MAY    2018
1.	Alakh Alok Srivastava Vs. Union of India & Ors. [MAY 01, 2018]
2.	Satpal Vs. State of Haryana [May 01, 2018]
3.	Chandra Bhawan Singh Vs. The State of Uttar Pradesh [May 01, 2018]
4.	Union of India Vs. Hardy Exploration and Production (India) INC [May 01, 2018]
5.	Dilawar Vs. The State of Haryana & ANR. [May 01, 2018]
6.	Telangana Housing Board Vs. Azamunnisa Begum (Died) Thru. LRS. & Ors. [May 1, 2018]
7.	Prem Giri Vs. State of Rajasthan [May 02, 2018]
8.	Commissioner of Income Tax, Chennai Vs. S. Ajit Kumar [MAY 2, 2018]
9.	State of Kerala & ANR. Vs. Mythri Vidya Bhavan English M. Sch. & Ors. [May 2, 2018]
10.	Tularam Vs. The State of Madhya Pradesh [May 2, 2018]
11.	Oriental Insurance Company Limited Vs. M/s Narbheram Power and Steel Pvt. Ltd. [May 02, 2018]
12.	Murugan Vs. State of Tamil Nadu [May 02, 2018]
13.	Purushottam S/o Tulsiram Badwaik Vs. Anil & Ors. [May 2, 2018]
14.	Sarika Vs. Administrator, Shri Mahakaleshwar Mandir Committee, Ujjain (M.P.) & Ors. [MAY 02, 2018]
15.	M/s Eureka Builders & Ors. Vs. Gulabchand s/o Veljee Dand Since Deceased by L.Rs. & Ors.Etc.Etc. [May 03, 2018]
16.	Richal & Ors. Etc.Etc. Vs. Rajasthan Public Service Commission & Ors. Etc. Etc. [MAY 03, 2018]
17.	Rachit Sinha & Ors. Vs. Union of India & Ors. [3rd May, 2018]
18.	Ameet Lalchand Shah and Others Vs. Rishabh Enterprises and Another [May 03, 2018]
19.	Raj Kumar and Ors. Vs. State of Punjab and Ors. [3rd MAY, 2018]
20.	United Air Travel Services through Its Proprietor A.D.M. Anwar Khan Vs. Union of India Through Secretary (Ministry of External Affairs) [May 07, 2018]
21.	Lok Prahari through Its General Secretary Vs. The State of Uttar Pradesh & Ors. [MAY 07, 2018]
22.	Rojer Mathew Vs. South Indian Bank Limited and Ors. [MAY 07, 2018]
23.	Atcom Technologies Limited Vs. Y.A. Chunawala and Co. & Ors. [MAY 07, 2018]
24.	Ex Navy Direct Entry Artificers Association & Ors. Vs. The Union of India & Ors. [MAY 08, 2018]
25.	Gurwinder Singh @ Sonu Etc. Vs. State of Punjab and ANR. [May 08, 2018]
26.	M/s. Geomysore Services (I) Pvt. Ltd. & ANR. Vs. M/s. Hutti Goldmines Co. Ltd. & Ors. [May 08, 2018]
27.	Basanti Devi (Dead) by LRS & Ors Vs. Rati Ram & Ors [May 08, 2018]
28.	B.C. Singh (D) by LRS. Vs. J.M. Utarid (D) by LRS. [May 8, 2018]
29.	Meenal Bhargava Vs. Naveen Sharma [MAY 09, 2018]
30.	Pramod Laxman Gudadhe Vs. Election Commission of India and Ors. [May 09, 2018]
31.	Sarasamma @ Saraswathiyamma Vs. The State Rep. by Deputy Superintendent of Police and Others [MAY 09, 2018]
32.	Manoharan & ANR. Vs. State Rep. by Inspector of Police [May 9, 2018]
33.	Kalpana Mehta and others Vs. Union of India and others [MAY 09, 2018]
34.	Union of India Vs. Rina Devi [MAY 09, 2018]
35.	M/S. Neel Enterprises & ANR. Vs. State Bank of India & ANR. [MAY 10, 2018]
36.	Mohini Dang Vs. State of U.P. & Ors. [MAY 10, 2018]
37.	DTC Security Staff Union (Regd.) Vs. DTC and another [May 11, 2018]
38.	Rachit Sinha & Ors. Vs. Union of India & Ors. [MAY 11, 2018]
39.	Suresh Singh & ANR. Vs. State of Madhya Pradesh [May 11, 2018]
40.	Vijay Arjun Bhagat & Ors. Vs. Nana Laxman Tapkire & Ors. [May 11, 2018]
41.	Ashok Kumar & Ors. Vs. The State of Jharkhand & Ors. [May 11, 2018]
42.	Mahesh Chandra Verma Vs. The State of Jharkhand Through: Its Chief Secretary & Ors. [May 11, 2018]
43.	Kumar Vs. State Represented by Inspector of Police [May 11, 2018]
44.	Sheila Sebastian Vs. R. Jawaharaj & ANR. Etc. [May 11, 2018]
45.	Siddagangaiah (D) Thr. LRS Vs. N.K. Giriraja Shetty (D) Thr. LRS [May 11, 2018]
46.	Raj Kumar Gandhi Vs. Chandigarh Administration & Ors. [MAY 11, 2018]
47.	Commissioner of Central Excise, Indore Vs. M/S Grasim Industries Ltd. Through Its Secretary [MAY 11, 2018]
48.	Shyamali Chatterejee Vs. Municipal Corporation, Bhilai [MAY 14, 2018]
49.	Patni Hushenbhai Sidibhai Kotvala (Deceased) Thr. LRS & Ors. Vs. National Highways Authority of India [MAY 14, 2018]
50.	Manoj Kumar Vs State of Himachal Pradesh [MAY 15, 2018]
51.	Khurshid Ahmed Vs. State of Jammu and Kashmir [MAY 15, 2018]
52.	Selvi Vs. Gopalakrishnan Nair (D) THR. LRS. and Ors. [May 15, 2018]
53.	Gurmeet Pal Singh Vs. State of Punjab & ANR. [May 15, 2018]
54.	Rupinder Singh Sandhu Vs. State of Punjab & Others [May 15, 2018]
55.	Sushila Aggarwal & Ors. Vs. State (NCT of Delhi) & ANR. [MAY 15, 2018]
56.	Kerala State Road Transport Corporation Vs. Baby P.P. & Ors. [May 16, 2018]
57.	United Bank of India and others Vs. United Bank of India Retirees’ Welfare Association and others etc. [May 16, 2018]
58.	R. Balakrishna Bhat & Ors. etc. Vs. Bank of Baroda & Ors. etc. [May 16, 2018]
59.	Vinubhai Ranchhodbhai Patel Vs. Rajivbhai Dudabhai Patel & Others [MAY 16, 2018]
60.	Loveleen Kumar Etc. Vs. State of Haryana & Ors. [May 16, 2018]
61.	Vaijnath Kondiba Khandke Vs State of Maharashtra and another [May 17, 2018]
62.	District Basic Education Officer Allahabad Vs. Sushila Jaiswal (Dead) through her LRS and Ors. [May 17, 2018]
63.	Kiran Pal Singh Vs. The State of Uttar Pradesh & Ors. [May 17, 2018]
64.	Amrit Paul Singh & ANR. Vs. TATA AIG General Insurance Co. Ltd. & Ors. [May 17, 2018]
65.	Ms. X Vs. The State of Telangana and ANR. [May 17, 2018]
66.	M/S Writers and Publisher Pvt. Ltd Vs. A K Mishra, Official Liquidator the Cooperative Stores Ltd. Super Bazar [May 17, 2018]
67.	The Authorised Officer, State Bank of India Vs. M/S. Allwyn Alloys Pvt. Ltd. and Ors. [May 17, 2018.]
68.	The Kerala Assistant Public Prosecutors Association Vs. The State of Kerala and Ors. [May 17, 2018]
69.	Swaraj Abhiyan (VI) Vs. Union of India & Ors. [May 18, 2018]
70.	State of Tamil Nadu Vs. P.K. Sinha and ANR. [May 18, 2018]
71.	E. Sivakumar Vs. Union of India and Ors. [May 18, 2018]
72.	State by Lokayuktha Police Vs. H. Srinivas [MAY 18, 2018]
73.	Meenakshi Saxena & ANR. Vs. ECGC Ltd. (Formerly known as Export Credit Guarantee Corporation of India Ltd.) and ANR. [MAY 18, 2018]
74.	State of Uttar Pradesh through Principal Secretary & Ors. Vs. All U.P. Consumer Protection Bar Association [MAY 18, 2018]
75.	M/S. B. Himmatlal Agrawal Vs. Competition Commission of India & ANR. [MAY 18, 2018]
76.	Mahabir Industries Vs. Principal Commissioner of Income Tax [MAY 18, 2018]
77.	Lt. Col. Vijaynath Jha Vs. Union of India & Ors. [MAY 18, 2018]
78.	K.S. Kalinga Rayan @ Kalingaraju Vs. State Rep. by The Inspector of Police [MAY 18, 2018]
79.	M.C. Mehta Vs. Union of India & Ors. [May 24, 2018]