MARCH    2018
1.	Anu Bhandari Vs. Pradip Bhandari [MARCH 5, 2018]
2.	Jagdish Vs. Mohan & Ors. [March 6, 2018]
3.	Dwarika Prasad Vs. State of Uttar Pradesh and Ors [March 06, 2018]
4.	Jagdish Kumar Sood Vs. United India Insurance Co. Ltd. and Ors [March 06, 2018]
5.	S. Thangaraj Vs. National Insurance Co. Ltd. Rep. by The Branch Manager [March 06, 2018]
6.	ICICI Lombard General Insurance Co. Ltd. Vs. Ajay Kumar Mohanty & ANR. [March 06, 2018]
7.	Singh Ram Vs. Nirmala and Ors [March 06, 2018]
8.	State of Karnataka and ANR Vs M/S Durga Projects Inc [March 06, 2018]
9.	Bharati Reddy Vs. The State of Karnataka & Ors. [March 6, 2018]
10.	Andanur Kalamma and Ors. Vs. Gangamma (Dead) by L.Rs. [March 6, 2018]
11.	The State of Karnataka & Ors Vs. M/S Vedanta Limited (Formerly Known as Sesa Sterlite Limited) & Ors. [March 6, 2018]
12.	Vishnu Chandru Gaonkar Vs. N.M. Dessai [MARCH 06, 2018]
13.	Sitaram Vs. Radhey Shyam Vishnav & Ors. [March 06, 2018]
14.	Bhupendra Kumar Chimanbhai Kachiya Patel Vs. Divisional Controller GSRTC Nadiad [March 07, 2018]
15.	The Chairman, Board of Trustees Cochin Port Trust Vs. M/S Arebee Star Maritime Agencies Pvt. Ltd. & Ors. [March 07, 2018]
16.	Union of India & Anr. Vs. M/S. Intercontinental Consultants and Technocrats Pvt. Ltd. [MARCH 07, 2018]
17.	Pralhad Shankarrao Tajale & Ors. Vs. State of Maharashtra through its Secretary (Revenue) & ANR. [March 08, 2018]
18.	Ummer Vs. Pottengal Subida & Ors. [March 08, 2018]
19.	Abdulrasakh Vs. K.P. Mohammed & Ors. [March 08, 2018]
20.	Common Cause (A Regd. Society) Vs. Union of India and Another [MARCH 09, 2018]
21.	Sunil B. Naik Vs. Geowave Commander [March 09, 2018]
22.	Kerala State Electricity Board and ANR. Vs. Kurien E. Kalathil and ANR. [March 09, 2018]
23.	Sivakami & Ors. Vs. State of Tamil Nadu & Ors. [March 12, 2018]
24.	Rameshwar & Others Vs. State of Haryana & Others [March 12, 2018]
25.	Union of India and Others Vs. Chaman Rana [March 12, 2018]
26.	Income Tax Officer, Mumbai Vs. Venkatesh Premises Cooperative Society Ltd. [March 12, 2018]
27.	Sudhakar @ Sudharasan Vs. State Rep. by The Inspector of Police, Srirangam Police Station, Trichy, Tamil Nadu [March 12, 2018]
28.	Bannareddy & Ors. Vs. State of Karnataka & Ors. [March 12, 2018]
29.	Dev Kanya Tiwari Vs. The State of U.P. [March 12, 2018]
30.	M/S. Fortune Infrastructure (Now Known as M/S. Hicon Infrastructure) & ANR. Vs. Trevor D’lima & Ors. [March 12, 2018]
31.	Union of India and ANR. Vs. Raghuwar Pal Singh [March 13, 2018]
32.	Bar Council of India Vs. A.K. Balaji And Ors. [MARCH 13, 2018]
33.	Union of India Vs. Indian Radiological and Imaging Association and Ors. Etc. Etc. [March 14, 2018]
34.	State of Karnataka & Ors. Vs. The Karnataka Pawn Brokers Assn. & Ors. [March 15, 2018]
35.	Board of Control for Cricket in India Vs. Kochi Cricket Pvt. Ltd. and Etc. [March 15, 2018]
36.	Sri Rameshwar Yadav & Ors. Vs. Teh State of Bihar & ANR. [MARCH 16, 2018]
37.	Bimal Gurung Vs. Union of India & Ors. [MARCH 16, 2018]
38.	Director Aryabhatta Research Institute of Observational Sciences (ARIES) & ANR. Vs. Devendra Joshi & Ors. [March 19, 2018]
39.	P. Sreekumar Vs. State of Kerala & Ors. [March 19, 2018]
40.	ITC Limited Vs Blue Coast Hotels Ltd. & Ors. [MARCH 19, 2018]
41.	National Campaign Committee for Central Legislation on Construction Labour (NCC-CL) Vs. Union of India & Ors. [March 19, 2018]
42.	Ramakanth V Vs. Purnima & ANR. [MARCH 19, 2018]
43.	Dr. Subhash Kashinath Mahajan Vs The State of Maharashtra and ANR. [MARCH 20, 2018]
44.	Krishna Devi Vs. Keshri Nandan [March 21, 2018]
45.	Madiraju Venkata Ramana Raju Vs. Peddireddigari Ramachandra Reddy & Ors. [March 21, 2018]
46.	Mohan Lal Vs. Nand Lal [MARCH 21, 2018]
47.	Rakesh Birani (D) Through LRS. Vs. Prem Narain Sehgal & ANR. [MARCH 21, 2018]
48.	Union of India Vs. R. Sethumadhavan & ANR. [March 22, 2018]
49.	M/S Lion Engineering Consultants Vs. State of M.P. & Ors. [March 22, 2018]
50.	Netram Sahu Vs. State of Chhattisgarh & ANR. [March 23, 2018]
51.	Gorusu Nagaraju S/o Apparao Vs. State of Andhra Pradesh [March 23, 2018]
52.	University of Mysore Vs. Rajaiah (Dead) by LRS. & Ors. [March 23, 2018]
53.	All Escorts Employees Union Vs. The State of Haryana & Ors. [MARCH 23, 2018]
54.	Sita Ram Bhama Vs. Ramvatar Bhama [MARCH 23, 2018]
55.	Satyendra Kumar Mehra @ Satendera Kumar Mehra Vs. The State of Jharkhand [MARCH 23, 2018]
56.	Bharatkumar Rameshchandra Barot Vs. State of Gujarat [March 26, 2018]
57.	Kedar Nath Kohli (Dead) by LRs. Vs. Baldev Singh [March 27, 2018]
58.	Mackintosh Burn Limited Vs. Sarkar and Chowdhury Enterprises Private Limited [MARCH 27, 2018]
59.	Manju Surana Vs. Sunil Arora & Ors. [March 27, 2018]
60.	Compaq International & ANR. Vs. Bajaj Allianz General Insurance Company Ltd. & ANR. [March 27, 2018]
61.	Ganapathi & ANR. Vs. The State of Tamil Nadu [MARCH 27, 2018]
62.	Municipal Corporation, Ujjain & ANR. Vs. Bvg India Limited and Ors. [March 27, 2018]
63.	Anilkumar Jinabhai Patel (D) THR. LRS. Vs. Pravinchandra Jinabhai Patel and Ors. [March 27, 2018]
64.	Shakti Vahini Vs. Union of India and others [March 27, 2018]
65.	Gagan Ch. Kalita Vs. The State of Assam & Ors. [MARCH 27, 2018]
66.	Punjab National Bank Vs. Satinder Kapur & ANR. [MARCH 27, 2018]
67.	State of Himachal Pradesh Vs. Ravinder Kumar Sankhayan (Dead) and Ors. [March 28, 2018]
68.	Mohinder Singh (Dead) Through L.Rs. Vs. Paramjit Singh & Ors. [March 28, 2018]
69.	Shivawwa and ANR. Vs. The Branch Manager, National India Insurance Co. Ltd. and ANR. [March 28, 2018]
70.	Hon’ble High Court of Judicature at Allahabad – through Registrar General Vs. The State of Uttar Pradesh & Ors. [March 28, 2018]
71.	Dr. Pankaj Kumudchandra Phadnis Vs. Union of India Ministry of Law and Justice [MARCH 28, 2018]
72.	P. Meenakshisundaram Vs. P. Vijayakumar & ANR. [March 28, 2018]
73.	State of Tamil Nadu Vs. S. Martin Etc. [March 28, 2018]
74.	Smt. Lakshmamma Vs. The Commissioner, Bangalore Development Authority and ANR. [March 28, 2018]
75.	Harita Sunil Parab Vs. State of NCT of Delhi and Others [March 28, 2018]
76.	Krishnakant Tamrakar Vs. The State of Madhya Pradesh [MARCH 28, 2018]
77.	Asian Resurfacing of Road Agency Pvt. Ltd. & ANR. Vs. Central Burueau of Investivation [March 28, 2018]
78.	Vinod Vs. Collector and Chairman, District Selection Committee, Chandrapur & Ors. [MARCH 28, 2018]