JULY    2016
1.	Harijan Paniben Dudabhai Vs. State of Gujarat and others [July 1, 2016]
2.	Mumtaz@ Muntyaz Vs. State of U.P. (Now Uttarakhand) [July 1, 2016]
3.	B.S.N.L. Vs. Pawan Kumar Shukla [July 01, 2016]
4.	Gurjant Singh & Ors. Vs. State of Punjab & Ors. [JULY 01, 2016]
5.	Sarva Shramik Sanghatana Vs. M/s. Interim International Removals Division of Freight Systems (India) Pvt. Ltd. [JULY 01, 2016]
6.	U. Subhadramma & Ors. Vs State of A.P. Rep. by Pub. Prosecutor & ANR. [July 4, 2016]
7.	Anita International Vs. Tungabadra Sugar Works Mazdoor Sangh – and others [July 04, 2016]
8.	NHPC Ltd. Vs. M/s Jai Prakash Associates Ltd. & Ors. [July 04, 2016]
9.	R. K. Roja Vs. U. S. Rayudu and Another [July 4, 2016]
10.	Surinderjit Singh Mand & ANR. Vs. State of Punjab & ANR. [JULY 05, 2016]
11.	Anil Kumar Gupta Vs. Union of India & Ors. [July 05, 2016]
12.	Union of India & Ors. Vs. Vishav Priya Singh [July 05, 2016]
13.	Gujarat Urja Vikas Nigam Limited Vs. Tarini Infrastructure Ltd. & Ors. [JULY 05, 2016]
14.	Mukhtiar Singh Vs. State of Punjab [JULY 5, 2016]
15.	Shyam Lal Vs. Deepa Dass Chela Ram Chela Garib Dass [JULY 05, 2016]
16.	Subraya M.N. Vs. Vittala M.N. & Ors. [July 05, 2016]
17.	Sudhakaran Vs. Corp. of Trivandrum & ANR. [July 05, 2016]
18.	Commissioner of Income Tax, Kochi Vs. Trans Asian Shipping Services (P) Ltd. [JULY 05, 2016]
19.	Mahipal Singh Rana, Advocate Vs. State of Uttar Pradesh [July 05, 2016]
20.	Sai Bhaskar Iron Ltd. Vs. A.P. Electricity Regulatory Commission & Ors. [July 5, 2016]
21.	Ajay Gupta Vs Raju @ Rajendra Singh Yadav [July 5, 2016]
22.	Al Ismail Haj Tour Vs. Union of India [July 8, 2016]
23.	Extra Judicial Execution Victim Families Association (EEVFAM) & ANR. Vs. Union of India & ANR. [July 8, 2016]
24.	Meghashyam Sadashivrao Vadhave Vs. The State of Maharashtra & Ors. [JULY 08, 2016]
25.	Krushna Narayan Wanjari Petitioner Vs. The Jai Bharti Shikshan Sanstha, Hinganghat Through Its Secretary and ANR. [JULY 08, 2016]
26.	Vaishali Shridhar Jagtap Vs. Shridhar Vishwanath Jagtap [July 8, 2016]
27.	Securities and Exchange Board of India Vs. M/s. Opee Stock-Link Ltd. & ANR [JULY 11, 2016]
28.	State of Gujarat Vs. Jayrajbhai Punjabhai Varu [JULY 11, 2016]
29.	Mulin Sharma Vs. State of Assam and Others. [JULY 12, 2016]
30.	State of Jharkhand & Ors. Vs. M/s CWE-Soma Consortium [July 12, 2016]
31.	Talaulicar & Sons P. Ltd. Vs. Union of India & ANR. [July 12, 2016]
32.	R. R. Parekh Vs. High Court of Gujarat & ANR. [JULY 12, 2016]
33.	State of Maharashtra & Ors. Vs. Anita & ANR Etc. [July 12, 2016]
34.	Exec.Engineer, Kukadi P.L.D.Div.& ANR. Vs. Bhaga Prabhu Bhosale Etc. [JULY 12, 2016]
35.	Chuka Devi and Ors. Vs. ICICI Lombard General Insurance Company Ltd. & Ors. [JULY 12, 2016]
36.	Maninderjit Singh Bitta Vs. Vijay Chhibber & Ors. [July 13, 2016]
37.	Ajay Kumar Singh Vs. The Flag Officer Commanding-In-Chief & Ors. [July 13, 2016]
38.	M/s. Northern Coalfield Ltd. Vs. Heavy Engineering Corp. Ltd. & ANR. [July 13, 2016]
39.	V. Vasanthakumar Vs. H.C.Bhatia and Ors. [July 13, 2016]
40.	Velugubanti Hari Babu Vs. Parvathini Narasimha Rao & ANR. [July 13, 2016]
41.	Rakesh Kumar & Etc. Etc. Vs. United India Insurance Company Ltd. & Ors. Etc., Etc. [July 13, 2016]
42.	State of Gujarat & Ors. Vs. Nirmalaben S. Mehta & ANR. Etc. [July 13, 2016]
43.	Nabam Rebia, and Bamang Felix Vs. Deputy Speaker and others [July 13, 2016]
44.	M/s. Wexford Financial Inc. Panama Vs. Bharat Heavy Electricals Ltd. [July 13, 2016]
45.	Jawaharlal Vs. Official Liquidator, H.C. of Kerala & Ors. [July 14, 2016]
46.	Ramesh Vs. State of Utarakhand [July 14, 2016]
47.	M/S. Bharat Fabricators & Ors. Vs. Spl. Court Under A.P. Land Grabbing (Prohibition) Act & Ors. [July 15, 2016]
48.	Veerendra K.R. Gautam and others Vs. Karuna Nidhan Upadhyay and others [July 15, 2016]
49.	Meera Mydeen Etc. Etc. Vs. State of Tamil Nadu [JULY 15, 2016]
50.	Securities and Exchange Board of India Vs. Gaurav Varshney & ANR. [July 15, 2016]
51.	Raju Chand Vs. The Zonal Director Nehru Yuva Kendra Sangathan, Chandigarh & Ors. [JULY 15, 2016]
52.	Board of Control for Cricket Vs. Cricket Association of Bihar & Ors. [July 18, 2016]
53.	R.M. Dhariwal 100% EOU Vs. Union of India & Ors. [JULY 18, 2016]
54.	M/s. Harsh International & ANR. Vs. Union of India & Ors. [JULY 18, 2016]
55.	S Shivraj Reddy Died Through His LRS. Vs. S Raghuraj Reddy and ANR. [JULY 18, 2016]
56.	Muthuramalingam & Ors. Vs. State Rep. by Insp. of Police [July 19, 2016]
57.	G.T. Venkataswamy Reddy Vs. State Transport Authority & Ors. [July 19, 2016]
58.	Pragati Mahila Samaj & ANR. Vs. Arun & Ors. [July 19, 2016]
59.	Anita Kushwaha Vs. Pushap Sudan [July 19, 2016]
60.	Electrical Mfg. Co. Ltd. Vs. Power Grid Corpn. of India Ltd. & ANR [July 20, 2016]
61.	Avtar Singh Vs. Union of India & Ors. [July 21, 2016]
62.	Ranveer Singh Vs. State of U.P. Through Secy. & Ors. [July 22, 2016]
63.	The Energy and Resources Institute Vs. Suhrid Sudarshan Shah & Ors. [22nd July, 2016]
64.	Bunga Daniel Babu Vs. M/S Sri Vasudeva Constructions & Ors. [July 22, 2016]
65.	State of Madhya Pradesh Vs. Marico Industries Ltd. [July 22, 2016]
66.	Mrs. Santosh Singh Vs. Union of India & ANR. [JULY 22, 2016]
67.	Amin Merchant Vs. Chairman, Central Board of Excise & Revenue & Ors. [JULY 22, 2016]
68.	Amar Jain Medical Relief Society and ANR. Vs. State of Rajasthan and Ors. [July 22, 2016]
69.	Food Corporation of India and Ors Vs. Rice Millers Association, District Gondia and Ors [July 22, 2016]
70.	Sukh Ram Vs. State of Himachal Pradesh [July 25, 2016]
71.	Union of India & ANR. Vs. Premco-DKSPL (JV) & Ors. [July 25, 2016]
72.	Etoile Creations Vs. Sarl Danset Deco [July 25, 2016]
73.	Devraj Vs. State of Chhattisgarh [JULY 25, 2016]
74.	Dev Narayan Mandal Vs. State of U.P. and Ors. [JULY 25, 2016]
75.	Bakshi Security and Personnel Services Pvt. Ltd. Vs. Devkishan Computed Pvt. Ltd. and Ors. [July 26, 2016]
76.	Baby @ Sebastian & ANR. Vs. Circle Inspector of Police, Adimaly [26th July, 2016]
77.	Bhikulal Kedarmal Goenka (D) By L.Rs. Vs. State of Maharashtra and ANR [JULY 28, 2016]
78.	M/s. Galada Power and Telecommunication Ltd. Vs. United India Insurance Co. Ltd. and Another Etc. [July 28, 2016]
79.	ACC Ltd. Vs. State of Kerala [July 28, 2016]
80.	High Court of Punjab & Haryana & Ors Vs. Jagdev Singh [JULY 29, 2016]
81.	Sudhir Chaudhary Etc. Etc. Vs. State (NCT of Delhi) [JULY 29, 2016]
82.	Ajay Kumar Pandey Vs. In Re:- Piyush Verma Addl. Civil Judge (Junior Division) Jalaun at Orai [July 29, 2016]