| 101. |
K. Anjaneyulu Vs. T. Ashok Raju [July 24, 2019]
|
| 102. |
Ex-Hav Ashok Kumar Vs. Union of India [July 24, 2019]
|
| 103. |
Randhir Kaur Vs. Prithvi Pal Singh [July 24, 2019]
|
| 104. |
Lucknow Development Authority Vs. Gopal Das (D) through LRS. [July 24, 2019]
|
| 105. |
Peer Gulam Jilani Vs. Peer Gulam Naseer [July 24, 2019]
|
| 106. |
Kanta Yadav Vs. Om Prakash Yadav [July 24, 2019]
|
| 107. |
The Officer In-charge, Sub-Regional Provident Fund Office Vs. M/s. Godavari Garments Ltd. [July 24, 2019]
|
| 108. |
Vinod Bhaiyalal Jain Vs. Wadhwani Parmeshwari Cold Storage Pvt. Ltd. through its Director [July 24, 2019]
|
| 109. |
West Bengal Central School Service Commission Vs. Abdul Halim [July 24, 2019]
|
| 110. |
Madhya Pradesh Power Management Company Ltd. Vs. M/s. Dhar Wind Power Projects Pvt. Ltd. [July 25, 2019]
|
| 111. |
Sanjeev Kumar Gupta Vs. State of Uttar Pradesh [July 25, 2019]
|
| 112. |
PR. Commissioner of Income Tax, New Delhi Vs. Maruti Suzuki India Ltd. [July 25, 2019]
|
| 113. |
Prashanti Medical Services & Research Foundation Vs. Union of India [July 25, 2019]
|
| 114. |
Ranjit Kumar Haldar Vs. State of Sikkim [July 25, 2019]
|
| 115. |
Ude Singh Vs. State of Haryana [July 25, 2019]
|
| 116. |
State Bank of India Vs. Atindra Nath Bhattacharyya [July 25, 2019]
|
| 117. |
Brahmani River Pellets Ltd. Vs. Kamachi Industries Ltd. [July 25, 2019]
|
| 118. |
Union of India Vs. Junu Gayary [July 26, 2019]
|
| 119. |
Chennai Metropolitan Development Authority represented by its Member - Secretary Vs. Prestige Estates Project Ltd. [July 29, 2019]
|
| 120. |
Rajasthan Housing Board Vs. Roshan Lal Saini [July 29, 2019]
|
| 121. |
Maharashtra Chess Association Vs. Union of India [July 29, 2019]
|
| 122. |
Rupa Roy Vs. The New India Assurance Company Ltd. [July 29, 2019]
|
| 123. |
Krishna Kumar Rawat Vs. Union of India [July 29, 2019]
|
| 124. |
Mauji Ram Vs. State of Uttar Pradesh [July 29, 2019]
|
| 125. |
Rathin Ghosh Vs. West Bengal State Electricity Distribution Company Ltd. [July 29, 2019]
|
| 126. |
Shamsher Singh Vs. Lt. Col. Nahar Singh (D) through LRS. [July 29, 2019]
|
| 127. |
Indsil Hydro Power & Manganese Ltd. Vs. State of Kerala [July 30, 2019]
|
| 128. |
G.J. Raja Vs. Tejraj Surana [July 30, 2019]
|
| 129. |
Huchanagouda Vs. The Assistant Commissioner and Land Acquisition Officer [July 30, 2019]
|
| 130. |
Sunita Vs. State of Haryana [July 30, 2019]
|
| 131. |
Zenith Drugs & Allied Agencies Pvt. Ltd. represented by its Managing Director, Shri Uday Krishna Paul Vs. M/s. Nicholas Piramal India Ltd. [July 30, 2019]
|
| 132. |
Bharatbhai Bhimabhai Bharwad Vs. State of Gujarat [July 30, 2019]
|
| 133. |
Anjana Mittal Vs. Oil and Natural Gas Corporation Ltd. [July 30, 2019]
|
| 134. |
Karbhari Vs. Deepak V. Chengede [July 30, 2019]
|
| 135. |
Marvel Omega Builders Pvt. Ltd. Vs. Shrihari Gokhale [July 30, 2019]
|
| 136. |
M Tech Developers Pvt. Ltd. Vs. State of NCT of Delhi [July 30, 2019]
|
| 137. |
Anil Khadkiwala Vs. State (Government of NCT of Delhi) [July 30, 2019]
|
| 138. |
Vijay Pandey Vs. State of Uttar Pradesh [July 30, 2019]
|
| 139. |
Suryakant Baburao @ Ramrao Phad Vs. State of Maharashtra [July 30, 2019]
|
| 140. |
M/s. Balwant Singh & Sons Vs. National Insurance Company Ltd. [July 31, 2019]
|
| 141. |
Sudhir Kumar Jain Vs. State of Rajasthan [July 31, 2019]
|
| 142. |
Dharamraj Nivrutti Kasture Vs. Chief Executive Officer [July 31, 2019]
|
| 143. |
Sahib Singh Vs. State of Punjab [July 31, 2019]
|
| 144. |
Narendra Kumar Mittal Vs. M/s. Nupur Housing Development Pvt. Ltd. [July 31, 2019]
|
| 145. |
Central Bank of India Vs. Tara Chand [July 31, 2019]
|
| 146. |
Talat Fatima Hasan through her constituted attorney Sh. Syed Mehdi Husain Vs. Nawab Syed Murtaza Ali Khan (D) by LRS. [July 31, 2019]
|
| 147. |
Chilakamarthi Venkateswarlu Vs. State of Andhra Pradesh [July 31, 2019]
|
| 148. |
Vijendra Vs. State of Uttar Pradesh [July 31, 2019]
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