1. |
Susme Builders Pvt. Ltd. Vs. Chief Executive Officer, Slum Rehabilitation Authority And Ors. [January 04, 2018]
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2. |
Leena Vivek Masal Vs. State of Maharashtra & ANR. [January 5, 2018]
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3. |
M/S. Inox Wind Ltd. Vs. M/S Thermocables Ltd. [January 05, 2018]
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4. |
National Kamgar Union Vs. Kran Rader Pvt. Ltd. & Ors. [January 5, 2018]
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5. |
Dineshbhai Chandubhai Patel Vs. State of Gujarat & Ors. [January 5, 2018]
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6. |
Union Territory, Chandigarh Administration and Ors. Vs. Pradeep Kumar and another [January 08, 2018]
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7. |
State of Himachal Pradesh Vs. Raj Kumar [January 8, 2018]
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8. |
Shyam Narayan Chouksey Vs. Union of India & Others [January 09, 2018]
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9. |
M/s Mangalam Homes & Resorts Pvt. Ltd. & Ors. Vs. Joy Kaliyavumkal & ANR. Etc. [January 10, 2018]
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10. |
I.C. Sharma Vs. The Oriental Insurance Co. Ltd. [January 10, 2018]
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11. |
The Secretary, Kerala State Coastal Management Authority Vs. DLF Universal Limited (Formerly Known As Adelie Builders and Developers Pvt. Ltd.) & Ors. [January 10, 2018]
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12. |
Upendra Sharma Vs. State of Bihar & ANR. [JANUARY 10, 2018]
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13. |
Urmila Devi and Others Vs. The Deity, Mandir Shree Chamunda Devi, Through Temple Commissioner and Others [JANUARY 10, 2018]
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14. |
Tripurari Sharan and Anr. Vs. Ranjit Kumar Yadav & Ors. [January 11, 2018]
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15. |
Russel Joy Vs. Union of India & Ors. [January 11, 2018.]
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16. |
Smt. K.A. Annamma Vs. The Secretary, Cochin Co-operative Hospital Society Ltd. [January 12, 2018]
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17. |
Shaikh Osmanali Chous Vs. New India Assurance Co. Ltd. & ANR. [JANUARY 16, 2018]
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18. |
State of Himachal Pradesh Vs. Trilok Chand & ANR. [JANUARY 17, 2018]
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19. |
Mauvin Godinho Vs. State of Goa [JANUARY 17, 2018]
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20. |
Theiry Santhanamal Vs. Viswanathan & Ors. [JANUARY 18, 2018]
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21. |
Maharashtra State Electricity Distribution Company Ltd. Vs. M/S. Datar Switchgear Limited & Ors. [JANUARY 18, 2018]
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22. |
National Travel Services Vs. Commissioner of Income Tax, Delhi, VIII [January 18, 2018]
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23. |
State of Punjab and Ors. Vs. Thuru Ram [January 19, 2018]
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24. |
Sunita Singh Vs. State of Uttar Pradesh and others [JANUARY 19, 2018]
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25. |
Atul Thakur Vs. State of Himachal Pradesh Etc. Etc. [January 19, 2018]
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26. |
Pappu and Ors. Vs. Vinod Kumar Lamba and ANR. [January 19, 2018]
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27. |
Ramrao Lala Borse and ANR Vs. New India Assurance Company Ltd. and ANR [January 19, 2018]
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28. |
Shri Nagar Mal and Ors Vs. The Oriental Insurance Company Ltd. and Ors. [January 19, 2018]
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29. |
Anil & Ors Vs. New India Assurance Co. Ltd. & Ors. [January 19, 2018]
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30. |
Smt. Anita Maria Dias & ANR. Vs. The State of Maharashtra & ANR. [January 19, 2018]
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31. |
Orissa Lift Irrigation Corp. Ltd Vs. Rabi Sankar Patro & Ors. [22nd January, 2018]
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32. |
Issac @ Kishor Vs. Ronald Cheriyan And Ors. [January 23, 2018]
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33. |
M/S Indian Farmers Fertilizer Co-Operative Limited Vs. M/S Bhadra Products [January 23, 2018]
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34. |
Lachhman Dass Vs. Resham Chand Kaler and ANR. [JANUARY 23, 2018]
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35. |
The State of Madhya Pradesh Vs. Nande @ Nandkishore Singh [JANUARY 23, 2018]
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36. |
Dashrath @ Jolo & Ors. Vs. State of Chhattisgarh [January 23, 2018]
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37. |
The State of Madhya Pradesh & Ors. Vs. Manoj Sharma & Ors. [January 25, 2018]
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38. |
N.C. Bansal Vs. Uttar Pradesh Financial Corporation & ANR. [January 25, 2018]
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39. |
Maya Devi (D) Through LRS & Ors. Vs. State of Haryana & ANR. [January 25, 2018]
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40. |
Jayaprakash & ANR. Vs. T.S. David & Ors. [January 25, 2018]
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41. |
H.V. Nirmala & ANR. Vs. R. Sharmila & ANR. [January 25, 2018]
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42. |
Subhash Chander Bansal Vs. Gian Chand and Ors. [January 25, 2018]
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43. |
Karnataka Live Band Restaurants Association Vs. State of Karnataka & Ors. [January 25, 2018]
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44. |
MST. Anusuiya @ Saraswatibai & ANR. Vs. State of Madhya Pradesh [January 25, 2018]
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45. |
Kanaklata Das & Ors. Vs. Naba Kumar Das & Ors. [January 25, 2018]
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46. |
Flora Elias Nahoum & Ors. Vs. Idrish Ali Laskar [January 25, 2018]
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47. |
Surender Singh Vs. State of Haryana & Ors. [January 25, 2018]
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48. |
M/S Neerja Realtors Pvt. Ltd Vs. Janglu (Dead) Thr. Lr. [January 29, 2018]
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49. |
Authorized Officer, State Bank of Travancore and another Vs. Mathew K.C. [January 30, 2018]
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50. |
Latesh @ Dadu Baburao Karlekar Vs. The State of Maharashtra [January 30, 2018]
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51. |
Shafhi Mohammad Vs. The State of Himachal Pradesh [January 30, 2018]
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52. |
Bikash Manna Vs. The State of West Bengal [January 30, 2018]
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53. |
Bhausaheb Vs. The State of Maharashtra [January 30, 2018]
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54. |
Ashish Kumar Vs. The State of Uttar Pradesh & Ors. [JANUARY 31, 2018]
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55. |
Commissioner of Income Tax Mumbai Vs. M/S. Essar Teleholdings Ltd. Through Its Manager [JANUARY 31, 2018]
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56. |
Yogesh Mahajan Vs. Prof. R.C. Deka, Director, All India Institute of Medical Sciences [January 31, 2018]
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57. |
Rambeer Shokeen Vs. State of NCT of Delhi [January 31, 2018]
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