwalior Distilleries Pvt. Ltd. Vs. The State of Madhya Pradesh & Ors. [February 15, 2019]
82.	Giriraj Garg Vs. Coal India Ltd. & Ors. [February 15, 2019]
83.	Essar Shipping Ltd. Vs. The Board of Trustees for the port of Calcutta [February 15, 2019]
84.	Prof R K Vijayasarathy & ANR Vs. Sudha Seetharam & ANR [February 15, 2019]
85.	Anjali Bhardwaj and Others Vs. Union of India and Others [FEBRUARY 15, 2019]
86.	Union of India & Ors Vs. Lt Colonel Dharamvir Singh [FEBRUARY 15, 2019]
87.	Perry Kansagra Vs. Smriti Madan Kansagra [February 15, 2019]
88.	S. Kumar (Dead) VS. United India Insurance Co. Ltd. & ANR. [18 February, 2019]
89.	Municipal Corporation of Greater Mumbai & Ors. Vs. Rafiqunnisa M. Khalifa (Deceased) Through His Legal Heir Mr. Mohd.Muqueen Qureshi & ANR. [February 18, 2019]
90.	C.B.I. New Delhi Vs. B.B. Agarwal & Ors. ETC. [February 18, 2019]
91.	MMTC Ltd. Vs. M/S Vedanta Ltd. [February 18, 2019]
92.	Tamil Nadu Pollution Control Board Vs. Sterlite Industries (I) Ltd. & Ors. [February 18, 2019]
93.	State of Madhya Pradesh Vs. Harjeet Singh & ANR. [February 19, 2019]
94.	Common Cause & ANR. Vs. Union of India & ANR. [February 19, 2019]
95.	Balvir Singh Vs. State of Madhya Pradesh [February 19, 2019]
96.	Union of India & ANR. Vs. Avtar Chand Etc. Etc. [February 19, 2019]
97.	Md. Rojali Ali & Ors. Vs. The State of Assam, Ministry of Home Affairs through the Secretary [February 19, 2019]
98.	Laltu Ghosh Vs. State of West Bengal [February 19, 2019]
99.	Municipal Council Thanesar and Ors. Vs. Virender Kumar and Ors. [February 19, 2019]
100.	Thangasamy Vs. The State of Tamil Nadu [20th February, 2019]