1. |
State of Gujarat Vs. Maliben Nathubhai (D) Through LRs & Ors. [February 1, 2017]
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2. |
Najabhai Desurbhai Wagh Vs. Valerabhai Deganbhai Vagh & Ors. [February 01, 2017]
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3. |
Umarmia Alias Mamumia Vs. State of Gujarat [February 01, 2017]
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4. |
Umarmiya Ismailmiya Saiyed @ Mamumiya Panju Miya. Vs. State of Gujarat [February 01, 2017]
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5. |
Manish Sharma Vs. Director, Department of Medical Education and Research [FEBRUARY 01, 2017]
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6. |
Bithika Mazumdar and ANR. Vs. Sagar Pal and Ors. [February 01, 2017]
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7. |
Munshi Lal Vs. Smt. Santosh & Ors. [FEBRUARY 01, 2017]
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8. |
Amrutbhai Shambhubhai Patel Vs. Sumanbhai Kantibhai Patel & Ors. [FEBRUARY 02, 2017]
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9. |
P. Sivanandi Vs. Rajeev Kumar & Ors. [February 2, 2017]
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10. |
State of Himachal Pradesh & Ors. Vs. Naval Kumar alias Rohit Kumar [February 02, 2017]
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11. |
Suresh Singhal Vs. State (Delhi Administration) [February 02, 2017]
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12. |
Sandeep Khanuja Vs. Atul Dande & ANR. [FEBRUARY 02, 2017]
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13. |
Vijay Pandurang Thakre & Ors. Vs. State of Maharashtra [FEBRUARY 02, 2017]
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14. |
Richard Lee Vs. Girish Soni and ANR. [FEBRUARY 02, 2017]
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15. |
MGR Industries Association and ANR. Vs. State of U.P. and Ors. [February 03, 2017]
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16. |
Pukhrajmal Sagarmal Lunkad (D) through his L.Rs. and others etc. Vs. The Municipal Council, Jalgaon and others [February 03, 2017]
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17. |
State of Rajasthan Vs. Fatehkaran Mehdu [February 03, 2017]
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18. |
Anju Choudhary Vs. Akshat Choudhary [FEBRUARY 03, 2017]
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19. |
University Grants Commission Vs. Maharishi Mahesh Yogi Vedic Vishwavidyalaya [FEBRUARY 03, 2017]
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20. |
Umesh Vs. State of Kerala [FEBRUARY 03, 2017]
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21. |
Meerut Kendriya Thok Upbhokta Sahakari Bandar Vs Vakil Chand Jain and Ors. Etc.Etc. [FEBRUARY 03, 2017]
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22. |
Manoranjana Sinh @ Gupta Vs. Central Bureau of Investigation [FEBRUARY 6, 2017]
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23. |
Sangita Vilas Ingle VS. State of Maharashtra & Ors. [February 6, 2017]
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24. |
State of U.P. Vs. Puran Singh & Ors. [February 06, 2017]
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25. |
Vijay Kumar Ahluwalia & Ors. Vs. Bishan Chand Maheshwari & ANR. [February 07, 2017]
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26. |
Nidhi Vs. Ram Kripal Sharma (D) Through LRS. [February 07, 2017]
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27. |
Durga Prasad Vs. Narayan Ramchandaani (D) Thr. LRS. [February 07, 2017]
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28. |
Mrs. X and Ors. Vs. Union of India and Ors. [FEBRUARY 07, 2017]
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29. |
Iqbal & ANR. Vs. State of Uttar Pradesh [February 07, 2017]
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30. |
Sushila Kumari Vs Col. Satish Chander [February 08, 2017]
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31. |
Narmada Bachao Andolan Vs. Union of India and others[FEBRUARY 08, 2017]
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32. |
B.K. Pavitra & Ors. Vs. Union of India & Ors. [FEBRUARY 09, 2017]
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33. |
Association of Victims of Uphaar Tragedy Vs. Sushil Ansal and Another [9th February, 2017]
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34. |
P.Eknath Vs. Y.Amaranatha Reddy @ Babu & ANR [February 09, 2017]
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35. |
M/S. Purohit and Company Vs. Khatoonbee and ANR. [FEBRUARY 9, 2017]
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36. |
Nidhi Kaim and another Vs. State of Madhya Pradesh and others [February 13, 2017]
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37. |
Executive Officer, Arulmigu Chokkanatha Swamy Koil Trust Virudhunagar Vs. Chandran & Ors. [FEBRUARY 10, 2017]
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38. |
M/S M. Waseeq Cafetaria Vs. Union of India & ANR. [February 10, 2017]
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39. |
Sarla Devi Vs. Punjab State and Ors. [February 10, 2017]
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40. |
M/S. Sharma & Associates Contractors (P) Ltd. Vs. Progressive Constructions Ltd. [FEBRUARY 10, 2017]
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41. |
Reena Suresh Alhat Vs. State of Maharashtra & Another [February 13, 2017]
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42. |
Vivek Singh Vs. Romani Singh [FEBRUARY 13, 2017]
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43. |
Harkesh Chand Vs. Krishan Gopal Mehta & Ors. [February 13, 2017]
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44. |
Kuyadat Ali and Ors. Vs. State of U.P. and Ors. [FEBRUARY 13, 2017]
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45. |
State of Karnataka Vs. Selvi J. Jayalalitha & Ors. [FEBRUARY 14, 2017]
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46. |
Ranajit Kumar Meher Vs. State of Orissa & Ors. [February 13, 2017]
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47. |
Delhi Development Authority Vs. Rajender Singh Chauhan & Ors. [February 13, 2017]
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48. |
Orissa Industrial Infrastructure Development Corporation Vs. M/s. MESCO Kalinga Steel Ltd. & Ors. [February 14, 2017]
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49. |
Dilip Mallick Vs. State of West Bengal [February 14, 2017]
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50. |
Arjun and ANR. Etc. Etc. Vs. State of Chhattisgarh [February 14, 2017]
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51. |
Varun Kumar Gupta Vs. Om Prakash [February 14, 2017]
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52. |
Shivakumar M. Vs. The Managing Director, BMTC [FEBRUARY 14, 2017]
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53. |
M. Thangavel Vs. R. Palani [FEBRUARY 14, 2017]
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54. |
Mahendra Popatlal Shah & ANR. Vs. M/S. Jethanand & Sons [FEBRUARY 14, 2017]
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55. |
Manoranjana Sinh @ Gupta Vs. Central Bureau of Investigation [February 15, 2017]
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56. |
Asha Ranjan Vs. State of Bihar & Ors. [FEBRUARY 15, 2017]
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57. |
The Commissioner of Central Excise, Chandigarh Vs. M/s. Stesalit Limited [February 15, 2017]
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58. |
Sardar Nihal Singh & ANR. Vs. Jat Dharamshala Samiti, Haridwar & ANR. [FEBRUARY 15, 2017]
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59. |
Fateh Singh (D) Thr. LRS. Vs. Hari Chand & Ors. [FEBRUARY 15, 2017]
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60. |
Lal Singh Marabi Vs. National Insurance Company Ltd. & Ors. [FERUARY 15, 2017]
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61. |
Raj Kishore Makani Vs. Vidya Sagar (Dead) Through LRS & Ors. [February 15, 2017]
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62. |
Mehmooda Gulshan Vs. Javaid Hussain Mungloo [FEBRUARY 17, 2017]
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63. |
Jitender Arora & Ors. Vs. Sukriti Arora & Ors. [FEBRUARY 17, 2017]
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64. |
Director of Income Tax (It) Vs. A.P. Moller Maersk AS [FEBRUARY 17, 2017]
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65. |
Suja George and Ors. Vs. National Insurance Co. Ltd. and ANR. [February 17, 2017]
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66. |
Delhi Development Authority Vs. Puneet Lakra and Ors. [February 17, 2017]
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67. |
Haryana Urban Development Authority Vs. Kundan @ Ghasi (D) Through L.Rs. & Ors [February 17, 2017]
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68. |
Jagmal & Ors. Vs. State of Rajasthan [February 20, 2017]
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69. |
Prabhakara Adiga Vs. Gowri & Ors. [February 20, 2017]
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70. |
S.K. Bhikan S/o S.K. Noor Mohd. Vs. Mehamoodabee w/o Sk. Afzal & Ors. [February 20, 2017]
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71. |
Satish Kumar Gupta Etc. Etc. Vs. State of Haryana & Ors. Etc. [FEBRUARY 21, 2017]
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72. |
Manuara Khatun & Ors. Vs. Rajesh Kr. Singh & Ors. [February 21, 2017]
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73. |
Jayakantham & Others Vs. Abaykumar [February 21, 2017]
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74. |
Bank of New York Mellon London Branch Vs. Zenith Infotech Limited [FEBRUARY 21, 2017]
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75. |
Jayantilal Chimanlal Patel Vs. Vadilal Purushottamdas Patel [February 21, 2017]
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76. |
Transparency International India & ANR. Vs. State of Jammu & Kashmir [21st February, 2017]
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77. |
Sushil Kumar Jindal Vs. Aasia Begum [February 21, 2017]
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78. |
Arepu Anantha Lakshmi S. (D) by LRS. Vs. M/S. Shah Boomaji Lalchand [February 21, 2017]
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79. |
State of Andhra Pradesh and Ors. Vs. Shaik Mahibulla Sharief [February 22, 2017]
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80. |
M/s. Jayasawals Neco Ltd. Vs. Chhattisgarh State Electricity Regulatory Commission and Another [February 22, 2017]
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81. |
Ex. Gnr. Laxmanram Poonia (Dead) Through LRS. Vs. Union of India and Ors. [February 22, 2017]
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82. |
Paryavaran Suraksha Samiti and another Vs. Union of India and others [FEBRUARY 22, 2017]
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83. |
Central Bureau of Investigation Vs. Sadhu Ram Singla & Ors. [February 23, 2017]
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84. |
Sheikh Juman & ANR. Etc. Vs. State of Bihar [February 23, 2017]
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85. |
Swami Shivshankargiri Chella Swami & ANR. Vs. Satya Gyan Niketan & ANR. [February 23, 2017]
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86. |
State of Kerala & Ors. Vs. Yusuff & Ors. [February 23, 2017]
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87. |
Albert Morris Vs. J.B. Simons [February 23, 2017]
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88. |
Delhi Development Authority Vs. Anil Kumar and Ors. [February 23, 2017]
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89. |
Bharat Singh Shakya Vs. Union of India and Ors. [February 23, 2017]
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90. |
State of Madhya Pradesh Vs. Chhainu [February 27, 2017]
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91. |
Dr. Susmita Bhattacharya Vs. Chancellor, D. D. U. Gorakhpur Univ. & Ors [February 27, 2017]
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92. |
Ravada Sasikala Vs. State of Andhra Pradesh & ANR. [February 27, 2017]
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93. |
Hindustan Petroleum Corporation Ltd. Vs. Raghunath Bhagwan Satpal [FEBRUARY 27, 2017]
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94. |
Delhi Development Authority Vs. Khubhi Ram Sharma and Ors. [FEBRUARY 27, 2017]
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95. |
M/S. Rasiklal Kantilal & Co. Vs. Board of Trustee of Port of Bombay & Others [February 28, 2017]
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96. |
Municipal Council, Nangal & Ors. Vs. Aruna Saini [February 28, 2017]
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97. |
Chhanga @ Manoj Vs. State of M.P. [28th February, 2017]
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98. |
Parasa Koteswararao Vs. Eede Sree Hari & Ors. [February 28, 2017]
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99. |
Rajagopal Vs. Muthupandi @ Thavakkalai & Ors. [February 28, 2017]
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100. |
S. K. Containers Pvt. Ltd. and ANR. Vs. Susmita Bhattacharya & Ors. [FEBRUARY 28, 2017]
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