1. |
Samaj Parivartana Samudaya & Ors. Vs. State of Karnataka & Ors. [September 1, 2016]
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2. |
Cardamom Marketing Corporation & ANR. Vs State of Kerala & Ors. [September 01, 2016]
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3. |
The Management of TNSTC (Coimbatore) Ltd. Vs. M. Chandrasekaran [September 2, 2016]
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4. |
Hindustan Lever Ltd. Vs. State of Karnataka [September 2, 2016]
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5. |
National Building Construction Corporation Ltd & Ors. Vs. Khosmendir Singh Gahunia & Ors. [September 02, 2016]
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6. |
Saroj Maheshwari Vs. State of Haryana & Ors. [September 02, 2016]
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7. |
State Bank of Travancore & Ors. Vs. R. Sobhana & Ors. [September 2, 2016]
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8. |
Larsen & Toubro Vs. Additional Deputy Commissioner of Commercial Taxes & ANR. [September 05, 2016]
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9. |
Prabhu Chawla Vs. State of Rajasthan & ANR. [September 05, 2016]
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10. |
Ludovico Sagrado Goveia Vs. Cirila Rosa Maria Pinto and Ors. [September 6, 2016]
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11. |
Commissioner of Commercial Tax, U.P. Vs. M/s. A.R. Thermosets (Pvt.) Ltd. [September 6, 2016]
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12. |
L. Narayana Swamy Vs. State of Karnataka & Ors. [September 06, 2016]
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13. |
Dhariwal Industries Ltd. Vs. Kishore Wadhwani & Ors. [September 06, 2016]
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14. |
Wardha Power Co. Ltd. Vs. Maharashtra State Electricity Distribution Co. Ltd. and ANR. [September 7, 2016]
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15. |
Girish Raghunath Mehta Vs. Inspector of Customs and Another [September 07, 2016]
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16. |
M/s Harish Chandra & Company Vs. State of U.P. Thr. Superintending Engineer [September 08, 2016]
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17. |
Government of NCT of Delhi and ANR. Vs. Satish Kumar Aggarwal and Ors. [September 08, 2016]
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18. |
Delhi Development Authority Vs. Parmal and Ors. [September 08, 2016]
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19. |
Delhi Development Authority Vs. Sukhbir Singh & Others [September 9, 2016]
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20. |
Pankaj Vs. State of Rajasthan [September 9, 2016]
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21. |
Mahender Singh and Ors. Vs. Managing Director, HSIDC and Ors. [September 09, 2016]
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22. |
M/s. APJ Laboratories Pvt. Ltd. Vs. Union of India and Ors. [SEPTEMBER 14, 2016]
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23. |
Govindaswamy Vs. State of Kerala [September 15, 2016]
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24. |
AFCONS Infrastructure Ltd. Vs. Nagpur Metro Rail Corporation Ltd. & ANR. [September 15, 2016]
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25. |
R. Rajashekar and Ors. Vs. Trinity House Building Co-Operative Society and Ors. [September 15, 2016]
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26. |
Union of India & ANR. Vs. M/S Indusind Bank Ltd. & ANR. [September 15, 2016]
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27. |
Global Cement Ltd and Ors. Vs. Deputy Registrar, High Court of Gujarat at Ahmedabad and Ors. [September 15, 2016]
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28. |
Mangalore Electricity Supply Company Limited Vs. M/S. AMR Power Private Limited & ANR. [September 15, 2016]
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29. |
R. Mahalakshmi Vs. A. Kanchana and Ors. [September 15, 2016]
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30. |
Secretary, Tamilnadu Public Service Commission Vs. A.B. Natarajan [September 15, 2016]
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31. |
Sandhya Rani Debbarma & Ors. Vs. The National Insurance Company Ltd. & ANR. [September 16, 2016]
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32. |
State Bank of India & Ors. Vs. Neelam Nag [16th September, 2016]
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33. |
Tattu Lodhi @ Pancham Lodhi Vs. State of Madhya Pradesh [September 16, 2016]
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34. |
J.K. Lakshmi Cement Ltd. Vs. Commercial Tax Officer, Pali [September 16, 2016]
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35. |
Delhi Development Authority Vs. Charanjit Kaur and Ors. [September 16, 2016]
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36. |
Government of NCT of Delhi the Secretary, Land and Building Department and ANR. Vs. Kishan Chand and Ors. [September 16, 2016]
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37. |
M/S. Shasun Chemicals and Drugs Ltd. Vs. Commissioner of Income Tax-II, Chennai [September 16, 2016]
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38. |
Madhusri Konar and ANR. Vs. The New Central Book Agency Pvt. Ltd. and Ors. [SEPTEMBER 16, 2016]
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39. |
Raminder Singh Vs. State of Punjab & ANR. [September 19, 2016]
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40. |
Sampelly Satyanarayana Rao Vs. Indian Renewable Energy Development Agency Limited [September 19, 2016]
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41. |
Syscon Consultants P. Ltd. Vs. M/S Primella Sanitary Prod. P. Ltd. and Others [September 19, 2016]
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42. |
Md. Harun Rashid Vs. Union of India and Ors. [September 19, 2016]
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43. |
Ravi Prakash Sharma Vs. State of U.P. & Ors. [September 19, 2016]
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44. |
Delhi Development Authority Vs. Nirmal Kanta Kohli and Ors. [September 19, 2016]
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45. |
Gyani Chand Vs. State of A.P. [September 20, 2016]
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46. |
Principal Secretary, Government of Karnataka and Another Vs. Ragini Narayan and Another [September 20, 2016]
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47. |
International Confederation of Societies of Authors and Composers (CISAC) Vs. Aditya Pandey & ors. [September 20, 2016]
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48. |
Delhi Development Authority Vs. Green Finance Pvt. Ltd. & Ors. [September 20, 2016]
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49 |
Land & Building Department through Secretary, Govt. of NCT of Delhi and ANR. Vs. M/S Green Finance Pvt. Ltd. & Ors. [September 20, 2016]
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50. |
M/S. Suryachakra Power Corporation Limited Vs. Electricity Department, Rep. by Its Superintending Engineer, Port Blair and Others [September 22, 2016]
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51. |
The Electricity Department, Rep. by its Superintending Engineer, Port Blair and ANR. Vs. M/S Suryachakra Power Corporation Limited. [SEPTEMBER 22, 2016]
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52. |
Govt. of NCT of Delhi through Secretary Land and Building Department and Others Vs. Kailash Chand Gupta and Others [September 22, 2016]
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53. |
Delhi Development Authority Vs. Kailash Chand Gupta & Ors. [September 22, 2016]
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54. |
Govt. of NCT of Delhi Thr. Secretary Land and Building Department and ANR. Vs. M/S Usha Dye Castings Pvt. Ltd. & Ors. [September 22, 2016]
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55. |
Delhi Development Authority Vs. Prama Bhandari & Ors. [September 22, 2016]
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56. |
Govt. of NCT of Delhi and another Vs. Mahender Singh and Others [September 22, 2016]
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57. |
Virender Singh Rawat Vs. Rakesh Kumar Gupta [September 22, 2016]
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58. |
Dhal Singh Dewangan Vs. State of Chhattisgarh [September 23, 2016]
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59. |
Bharat Sanchar Nigam Limited Vs. Vodafone Essar Gujarat Limited [September 23, 2016]
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60. |
The General Secretary, Coal Washeries Workers Union Dhanbad Vs. Employers In Relation To The Management of Dugda Washery of M/S BCCL [23rd September, 2016]
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61. |
S.P.S. Rathore Vs. C.B.I. & ANR. [September 23, 2016]
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62. |
Reliance General Insurance Co. Ltd. Vs. Shashi Sharma & Ors. [23rd September, 2016]
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63. |
Delhi Development Authority Vs. Kram Singh @ Bikram Singh @ Jagdish and Ors. [September 23, 2016]
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64. |
Jagdish Narain Shukla Vs. State of U.P. and Others. [26th September 2016]
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65. |
Basant Singh Vs. State of H.P. & Ors. [SEPTEMBER 26, 2016]
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66. |
Jugal Kishore Mishra Vs. B.P. Singh and Ors. [SEPTEMBER 26, 2016]
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67. |
Delhi Development Authority Vs. Hari Prakash and Ors. [SEPTEMBER 26, 2016]
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68. |
The Central Provident Fund Commissioner, New Delhi and Ors. Vs. Lala J.R. Education Society and Ors. [SEPTEMBER 26, 2016]
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69. |
Sunil Kumar Kori & ANR. Vs. Gopal Das Kabra & Ors. Etc. [September 27, 2016]
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70. |
St. Mary’s Hotel Pvt. Ltd. and Ors. Vs. T.O. Aleyas and Ors. [September 27, 2016]
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71. |
Gulshera Khanam Vs. Aftab Ahmad [September 27, 2016]
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72. |
Union of India & Ors. Vs. Devjee Mishra [September 27, 2016]
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73. |
Mahanadi Coalfields Ltd. & Ors. Vs. M/s. Dhansar Engineering Co. Pvt. Ltd & ANR. [September 27, 2016]
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74. |
R. Venkata Ramudu & another Etc. Vs. State of A.P. & Others [September 27, 2016]
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75. |
State of H.P. & Ors. Vs Rajesh Chander Sood etc. etc. [September 28, 2016]
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76. |
Nagarpalika Thakurdwara Vs. Khalil Ahmed & Ors. [September 28, 2016]
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77. |
Nitu Vs. Sheela Rani & Ors. [September 28, 2016]
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78. |
Gujarat Maritime Board Vs. L&T Infrastructure Development Projects Ltd. and another [September 28, 2016]
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79. |
Somasundaram @ Somu Vs. State Rep. by Dy. Comm. of Police [September 28, 2016]
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80. |
State of Maharashtra & Ors. Vs. Dr. D.Y. Patil Vidyapeeth & Ors. [September 28, 2016]
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81. |
Medical Council of India Vs. Harshitha & Ors. [September 28, 2016]
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82. |
Commissioner of Customs and Central Excise, Mumbai Vs. M/S. Dharamsi Morarji Chemical Co. Ltd. [SEPTEMBER 29, 2016]
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83. |
Govt. of Bihar and Ors. Etc. Etc. Vs. Dayanand Singh Etc. Etc. [SEPTEMBER 29, 2016]
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84. |
Shankar Hiranna Rajanna Vs. Maharashtra Housing and Area Development Authority and Ors. [September 29, 2016]
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85. |
Vilas V. Sanghai Vs. Sumermal Mishrimal Bafna & ANR. [SEPTEMBER 30, 2016]
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86. |
State Bank of Patiala Vs. General Secretary, Staff Union & Ors. [SEPTEMBER 30, 2016]
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87. |
State of U.P. and Ors. Vs. Z.U. Ansari [September 30, 2016]
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88. |
Delhi Development Authority Vs. Vivek & Ors. [September 30, 2016]
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