1. |
Syeda Rahimunnisa Vs. Malan Bi (Dead) by L.Rs. & ANR. Etc. [October 03, 2016]
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2. |
Jose @ Pappachan Vs. The Sub-Inspector of Police, Koyilandy & another [OCTOBER 3, 2016]
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3. |
Rajendra Kumar Meshram Vs. Vanshmani Prasad Verma and ANR [OCTOBER 03, 2016]
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4. |
Hubli-Dharwad Urban Development Authority Vs. Shekhargowda Chennabasannagowda Phakirgowdar (Since Deceased) by LR. & ANR. [October 03, 2016]
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5. |
Workmen Rastriya Colliery Mazdoor Sangh Vs. Bharat Coking Coal Ltd. & ANR. [October 03, 2016
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6. |
Re - Inhuman Conditions in 1382 Prisons (II) [October 3, 2016]
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7. |
Saddik @ Lalo Gulam Hussein Shaikh & Ors. Vs. State of Gujarat [October 03, 2016]
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8. |
Vikas Yadav Vs. State of U.P. and Ors. Etc. Etc. [October 3, 2016]
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9. |
Benson Vs. State of Kerala [October 03, 2016]
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10. |
Bhagwan Jagannath Markad & Ors. Vs. State of Maharashtra [October 04, 2016]
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11. |
A. Ayyasamy Vs. A. Paramasivam & Ors. [October 04, 2016]
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12. |
Raja and Others Vs. State of Karnataka [OCTOBER 4, 2016]
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13. |
Anurag Kumar Singh & Ors. Vs. State of Uttarakhand & Ors. [October 5, 2016]
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14. |
Governing Body, L.P. Shahi College, Patna and ANR. Vs. Smt. Seema Mishra & Ors. [October 05, 2016]
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15. |
Laljibhai Kadvabhai Savaliya & Ors. Vs. State of Gujarat & Ors. [October 05, 2016]
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16. |
Kamta Yadav & Ors. Vs. State of Bihar [OCTOBER 06, 2016]
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17. |
Narendra Vs. K. Meena [OCTOBER 06, 2016]
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18. |
M/s Dugar Tea Industries Pvt. Ltd Vs. State of Assam & Ors. [OCTOBER 06, 2016]
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19. |
Hiral P. Harsora and Ors. Vs. Kusum Narottamdas Harsora and Ors. [October 6, 2016]
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20. |
Randhir @ Randhir Pal Vs. State of Haryana [October 6, 2016]
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21. |
Tin Plate Dealers Association Pvt. Ltd. & Ors. Vs. Satish Chandra Sanwalka & Ors. [OCTOBER 07, 2016]
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22. |
Union of India & ANR. Vs. M/s Meghmani Organics Ltd. & Ors. [October 7, 2016]
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23. |
Salam Samarjeet Singh Vs. High Court of Manipur at Imphal & ANR. [October 07, 2016]
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24. |
Asikali Akbarali Gilani etc. Vs. Nasirhusain Mahebubbhai Chauhan & Ors. [7th October, 2016]
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25. |
The Madurai Corporation Vs. P. Kayalvizhi & Ors. [7th October, 2016]
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26. |
Anil Hoble Vs. Kashinath Jairam Shetye and Ors. [7th October, 2016]
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27. |
Hindustan Aeronautics Ltd. Vs. State of U.P and Ors. [October 17, 2016]
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28. |
Sunheri and Ors. Vs. State of Haryana and ANR [October 17, 2016]
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29. |
Sukhwant Kaur and Ors. Vs. State of Haryana and ANR [October 17, 2016]
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30. |
Delhi Development Authority Vs. Usha Devi and Ors. [October 17, 2016]
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31. |
Vivek Batra Vs. Union of India and others [October 18, 2016]
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32. |
The Additional Commissioner of Commercial Taxes, Bangalore Vs. Ayili Stone Industries Etc. Etc. [October 18, 2016]
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33. |
Tamil Nadu Generation and Distribution Corporation Ltd. (TANGEDCO) Rep. By Its Chairman & Managing Director and ANR. Etc. Vs. CSEPDI – Trishe Consortium, Rep. By its Managing Director & ANR. [October 18, 2016]
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34. |
Montecarlo Ltd. Vs. NTPC Ltd. [October 18, 2016]
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35. |
Rajender Bansal & Ors. Vs. Bhuru (D) Thr. LRS. & Ors. [OCTOBER 18, 2016]
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36. |
Vatsala Shenoy Vs. Joint Commissioner of Income Tax (Assessment), Mysore [OCTOBER 18, 2016]
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37. |
Lanco Anpara Power Limited Vs. State of Uttar Pradesh & Ors. [OCTOBER 18, 2016]
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38. |
Vikas Sankhala & Ors. Etc. Vs. Vikas Kumar Agarwal & Ors. Etc. [OCTOBER 18, 2016]
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39. |
The Electricity Department, Rep. by Its Superintending Engineer, Port Blair and ANR. Vs. M/S Suryachakra Power Corporation Limited and ANR. [OCTOBER 18, 2016]
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40. |
Delhi Development Authority Vs. Devesh Chhabra and Ors. [October 18, 2016]
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41. |
Yogesh Singh Vs. Mahabeer Singh & Ors. [October 20, 2016]
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42. |
Harbeer Singh Vs. Sheeshpal & Ors. [October 20, 2016]
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43. |
Kuldeep Singh Vs. Rajinder Kumar and Ors. [OCTOBER 20, 2016]
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44. |
Board of Control for Cricket in India Vs. Cricket Association of Bihar & Ors. [October 21, 2016]
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45. |
Het Ram Beniwal & Ors. Vs. Raghuveer Singh & Ors. [October 21, 2016]
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46. |
State of Jammu and Kashmir Vs. Vichar Kranti International & ANR. [October 21, 2016]
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47. |
Ashok Kumar & ANR Vs. State of Bihar & Ors. [October 21, 2016]
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48. |
Union of India & Ors. Vs. M/S. Cipla Ltd. & ANR. [October 21, 2016]
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49. |
Lala Laxman Kirdat & Etc. Vs. State of Maharashtra & Ors. [October 21, 2016]
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50. |
Saroj Agarwalla (Dead) Thr. LR Abhishek Agrawalla Vs. Yasheel Jain [October 24, 2016]
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51. |
Smt. Rihana Vs. State of U.P. and Ors [October 24, 2016]
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52. |
Central Agricultural Research Inst.& ANR. Vs. Presiding Officer, Labour Court & Ors. [OCTOBER 24, 2016]
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53. |
Navjot Singh Sidhu Vs. Om Parkash Soni & Ors. [OCTOBER 26, 2016]
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54. |
Dravya Finance Pvt. Ltd. & ANR. Vs. S.K. Roy & Ors. [October 26, 2016]
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55. |
KAIL Ltd. (Formerly Kitchen Appliances India Ltd.) Vs. State of Kerala Represented thrgh. Jt. Commr. (Law) [OCTOBER 26, 2016]
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56. |
Satya Pal Anand Vs. State of M.P. & Ors. [26th October, 2016]
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57. |
State of Punjab & Ors. Vs. Jagjit Singh & Ors. [October 26, 2016]
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58. |
M/S. Anjaney Ferro Alloys Ltd. Vs. Jharkhand State Electricity Regulatory Commission and Ors. [OCTOBER 26, 2016]
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59. |
Delhi Development Authority Vs. Aman & Ors. [October 27, 2016]
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60. |
T.S. Das and Ors. Vs. Union of India and ANR. [27th October, 2016]
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61. |
Pratap Singh Yadav Vs. Haryana Urban Development Authority & ANR. [October 28, 2016]
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62. |
Sri Mairembam Prithviraj @ Prithviraj Singh Vs. Shri Pukhrem Sharatchandra Singh [October 28, 2016]
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63. |
Shyam Pal Vs. Dayawati Besoya & ANR. [OCTOBER 28, 2016]
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64. |
Commissioner of Commercial Tax, U.P. Vs. M/s Oswal Greentech Limited [October 28, 2016]
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65. |
Commissioner of Commercial Taxes & Ors. Vs. M/s Bajaj Auto Ltd. & ANR. [OCTOBER 28, 2016]
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66. |
Delhi Development Authority Vs. Nafe Singh & Ors. [October 28, 2016]
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67. |
Prem Chand Sharma Vs. Shiv Prasad and ANR. [OCTOBER 28, 2016]
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