1. |
State of M.P. Vs. Udaibhan [March 01, 2016]
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2. |
Vijay Prakash Jarath Vs. Tej Prakash Jarath [MARCH 1, 2016]
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3. |
M/s. Municipal Corporation of Gr.Mumbai & Ors. Vs. Crescent Builders [MARCH 01, 2016]
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4. |
Sachichidanand Prasad & Ors. Vs. General Manager, National Thermal Power Corpn. & ANR. [March 01, 2016]
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5. |
State of Madhya Pradesh Vs. Goloo Raikwar and ANR. [March 02, 2016]
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6. |
Shahid Khan Vs. State of Rajasthan [March 02, 2016]
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7. |
Uttam Vs. Saubhag Singh & Ors. [March 2, 2016]
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8. |
Estate Officer, U.T. Chandigarh and Others Vs. Rajan Soi and Others [March 02, 2016]
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9. |
Shakuntla Devi Vs. State of H. P. and Others [March 2, 2016]
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10. |
Ballarpur Industries Ltd. (Bilt Graphic Paper Products Ltd.) Vs. Maharashtra Lok Kamgar Sanghatana and Ors. [MARCH 02, 2016]
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11. |
Military Dairy Farm, Jabalpur Vs. Dhan Prasad Yadav [March 02, 2016]
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12. |
Abhinash Chand & Ors. Vs. State of Himachal Pradesh & Ors. [March 02, 2016]
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13. |
State of Orissa & ANR. Vs. Abani Ballav Dey & Ors. [March 02, 2016]
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14. |
Score Information Technologies Ltd. Vs. Sriyash Technologies Ltd. & Ors. [MARCH 03, 2016]
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15. |
Amarjeet Jolly & ANR Vs. Corporation Bank [March 03, 2016]
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17. |
State of Kerala Vs. P.B. Sourabhan & Ors. [MARCH 04, 2016]
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18. |
State of Punjab & Ors. Vs. M/S. Shreyans Indus Ltd. Etc. [MARCH 04, 2016]
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19. |
Ram Dutt (D) Through LRS. & Ors. Vs. Dev Dutt (D) Through LRS. & Ors. [MARCH 04, 2016]
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20. |
Anant Prakash Sinha @ Anant Sinha Vs. State of Haryana & ANR. [March, 4, 2016]
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21. |
Kerala State Road Transport Corporation Vs. N.K. Byjumon [March 04, 2016]
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22. |
Union of India Vs. Tata Teleservices Ltd. [March 04, 2016]
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23. |
M/S. Sports & Leisure Apparel Ltd Vs. Commissioner of Central Excise, Noida [MARCH 04, 2016]
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24. |
Commissioner of Income Tax Vs. M/S. Meghalaya Steels Ltd. [March 09, 2016]
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25. |
Balwan Singh & Ors. Vs. Land Acquisition Collector & ANR. [MARCH 09, 2016]
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26. |
Pratibha Ramesh Patel Vs. Union of India and Ors. [March 09, 2016]
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27. |
M/S. Ansal Housing and Construction Limited Vs. State of Uttar Pradesh and Others [March 09, 2016]
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28. |
Shakuntala Yadav and Others Vs. State of Haryana and Others [March 09, 2016]
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29. |
Babita Badasaria & Ors. Vs. Patna Municipal Corporation & Ors. [March 10, 2016]
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30. |
Bangalore Development Authority Vs. N. Jayamma [MARCH 10, 2016]
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31. |
Employees State Insurance Corporation Vs. A.K. Abdul Samad & ANR. [March 10, 2016]
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32. |
Charanjit Kaur Vs. Bikram Singh & ANR. [March 10, 2016]
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33. |
Indrani Wahi Vs. Registrar of Coop. Societies & Ors. [MARCH 10, 2016]
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34. |
Siddharth Chaturvedi Vs. Securities and Exchange Board of India [March 14, 2016]
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35. |
The Commissioner of Income Tax-8 Vs. M/S N.S.N. Jewellers Private Limited [March 14, 2016]
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36. |
Ajay Arjun Singh Vs. Sharadendu Tiwari & Others [March 15, 2016]
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37. |
Dattatraya Baburao Walawalkar and Others Vs. Siddhivinayak Construction Private Limited and Others [March 15, 2016]
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38. |
Surjeet Singh (D) by LRS. Vs. Sucha Singh & Ors. [MARCH 15, 2016]
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39. |
Union of India Vs. M/s. Ambika Construction [March 16, 2016]
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40. |
K.P. Rajagopala Menon Vs. K.P. Leela Menon & Ors. [MARCH 16, 2016]
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41. |
Modern Dental College & Research Center & ANR. Vs. State of Madhya Pradesh and Ors. [17th March, 2016]
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42. |
State of Karnataka Vs. Common Cause and Ors. Etc. Etc. [MARCH 18, 2016]
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43. |
Joint Secretary, Political Department, Government of Meghalaya, Main Secretariat, Shillong Vs. High Court of Meghalaya through its Registrar, Shillong [March 18, 2016]
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44. |
Pareshbhai Annabhai Sonvane Vs. State of Gujarat & Ors. [March 18, 2016]
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45. |
M/s. Moser Baer Photo Voltaic Ltd. Vs. M/s. Photon Energy Systems Ltd. & Ors. [March 18, 2016]
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46. |
Paul Kuriakose Vs. The Excise Inspector & ANR. [March 18, 2016]
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47. |
Andhra Pradesh State Council of Higher Education Vs. Union of India & Ors. Etc. [March 18, 2016]
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48. |
Pritam Kaur & Ors. Vs. State of Haryana [MARCH 18, 2016]
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49. |
M/s. Larsen & Toubro Ltd. Vs. State of Jharkhand [March 21, 2016]
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50. |
D. Sudhakar Vs. State of A.P. & Ors. [March 28, 2016]
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51. |
Sahyadri Co-operative Credit Society Ltd. Vs. The State of Maharashtra and others [March 28, 2016]
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52. |
Gyaneshwar Shyamal Vs. State of West Bengal [March 29, 2016]
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53. |
M/s. CASIO India Co. Pvt. Ltd. Vs. State of Haryana [March 29, 2016]
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54. |
Goa Foundation & ANR. Vs. State of Goa & ANR. [MARCH 29, 2016]
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55. |
Jabal C. Lashkari & Ors. Vs. Official Liquidator & Ors. [MARCH 29, 2016]
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56. |
C.I.T.-4, Mumbai Vs. M/S Kotak Securities Ltd. [MARCH 29, 2016]
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57. |
M/S Sheikh Nanhey & Sons & Ors. Vs. Union of India & Ors. [MARCH 29, 2016]
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58. |
Punjab & Sind Bank Vs. Punjab Breeders Ltd. & Another [March 29, 2016]
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59. |
Raghavendra Swamy Mutt Vs. Uttaradi [March 30, 2016]
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60. |
Hardei Vs. State of U.P. [March 30, 2016]
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61. |
Commissioner of Central Excise, Indore Vs. M/s Grasim Industries Ltd. [MARCH 30, 2016]
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62. |
State of Punjab & ANR. Vs. Brijeshwar Singh Chahal & ANR. [March 30, 2016]
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63. |
Purple India Holdings Ltd. Vs. Drilling & Offshore PTE. Ltd. [March 30, 2016]
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64. |
Savelife Foundation & ANR. Vs. Union of India & ANR. [March 30, 2016]
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65. |
Registrar of Co-Operative Societies & ANR. Vs. T.K. Kunhiraman & Ors. [MARCH 31, 2016]
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66. |
LIC of India and Others Vs. Krishna Murari Lal Asthana and another Etc. [March 31, 2016]
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