101. |
Yogesh Nagraoji Ugale Vs. State of Maharashtra through Principal Secretary [August 26, 2019]
|
102. |
Union Public Service Commission Vs. Shristi Singh [August 26, 2019
|
103. |
Commissioner of Income Tax, Karnal, Haryana Vs. M/s. Carpet India, Panipat, Haryana [August 27, 2019]
|
104. |
Chennadi Jalapathi Reddy Vs. Baddam Pratapa Reddy (D) through LRS. [August 27, 2019]
|
105. |
Prahlad Raut Vs. All India Institute of Medical Sciences [August 27, 2019]
|
106. |
Securities and Exchange Board of India Vs. IL&FS Securities Services Ltd. [August 27, 2019]
|
107. |
Balaji Associates through its Partners Vs. State of Maharastra [August 27, 2019]
|
108. |
Jayesh H. Pandya Vs. Subhtex India Ltd. [August 27, 2019]
|
109. |
National Highways Authority of India Vs. Sayedabad Tea Company Ltd. [August 27, 2019]
|
110. |
Ketan Suresh Pawar Vs. Yuvraj Sandeepan Sawant [August 27, 2019]
|
111. |
Khuman Singh Vs. State of Madhya Pradesh [August 27, 2019]
|
112. |
Bobindra Kumar Vs. Union of India [August 27, 2019]
|
113. |
Chandrakant Baban Motkari Vs. Gotiram Laxman Motkari (D) by LRS. [August 27, 2019]
|
114. |
M/s. Ganga Bhavani Constructions (Prop.Sri Reddy Satyanarayana @ Satish) Vs. State of Andhra Pradesh [August 28, 2019]
|
115. |
State of Rajasthan Vs. Lord Northbrook [August 28, 2019]
|
116. |
M/s. N. Ramachandra Reddy Vs. State of Telangana [August 28, 2019]
|
117. |
Kottangada B. Motaiah Vs. Machimada Belliappa [August 28, 2019]
|
118. |
Dr. Professor Rajendra Chaudhary Vs. State of Uttar Pradesh [August 28, 2019]
|
119. |
State of Tamil Nadu Vs. G. Hemalathaa [August 28, 2019]
|
120. |
Rabindra Kumar Shaw Vs. Union of India, Ministry of Defence [August 28, 2019]
|
121. |
Vithaldas Jagannath Khatri (D) through Shakuntala alias Sushma Vs. State of Maharashtra, Revenue and Forest Department [August 29, 2019]
|
122. |
Vinit Garg Vs. University Grants Commission [August 29, 2019]
|
123. |
Rajasthan High Court, Jodhpur Vs. Neetu Harsh [August 29, 2019]
|
124. |
M/s. Tulsi Narayan Garg, Sarawagi Mohalla, Sheopur through its Proprietor Tulsi Narayan Garg Vs. The M. P. Road Development Authority, Bhopal [August 30, 2019]
|
125. |
Syed Zainul Abedeen Vs. The Rajasthan Board of Muslim Wakf [August 30, 2019]
|