| 1. |
Pramod Jain and Others Vs. Securities and Exchange Board of India [November 07, 2016]
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| 2. |
B. A. Vani Vs Union of India and another [November 07, 2016]
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| 3. |
Voluntary Health Association of Punjab Vs. Union of India and Others [November 8, 2016]
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| 4. |
Commercial Tax Officer & Ors. Vs. State Bank of India & ANR. [November 8, 2016]
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| 5. |
Nathiya Vs. State Rep. by Inspector of Police, Bagayam Police Station, Vellore [November 8, 2016]
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| 6. |
M/s Welspun Projects Ltd. (Formerly known as M/s MSK Projects India Ltd.) Vs. Director, State Transport, Punjab & ANR. [NOVEMBER 8, 2016]
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| 7. |
State Bank of Patiala Vs. Mukesh Jain & ANR. [NOVEMBER 8, 2016]
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| 8. |
Delhi State Industrial & Infrastructure Development Corporation Ltd. Vs. Jai Kishan Goel and Ors. [November 8, 2016]
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| 9. |
M/s Oasis Dealcom Pvt. Ltd. Vs. Khazana Dealcomm Pvt. Ltd. & Ors. [NOVEMBER 8, 2016]
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| 10. |
Delhi Development Authority Vs. Ramesh Singh and Ors. [November 8, 2016]
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| 11. |
Bhupinder Singh Bawa Vs. Asha Devi [November 08, 2016]
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| 12. |
Mahavir Singh Vs. State of Madhya Pradesh [NOVEMBER 09, 2016]
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| 13. |
V. Lavanya & ors. Vs. State of Tamil Nadu Represented by its Principal Secretary & Ors. [November 9, 2016]
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| 14. |
Madhuri Ghosh & ANR. VS. Debobroto Dutta & ANR. [November 9, 2016]
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| 15. |
Special Reference No. 1 of 2004 (Under Article 143 (1) of the Constitution of India) [November 10, 2016]
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| 16. |
Manganese Ore India Ltd. Vs. State of M.P. & Ors. [November 10, 2016]
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| 17. |
NOIDA Toll Bridge Company Ltd. Vs. Federation of NOIDA Residents Welfare Association & Ors. [November 11, 2016]
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| 18. |
E. R. Kumar & ANR Vs. Union of India & Ors. [November 11, 2016]
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| 19. |
Jindal Stainless Ltd.& ANR. Vs. State of Haryana & Ors. [11th NOVEMBER, 2016]
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| 20. |
Managing Director, U.P. Rajya Sahakari Krishi Evam Gramya Vikas Bank Ltd & ANR. Vs. Subhash Chandra Awasthi & ANR. [11th November, 2016]
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| 21. |
M/S Mackintosh Burn Ltd. Vs. M/S. Sarkar & Chowdhury Enterprises Pvt. Ltd. [NOVEMBER 11, 2016]
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| 22. |
Arjun Gopal and Ors. Vs. Union of India & Ors. [NOVEMBER 11, 2016]
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| 23. |
Delhi Development Authority Vs. S. K. Garg & Ors. [November 11, 2016]
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| 24. |
Ananthesh Bhakta Represented by Mother Usha A.Bhakta & Ors. Vs. Nayana S. Bhakta & Ors. [NOVEMBER 15, 2016]
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| 25. |
State of Uttar Pradesh and others Vs. Dhirendra Pal Singh [November 15, 2016]
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| 26. |
IDBI Trusteeship Services Ltd. Vs. Hubtown Ltd. [November 15, 2016]
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| 27. |
Delhi Development Authority Vs. Shireen Subramanya & Ors. [November 15, 2016]
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| 28. |
Vineshkumar Mavjibhai Parmar Vs. Dethali Gopalak Vividh Karyakari Sahakari Mandali Ltd. And Ors. [November 16, 2016]
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| 29. |
Saheb Reddy Vs. Sharanappa and Ors. [NOVEMBER 16, 2016]
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| 30. |
Srikant Roy & Ors. Vs. State of Jharkhand & Ors. [16th November, 2016]
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| 31. |
P.M. Abubakar Vs. State of Karnataka and Ors. [November 17, 2016]
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| 32. |
E. Subbulakshmi Vs. Secretary to Government & Ors. [NOVEMBER 17, 2016]
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| 33. |
President/Secretary, J.K. Synthetics Mazdoor Union (Citu), Indira Gandhi Nagar, Kota & Ors. Vs. Arfat Petrochemicals Pvt. Ltd. & Ors. [November 18, 2016]
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| 34. |
Baijnath & Others Vs. State of Madhya Pradesh [NOVEMBER 18, 2016]
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| 35. |
H.P. State Electricity Board Ltd. Vs. Mahesh Dahiya [NOVEMBER 18, 2016]
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| 36. |
Ghanshyam Sarda Vs. Sashikant Jha, Director, M/s JK Jute Mills Co. Ltd. & Ors. [November 18, 2016]
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| 37. |
Delhi Development Authority Vs. Suresh Kr. Goel and ANR. [November 18, 2016]
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| 38. |
Bowring Institute Vs. B.S. Ashok and Ors. [NOVEMBER 18, 2016]
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| 39. |
The United Commercial Bank & ANR. Vs. Gangadhar Mohanty & ANR. [NOVEMBER 18, 2016]
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| 40. |
UOI & Ors Vs. M/S Deepak International Ltd. [November 18, 2016]
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| 41. |
Lok Prahari Thr. It’s Gnrl. Secy, S N Shukla Vs. State of U. P. and Ors. [November 21, 2016]
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| 42. |
State of U P and Ors. Vs. All U P Consumer Protection Bar Association [November 21, 2016]
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| 43. |
Rashtriya Colliery Mazdoor Sangh, Dhanbad Vs. Employers in Relation to Management of Kenduadih Colliery of M/S BCCL & Ors. [November 21, 2016]
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| 44. |
Harpal Singh @ Chhota Vs. State of Punjab [NOVEMBER 21, 2016]
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| 45. |
Mangilal Jatav Vs. Union of India and Ors. [NOVEMBER 21, 2016]
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| 46. |
Ramesh and Others Vs. State of Haryana [NOVEMBER 22, 2016]
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| 47. |
K.V. Prakash Babu Vs. State of Karnataka [November 22, 2016]
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| 48. |
Reena Kumari and Ors. Vs. Praveen Kumar and Ors. [November 22, 2016]
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| 49. |
Land and Building Department Thr. Secretary, Govt. of NCT of Delhi and ANR. Vs. M/s. Green Finance Pvt. Ltd. & Ors. [November 22, 2016]
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| 50. |
State through Lokayukta Police, Raichur Vs. C. N. Manjunath [November 22, 2016]
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| 51. |
Amarsang Nathaji as Himself and as Karta and Manager Vs. Hardik Harshadbhai Patel and Others [November 23, 2016]
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| 52. |
Golla Rajanna Etc. Etc. Vs. The Divisional Manager and Another, Etc. Etc. [November 23, 2016]
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| 53. |
Delhi Development Authority Vs. Maharaj Singh and Ors. [NOVEMBER 23, 2016]
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| 54. |
Govt. of NCT of Delhi through Secretary, Land and Building Department & ANR. Vs. Rathi Steels Ltd. & Ors. [NOVEMBER 23, 2016]
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| 55. |
Govt. of NCT of Delhi Through Secreatary Land And Building Department Vs. Vikas Gupta And Ors. [NOVEMBER 23, 2016]
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| 56. |
State of Bihar Vs. Rajballav Prasad @ Rajballav Pd. Yadav @ Rajballabh Yadav [NOVEMBER 24, 2016]
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| 57. |
Ramesh Verma(D) Tr.Lrs. Vs. Lajesh Saxena (D) by LRS & ANR. [November 24, 2016]
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| 58. |
Mahanagar Telephone Nigam Ltd. Vs. M/S. Applied Electronics Ltd. [November 24, 2016]
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| 59. |
Uco Bank and ANR. Vs. Dipak Debbarma & Ors. [NOVEMBER 25, 2016]
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| 60. |
Anjan Dasgupta Vs. The State of West Bengal & Ors. [NOVEMBER 25, 2016]
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| 61. |
Manbhar Devi Agarwal Vs. The State of Rajasthan & Ors [NOVEMBER 25, 2016]
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| 62. |
Committee of Management Jan Sewa Shiksha Prasar Samiti and Ors. Vs. State of U.P. and Ors. [NOVEMBER 25, 2016]
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| 63. |
Ram Autar & Ors. Vs. State of U.P. [NOVEMBER 28, 2016]
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| 64. |
Dilbagh Singh Vs. State of Punjab [NOVEMBER 28, 2016]
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| 65. |
Mohd. Hashim Vs. State of UP & Ors. [November 28, 2016]
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| 66. |
Ravindra and ANR. Vs. The Special Land Acquisition Officer, UKP, Bagalkot [NOVEMBER 28, 2016]
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| 67. |
Asutosh Mohanty Vs. Aparajita Mohanty [November 28, 2016]
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| 68. |
Bindeshwari Chaudhary Vs. State of Bihar & Ors. [November 29, 2016]
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| 69. |
Dokiseela Ramulu Vs. Sri Sangameswara Swamy Varu and others [November 29, 2016]
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| 70. |
Ravindra Ramchandra Waghmare Vs. Indore Municipal Corporation & Ors. [November 29, 2016]
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| 71. |
Bismillah Be (Dead) by L.Rs. VS. Majeed Shah [November 29, 2016]
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| 72. |
Nandkishor Savalaram Malu (Dead) Through LRS. Vs. Hanumanmal G. Biyani (D) Thr. Lrs. & Ors. [November 29, 2016]
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| 73. |
Ashok Kumar & Ors. Vs. Union of India & ANR. [NOVEMBER 29, 2016]
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| 74. |
State of Uttar Pradesh and Others Vs. Subhash Chandra Jaiswal and Others [November 29, 2016]
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| 75. |
R.M. Palaniappan & Ors. Vs. Indian Cultural Research Trust & ANR [November 29, 2016]
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| 76. |
Delhi Development Authority Vs. Ravi Kumar Gupta & Ors. [November 29, 2016]
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| 77. |
Delhi Development Authority Vs. Islamuddin & Ors. [November 29, 2016]
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| 78. |
Delhi Development Authority Vs. Harish Sawhney & Ors. [November 29, 2016]
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| 79. |
Govt. of NCT of Delhi and Ors. Vs. Kartar Singh & Ors. [November 29, 2016]
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| 80. |
Asoke Kumar Chaudhuri Vs. Kunal Saha [November 29, 2016]
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| 81. |
Mukarrab Etc. Vs. State of U.P. [November 30, 2016]
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