1. |
Ramakant Dwivedi Vs. Rafiq Ahmad & Ors. [JANUARY 04, 2016]
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2. |
The Management of Narendra & Company Private Limited Vs. The Workmen of Narendra & Company [JANUARY 4, 2016]
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3. |
Sameera Paikara Vs. Amit Ajit Jogi (Amit Aishwarya Jogi) & Ors. [4th January, 2016]
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4. |
State of Uttarakhand & Ors. Vs. Suman Pal [4th January, 2016]
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5. |
Mohdinsa Nabisa Gurikar (D) by LRS. Vs. Imamsa Chandas Gurikar (D) by LRS. & Ors. [4th January, 2016]
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6. |
Malati Sardar Vs. National Insurance Company Limited & Ors. [JANUARY 5, 2016]
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7. |
Sri Aurobindo Ashram Trust and Ors. Vs. R. Ramanathan and Ors. [January 5, 2016]
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8. |
Damodar Lal Vs. Sohan Devi and Others [January 5, 2016]
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9. |
Kuldeep Kumar Pathak Vs. State of U.P. and Others [January 5, 2016]
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10. |
Jagdish Prasad Verma (D) by LRS. & Ors. Vs. State of M.P. & Ors. [5th January, 2016]
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11. |
Vanka Neeraja Vs. Veerina Sai @ Sairam [5th January, 2016]
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12. |
Darshan Singh Vs. State of Punjab [January 06, 2016]
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13. |
State of Andhra Pradesh Vs. Patchimala Vigneswarudu @ Vigganna @ Ganapathi [January 06, 2016]
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14. |
Sanjay Vs. State of Uttar Pradesh [January 06, 2016]
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15. |
Krishan Chander Vs. State of Delhi [January 6, 2016]
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16. |
Tilak Raj Vs. The State of Himachal Pradesh [January 6, 2016]
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17. |
State of Bihar & Ors. Vs. Sanjay Kumar [January 06, 2016]
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18. |
Prem Sagar Manocha Vs. State (NCT of Delhi) [January 6, 2016]
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19. |
Susanta Das & Ors. Vs. State of Orissa [January 06, 2016]
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20. |
Shivanagowda Shankargouda Desai Vs. M. Channaveerappa Modi (D) by LRS. & Ors. [6th January, 2016]
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21. |
Pardeep Sharma Vs. Chief Administrator Haryana Urban Dev. Authority & ANR. [January 7, 2016]
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22. |
Sudip Kr. Sen @ Biltu Vs. State of West Bengal & Ors. [January 07, 2016]
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23. |
Awadesh Kumar Jha @ Akhilesh Kumar Jha & ANR. Vs. The State of Bihar [January 7, 2016]
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24. |
Lakhmi Chand Vs. Reliance General Insurance [January 7, 2016]
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25. |
K.V.Muralidhar Vs. K.V. Ananda Rao & Ors. [JANUARY 07, 2016]
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26. |
Bharat Matrimony.Com Pvt. Ltd. Vs. People Interactive (I) Pvt. Ltd. [January 07, 2016]
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27. |
Commr. of Income Tax - XVIII, Delhi Vs. Bank of Nova Scotia [January 07, 2016]
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28. |
K.S. Sanjeev (Dead) by LRS. Etc. Etc. Vs. State of Kerala and ANR. [JANUARY 7, 2016]
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29. |
Chairman & Managing Director Central Bank of India & Ors. Vs. Central Bank of India Sc/St Employees Welfare Association & Ors. [JANUARY 08, 2016]
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30. |
Usmangani Adambhai Vahora Vs. State of Gujarat & ANR. [JANUARY 8, 2016]
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31. |
Priyanka Chawla Vs. Amit Chawla [JANUARY 8, 2016]
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32. |
State of Assam Vs. Ramen Dowarah [January 11, 2016]
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33. |
M/s Sciemed Overseas Inc. Vs. BOC India Limited & Ors. [January 11, 2016]
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34. |
Tejalben Vs. Mihirbhai Bharatbhai Kothari [JANUARY 11, 2016]
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35. |
Hathibhai Bulakhidas Pvt. Ltd. Vs. Tata Capital Financial Services Ltd. [11th January, 2016]
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36. |
Gujarat Water Supply & Sewerage Board Vs. Jasubhai Kabhai Harijan Etc. [11th January, 2016]
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37. |
Surat (Hazira) Kamdar Karmchari Union Vs. State of Gujarat & Ors. [11th January, 2016]
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38. |
Arvind Anand Halbe Vs. Lilavati Kirtilal Mehta Medical Trust & Ors. [11th January, 2016]
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39. |
L. Gowramma (D) By Lr. Vs. Sunanda (D) by LRS. & ANR. [January 12, 2016]
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40. |
Medical Council of India Vs. JSS Medical College & ANR. [JANUARY 12, 2016]
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41. |
Umapathy Vs. D.M., New India Insurance Co. Ltd. [12th January, 2016]
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42. |
United India Insurance Co. Ltd. Vs M/s Orient Treasures Pvt. Ltd. [January 13, 2016]
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43. |
Gail (India) Ltd. Vs. Petroleum and Natural Gas Regulatory Board & Ors. [January 13, 2016]
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44. |
N.D.Sharma & Ors. Vs. Union of India & Ors. [13th January, 2016]
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45. |
Jyoti Sharma Vs. Rajinder Kumar Sharma [12th January, 2016]
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46. |
Commissioner of Central Excise, Pune Vs. Hindustan National Glass and Industries Limited [January 14, 2016]
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47. |
Lal Babu Das & Ors. Vs. Oil India Ltd. & ANR. [14th January, 2016]
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48. |
Anuj Joshi & ANR. Vs. Chief Conservator of Forests & Others [January 15, 2016]
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49. |
M/S. Ganapathy & Co., Bangalore Vs. The Commissioner, Income Tax Bangalore [JANUARY 18, 2016]
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50. |
State through Narcotics Control Bureau Vs. Yusuf @ Asif & Ors. [January 18, 2016]
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51. |
M/s Boorugu Mahadev & Sons & ANR. Vs. Sirigiri Narasing Rao & Ors. [January 18, 2016]
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52. |
Subhash Agarwal & Ors. Vs. State of Haryana & Ors. [January 18, 2016]
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53. |
Pattabiram Nadargal Iyyakiya Sangam & Ors Vs. N.Natesan Nadar & Ors [January 18, 2016]
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54. |
Kasamsha Ramjanisha Diwan Vs. Gujarat State Wakf Board and ANR. [JANUARY 18, 2016]
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55. |
Arun Manohar Dange and ANR Vs. Special Land Acquisition Officer, Raigad, Alibag [January 18, 2016]
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56. |
M/S Rahman Industries Pvt. Ltd. Vs. State of U.P. and Others [JANUARY 18, 2016]
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57. |
Chairman, Odisha Joint Entrance Examination Vs. Jasobanta Nayak and Others [January 18, 2016]
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58. |
Ramesh Chandra Bhandari Vs. Ram Singh Salal [January 18, 2016]
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59. |
Bobbili Ramakrishna Raju Yadav & Ors. Vs. State of Andhra Pradesh Rep. by Its Public Prosecutor High Court of A.P. Hyderabad, A.P. & ANR. [January 19, 2016]
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60. |
Nankaunoo Vs. State of U.P. [January 19, 2016]
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61. |
State of Haryana Vs. Eros City Developers Pvt. Ltd. and others [January 19, 2016]
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62. |
National Highways Authority of India Vs. M/S NCC- KNR (JV) [January 19, 2016]
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63. |
Parveen Vs. The State of Haryana [January 19, 2016]
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64. |
State of Gujarat and Another Vs. Shree Ratnakar Enterprise [January 19, 2016]
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65. |
Surender @ Kala Vs. State of Haryana [January 19, 2016]
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66. |
M/s Metal Seam Co. of India (P) Ltd. Vs. M/s. Avadh Delicacies & Others [January 19, 2016]
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67. |
S.P. Krishnappa & Ors. Vs. Secy., Deptt.of Revenue & Ors. [JANUARY 19, 2016]
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68. |
Eastern Coalfields Ltd. Vs. Misri Yadav & Ors. [JANUARY 19, 2016]
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69. |
Jagatjit Industries Limited Vs. The Intellectual Property Appellate Board & Ors. [January 20, 2016]
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70. |
Union of India & ANR. Vs. HBL Nife Power Systems Ltd. [January 20, 2016]
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71. |
Venkatesh Construction Company Vs. Karnataka Vidyuth Karkhane Limited (Kavika) [January 20, 2016]
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72. |
Ira Basu Chowdhury & Ors. Vs. Calcutta Metropolitan Dev. Auth. & Ors. [January 20, 2016]
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73. |
M/S. J.K. Cement Limited Vs. State of Rajasthan & Ors. [JANUARY 20, 2016]
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74. |
State of Rajasthan & Ors Vs. Gotan Lime Stone Khanji Udyog Pvt. Ltd. & ANR. [JANUARY 20, 2016]
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75. |
Vishal N. Kalsaria Vs. Bank of India & Ors. [January 20, 2016]
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76. |
Satish Kumar Vs. Karan Singh and Another [January 21, 2016]
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77. |
Dhiren Dave Vs. M/s. Surat Dyes & Ors. [JANUARY 21 2016]
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78. |
The Kelvin Jute Co. Ltd. Wors. P.F. & Ors. Vs. Krishna Kumar Agarwala & Ors. [January 21, 2016]
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79. |
Madhukanta M. Chinchani & Ors. Vs. Special Land Acquisition Officer & ANR. [January 21, 2016]
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80. |
M/s Karnataka Power Trans.Corp.Ltd. Vs. M/s South Indian Sugar Mills Ass &Ors. [January 21, 2016]
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81. |
Pooja Pal Vs. Union of India and Ors. [JANUARY 22, 2016]
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82. |
Indra Kaur & Ors. Vs. Royal Sundram Alliance Ins.Co.Ltd. & ANR. JANUARY 22, 2016]
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83. |
Raj Kumar Vs. Asstt. General Manager, State Bank of India [JANUARY 22, 2016]
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84. |
Heera Lal Vs. State of Haryana & Ors. [JANUARY 22, 2016]
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85. |
Lal Chand Lohia Vs. State of Haryana [January 22, 2016]
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86. |
Jashoda Kumari Pradhan Vs. The Divisional Manager, The United India Insurance Company Ltd. [January 22, 2016]
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87. |
Jivana Devi Yogendra Nath Adhar Vs. Vimal Kumar Dayaram Makane(Roy) [January 27, 2016]
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88. |
The Manager, VKNM Vocational Higher Secondary School Vs. The State of Kerala and others etc. [January 27, 2016]
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89. |
Indian Machinery Company Vs. M/s. Ansal Housing & Construction Ltd. [JANUARY 27, 2016]
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90. |
Jivana Devi Yogendra Nath Adhar & ANR Vs. Vimal Kumar Dayaram Makane (Roy) & ANR [January 27, 2016]
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91. |
Asha Shrichand Raheja & ANR. Vs. Purushotam Vishandas Raheja [January 27, 2016]
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92. |
Don Ayengia Vs. The State of Assam & ANR. [January 28, 2016]
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93. |
Union of India Vs. Mohanlal & ANR. [January 28, 2016]
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94. |
Tmt. Kasthuri Radhakrishnan & Ors. Vs. M. Chinniyan & ANR. [January 28, 2016]
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95. |
Sachchidanand Gupta “Sachchey” Vs. State of U.P. Through Chief Secretary & Ors. [JANUARY 28, 2016]
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96. |
Bihar State Electricity Board & Ors. Vs. M/s. Bhola Ram Steel Pvt. Ltd. & Ors. [January 28, 2016]
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97. |
State of Rajasthan Vs. Ram Kailash alias Ram Vilas [January 28, 2016]
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98. |
Vipinchandra Vadilal Bavishi (D) by LRS. and another Vs. State of Gujarat and others [January 28, 2016]
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99. |
Bharat Aluminium Company Vs. Kaiser Aluminium Technical Services Inc. [January 28, 2016]
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100. |
M/s. Kothari Industrial Corporation Ltd. Vs. Tamil Nadu Electricity Board & ANR. [JANUARY 29, 2016]
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