1. |
JSW Infrastructure Limited and ANR. Vs. Kakinada Seaports Limited and Ors. [March 01, 2017]
|
2. |
The Management of State Bank of India Vs. Smita Sharad Deshmukh and Another [MARCH 1, 2017]
|
3. |
Dnyandeo Sabaji Naik and ANR Vs. Mrs.Pradnya Prakash Khadekar and Ors. [March 1, 2017]
|
4. |
N. Paraeswaran Unni Vs. G Kannan and Another [1st March, 2017]
|
5. |
Bhagwati @ Reena Vs. Anil Choubey [March 01, 2017]
|
6. |
M. G. Eshwarappa and others Vs. State of Karnataka [March 02, 2017]
|
7. |
Bhogireddi Varalakshmi and Others Vs. Mani Muthupandi and Others [March 3, 2017]
|
8. |
Vishnu Vs. State of Rajasthan & ANR. [March 03, 2017]
|
9. |
Sasi (D) Through LRS. Vs. Aravindakshan Nair and Others [March 03, 2017]
|
10. |
Mrs. A. Kanthamani Vs. Mrs. Nasreen Ahmed [March 6, 2017]
|
11. |
State of Punjab and Ors. Etc. Etc. Vs. Hemant Rai Etc. Etc. [March 06, 2017]
|
12. |
Mohan Kumar Vs. State of Madhya Pradesh & Ors. [March 07, 2017]
|
13. |
Faridabad Complex Administration Vs. M/s Iron Master India (P) Ltd. [March 07, 2017]
|
14. |
Secretary to Govt. Commercial Taxes and Registration Department, Secretariat and ANR. Vs. Singamuthu [March 07, 2017]
|
15. |
Ravish and ANR. Vs. Smt. R. Bharathi [March 07, 2017]
|
16. |
Pratibha Pratisthan & Ors. Vs. Manager, Canara Bank & Ors. [March 7, 2017]
|
17. |
Himanshu Mohan Rai Vs. State of U.P. and ANR. [March 07, 2017]
|
18. |
Uttar Pradesh State Industrial Development Corporation Limited and Ors. Vs. Arun Kumar Mishra and Ors. [MARCH 07, 2017]
|
19. |
Competition Commission of India Vs. Co-Ordination Committee of Artists and Technicians of W.B. Film And Television and Ors. [MARCH 07, 2017]
|
20. |
National Securities Depository Ltd. Vs. Securities and Exchange Board of India [March 7, 2017]
|
21. |
National Insurance Co. Ltd. Vs. Rekhaben & Ors. [MARCH 07, 2017]
|
22. |
Suman Singh Vs. Sanjay Singh [March 08, 2017]
|
23. |
Pawan @ Rajinder Singh and another Vs. State of Haryana [March 08, 2017]
|
24. |
Signode India Limited Vs. Commr. of Cen. Excise & Customs-II [MARCH 08, 2017]
|
25. |
Amit Kumar and another Vs. Bhushan Lal [March 08, 2017]
|
26. |
Ananda Bapu Punde @ Koli Vs. Balasaheb Anna Koli & Ors. [March 09, 2017]
|
27. |
Bishu Sarkar & Ors. Vs. State of West Bengal [March 09, 2017]
|
28. |
Rufina D’ souza & Ors. Vs. Municipal Corporation of Greater Mumbai and Ors. [March 9, 2017]
|
29. |
Dinesh Yadav Versus State of Jharkhand [March 09, 2017]
|
30. |
Dr. K.S. Palanisami (Dead) Through LRS. Vs. Hindu Community in General and Citizens of Gobichettipalayam and Others [March 09, 2017]
|
31. |
Krishna Veni Nagam Vs. Harish Nagam [MARCH 9, 2017]
|
32. |
Hussain and ANR. Vs. Union of India [MARCH 9, 2017]
|
33. |
Prassanna Venkardari Agrahar Vs. State of Maharashtra [March 09, 2017]
|
34. |
Oriental Insurance Co Ltd Vs. Baby Radhika Gupta and ANR [MARCH 09, 2017]
|
35. |
Chhattisgarh State Industrial Development Corporation Ltd and ANR. Vs. M/s. Amar Infrastructure Ltd. and Ors. [March 09, 2017]
|
36. |
M/s Yeshwant Gramin Shikshan Sanstha Vs. The Assistant Provident Fund Commissioner & Ors. [March 9, 2017]
|
37. |
Nagaland Public Service Commission Vs. State of Nagaland & Ors. [March 09, 2017]
|
38. |
Noor Nagar Ext. Welfare Association & ANR. Vs. Oruj Ahmad & Ors. [March 09, 2017]
|
39. |
M/S. Mcdowell & Company Ltd. Vs. Commissioner of Income-Tax, Karnataka Central, Bangalore [March 09, 2017]
|
40. |
Imax Corporation Vs M/S E-City Entertainment (I) Pvt. Ltd. [March 10, 2017]
|
41. |
Parvez Akhtar Vs. Avigo Trustee Company Pvt. Ltd. & Ors. [March 10, 2017]
|
42. |
Punjab State and Ors. Vs. Bimla Devi (Dead) Through LRS. [March 10, 2017]
|
43. |
Indraj (Since Deceased) Thr. Lrs. Vs. Union of India and ANR. [March 10, 2017]
|
44. |
Delhi Administration Thr. Secretary, Land and Building Department and Ors. Vs. Gaurav Sahni and Ors. [March 10, 2017]
|
45. |
Mahesh Singh Kishor Singh Vs. Chief General Manager Nagpur Area, W.C.L., Kasturba Nagar and Anr [MARCH 20, 2017]
|
46. |
Delhi Development Authority Vs. Manish and Ors. [MARCH 20, 2017]
|
47. |
Baranagore Jute Factory Plc. Mazdoor Sangh (Bms) Etc. Vs. Baranagore Jute Factory Plc. Etc. [MARCH 21, 2017]
|
48. |
Ali Mohammad Beigh and Ors. Vs. State of J & K [March 21, 2017]
|
49. |
Samaj Parivartana Samudaya & Ors. Vs. State of Karnataka & Ors. [MARCH 21, 2017]
|
50. |
Om Prakash & ANR. Vs. Mishri Lal (Dead) Represented By His Lr. Savitri Devi [MARCH 21, 2017]
|
51. |
M/S. Brakewel Automotive Components (India) Pvt. Ltd. Vs. P.R. Selvam Alagappan [MARCH 21, 2017]
|
52. |
K. Sitaram & ANR. Vs. CFL Capital Financial Service Ltd. & ANR. [MARCH 21, 2017]
|
53. |
T. Ravi & Anr. Vs. B. Chinna Narasimha & Ors. etc. [March 21, 2017]
|
54. |
Vasanthi Vs. Venugopal (D) Thr. L.R.S. [MARCH 21, 2017]
|
55. |
Neeraj Kumar Sainy and Ors. Vs. State of U.P. and Ors. [March 21, 2017]
|
56. |
Ram Kishan Fauji Vs. State of Haryana and Ors. [March 21, 2017]
|
57. |
Palanisamy and Ors. Vs. K Dhanpalan [March 21, 2017]
|
58. |
Raval Manharbhai Kalidas and Ors. Vs. Bhaskarbhai Chandubhai Patel and Ors. [MARCH 21, 2017]
|
59. |
Dinshaw Rusi Mehta & ANR. Vs. The State of Maharashtra & Ors. [March 22, 2017]
|
60. |
Hakeem Khan & Ors. Vs. State of M.P. [MARCH 22, 2017]
|
61. |
G N Subramanya Upadhyaya Vs. Soumya M. Hegde [March 22, 2017]
|
62. |
Maharashtra Shikshan Sanstha & ANR. Vs. Dilip Ganpatrao Lanjewar & ANR. [March 22, 2017]
|
63. |
Ved Prakash Arya @ Ramjee & ANR. Vs. Panna Lal & Ors. [March 22, 2017]
|
64. |
G. Rama Sharma Vs. Govt. of A.P. & ANR. [March 22, 2017]
|
65. |
Ram Janki Mandir Vs. Nuruddin Bharmal [MARCH 22, 2017]
|
66. |
Gurbachan Singh Vs. Ravinder Paul Mohindra & Ors. [MARCH 22, 2017]
|
67. |
Soyebbhai Yusufbhai Bharania & Ors. Vs. State of Gujarat [March 23, 2017]
|
68. |
Daya Nand Vs. Virmo Devi [MARCH 23, 2017]
|
69. |
Pranay Kumar Podder Vs. State of Tripura and Others [March 23, 2017]
|
70. |
Manti Devi & ANR. Vs. Kishun Sah @ Kishun Deo Sao & Ors. [MARCH 23, 2017]
|
71. |
Bhagirath Agarwal Vs. M/S Simplex Concrete & Piles (I) Pvt. Ltd. & Ors. [MARCH 23, 2017]
|
72. |
State of Bihar and Others Etc. Vs. Anil Kumar and Others Etc. [March 23, 2017]
|
73. |
M/s. Bhuwalka Steel Industries Ltd. & another Vs. Union of India & Others [March 24, 2017]
|
74. |
Union of India & Ors. Vs. Rakesh Kumar & Ors. [MARCH 24, 2017]
|
75. |
The Indian Institute of Information Technology, Deoghat Jhalwa Allahabad and another, Etc. Vs. Dr. Anurika Vaish and Others, Etc. [MARCH 24, 2017]
|
76. |
V.K. Balasubramanian (Dead) by LRS. Vs. C. Sumathi [March 24, 2017]
|
77. |
Govt. of NCT of Delhi and ANR. Vs. Anoop Singh and Ors. [MARCH 24, 2017]
|
78. |
Karunanidhi Vs. Seetharama Naidu & Ors. [March 27, 2017]
|
79. |
C.R. Radhakrishnan Vs. State of Kerala & Ors. [MARCH 27, 2017]
|
80. |
State of Rajasthan and Ors. Vs. Renu Bhati [MARCH 27, 2017]
|
81. |
A.T. Sivaperumal Vs. Mohammed Hyath (D) by LRS. [MARCH 27, 2017]
|
82. |
Sheetal Shankar Salvi and ANR Vs. Union of India and Ors. [MARCH 27, 2017]
|
83. |
Krishnegowda & Ors. Vs. State of Karnataka by Arkalgud Police [March 28, 2017]
|
84. |
M/s Berger Paints India Ltd. Vs. C.I.T., Delhi - V [March 28, 2017]
|
85. |
Himachal Pradesh Financial Corporation Vs. Anil Garg and others [March 28, 2017]
|
86. |
Kundla Press and Oil Mill Pvt. Ltd. Vs. State of Gujarat & Ors. [March 28, 2017]
|
87. |
Karunakaran Vs. V. Padmini & Ors. [March 28, 2017]
|
88. |
Virupakshappa Gouda and another Vs. The State of Karnataka and another [March 28, 2017]
|
89. |
Hitendra Manubhai Patel Vs. Kamaxi Hitendra Patel and Ors. [March 28, 2017]
|
90. |
Sukhesh Chand Gupta Vs. Madan Lal [March 28, 2017]
|
91. |
Gauri Shankar Vs. Rakesh Kumar and Ors. [March 29, 2017]
|
92. |
M.C. Mehta Vs. Union of India & Ors. [MARCH 29, 2017]
|
93. |
Raghubir Singh Bisht (D) Tr. LRS. & ANR. Vs. Dr. Raghunath Singh Negi & Ors. [MARCH 29, 2017]
|
94. |
Nalini Mehra Vs. Group Captain H. Kaushal & ANR. [MARCH 29, 2017]
|
95. |
M/S. Meena Devi Jindal Med.Ins. & RSH & Ors. Vs. Lt. Governor, Delhi & Ors. [MARCH 29, 2017]
|
96. |
Valiyavalappil Sarojakshan & Ors. Vs. Sumalsankar Gaikevada & Ors. [March 29, 2017]
|
97. |
Central Bank of India Vs. M. Sethumadhavan & Ors. [March 29, 2017]
|
98. |
Ganesh Shamrao Andekar & ANR. Vs. State of Maharashtra [March 30, 2017]
|
99. |
Kattukulangara Madhavan (Dead) Thr. LRS. Vs. Majeed & Ors. [MARCH 30, 2017]
|
100. |
In Re: To Issue Certain Guidelines Regarding Inadequacies and Deficiencies in Criminal Trials [MARCH 30, 2017]
|