MAY    2017
1.	Arun Kumar Vs. The State of Bihar & Ors. [May 01, 2017]
2.	Poonnamma Jagadamma & Others. Vs. Narayanan Nair & Others. [May 1, 2017]
3.	Jasveer Singh and ANR. Vs. State of U.P. and Ors. [May 01, 2017]
4.	Executive Engineer Maharashtra State Electricity Board Vs. Sunil Shantram Satarkar [MAY 01, 2017]
5.	Navodaya Vidyalaya Samiti and Ors Etc. Etc. Vs. Afshan Khan and Ors. Etc. Etc. [MAY 01, 2017]
6.	P. James Karunakaran Vs. Assistant General Manager, State Bank of India, Zonal Office Madurai [MAY 01, 2017]
7.	B. Kodappa and Ors. Vs. Lakkamma (D) by LRS. and Ors. [MAY 01, 2017]
8.	State of Chhattisgarh and ANR. Vs. Karishna Kumar Kashyap [MAY 01, 2017]
9.	Chilamkurti Bala Subrahmanyam Vs. Samanthapudi Vijaya Lakshmi & ANR. [May 02, 2017]
10.	State of U.P. Vs. Sunil [May 02, 2017]
11.	Essar Steel India Ltd. and ANR. Vs. State of Gujarat and ANR. [MAY 02, 2017]
12.	Sumangal Holdings Vs. Carona Ltd. & Ors. [MAY 02, 2017]
13.	Delhi Development Authority Vs. Ishwar Singh and Ors. [May 02, 2017]
14.	Sama Aruna Vs. State of Telangana and ANR [MAY 03, 2017]
15.	State of Haryana and Another Vs. Ved Kaur [May 03, 2017]
16.	Vasanta Sampat Dupare Vs. State of Maharashtra [May 03, 2017]
17.	M/s. Palam Gas Service Vs. Commissioner of Income Tax [MAY 03, 2017]
18.	M/S. K-Link Healthcare (India) Pvt. Ltd. Vs. State of Kerala and Ors. [MAY 03, 2017]
19.	Rajasthan Wakf Board Vs. Devki Nandan Pathak & Ors. [May 04, 2017]
20.	Bibi Parwana Khatoon @ Parwana Khatoon and another Vs. State of Bihar [May 04, 2017]
21.	Govt. of NCT of Delhi Vs. Manav Dharam Trust and another [May 4, 2017]
22.	Jage Ram (D) Thr. LRS. Vs. Union of India & ANR. [May 04, 2017]
23.	Arun S/o Shankar Dokhe & another Vs. State of Maharashtra & Others [May 04, 2017]
24.	Delhi Development Authority Vs. Simla Devi and Ors [MAY 04, 2017]
25.	Delhi Development Authority Vs. Shashi Kant Goenka and Ors. [MAY 04, 2017]
26.	Shivaji Shamrao Patil Since Deceased By His L.R. Ranjana Shivaji Patil & Ors. Vs. The Special Land Acquisition Officer, No. 14, Kolhapur, Maharashtra & Ors. [May 04, 2017]
27.	Dev Raj and Ors Etc Vs. State of Punjab and Ors. [May 04, 2017]
28.	Re: Exploitation of Children in Orphanages in the State of Tamil Nadu Vs. Union of India & Ors. [May 5, 2017]
29.	Milap Choraria Vs. Sanjay Kumar Jhunjhunwala & Ors. [May 5, 2017]
30.	Bhartiben Ravibhai Rav Vs. Ravibhai Govindbhai Rav [May 05, 2017]
31.	Kumaran Vs. State of Kerala & ANR. [May 5, 2017]
32.	Mukesh & ANR. Vs. State for NCT of Delhi & Ors. [May 05, 2017]
33.	State of Jharkhand through SP, CBI Vs. Lalu Prasad @ Lalu Prasad Yadav [MAY 08, 2017]
34.	Godrej & Boyce Manufacturing Company Limited Vs. Dy. Commissioner of Income-Tax & ANR. [MAY 8, 2017]
35.	Gaurav Kumar Bansal Vs. Union of India & Ors. [May 8, 2017]
36.	State Bank of India and Ors. Vs. Kingfisher Airlines Ltd. and Ors. [May 09, 2017]
37.	Consortium of Titagarh Firema Adler S.P.A. – Titagarh Wagons Ltd. Vs. Nagpur Metro Rail Corporation Ltd. (NMRCL) & ANR. [May 09, 2017]
38.	Kameng Dolo Vs. Atum Welly [May 09, 2017]
39.	Pawan Kumar Gupta Vs. B.R. Gupta [May 9, 2017]
40.	State Represented by the Principal Secretary to Government, Home (Police XIX) Department and Others Vs. K.S. Palanichamy and Ors. [MAY 09, 2017]
41.	Suo-Motu Contempt Petition (Civil) No. 1 of 2017 in the Matter of: In Re, Hon’ble Shri Justice C.S. Karnan [MAY 09, 2017]
42.	M/S. CRRC Corporation Ltd. Vs. Metro Link Express For Gandhinagar & Ahmedabad (Mega) Company Ltd. [May 15, 2017]
43.	Chandrasekar and Another Vs. State of Tamil Nadu [May 22, 2017]