DECEMBER    2016
1.	Ramvilas (Dead) Thr. LRS. & ANR. Vs. Karim Khan & ANR. [December 01, 2016]
2.	State of Andhra Pradesh Vs. The Chief Commissioner of Income Tax and Ors. Etc. [DECEMBER 01, 2016]
3.	Kundan Lal & ANR. Vs. Kamruddin & ANR. [DECEMBER 01, 2016]
4.	Khokan Giri @ Madhab Vs. State of West Bengal [December 01, 2016]
5.	Securities & Exchange Board of India Vs. Burren Energy India Ltd. & Ors. [DECEMBER 2, 2016]
6.	Union of India & Ors. Vs. Paliwal Overseas Pvt. Ltd. [DECEMBER 02, 2016]
7.	Gurcharan Singh Vs. State of Punjab [DECEMBER 2, 2016]
8.	Gurpal Singh Vs. State of Punjab [DECEMBER 2, 2016]
9.	Lomesh Vidya Sagar Vs. Court of its Own Motion, Punjab and Haryana High Court at Chandigarh, Through Its Registrar General [DECEMBER 02, 2016]
10.	Vishnu Babu Tambe Vs. Apurva Vishnu Tambe [December 02, 2016]
11.	Delhi Development Authority Vs. Ved Prakash and Ors. [December 02, 2016]
12.	Delhi Development Authority Vs. Munshi Ram and Ors. [December 02, 2016]
13.	Maneesh Bawa and Ors. Vs. Special Land Acquisition Officer (7), Bombay and ANR. [December 02, 2016]
14.	Maharao Bhim Singh of Kota Thr. Maharao Brij Raj Singh, Kota Vs. Commissioner of Income-tax, Rajasthan-II, Jaipur [December 05, 2016]
15.	Delhi Development Authority Vs. Bhag Rati & Ors. [DECEMBER 05, 2016]
16.	Joint Registrar of Co-Operative Societies, (General) and Etc. Etc. Vs. Cherian Eapen and Ors. Etc. Etc. [DECEMBER 05, 2016]
17.	Vashrambhai Dhanabhai Vegad Vs. State of Gujarat and Ors. [DECEMBER 05, 2016]
18.	Mahendra Chandrahansa Satav Etc. Etc. Vs. Udyam Vikas Sahakari Bank Ltd & Ors Etc. [December 05, 2016]
19.	Ram Swaroop and Ors. Etc. Etc. Vs. State of U.P. and Ors. [December 05, 2016]
20.	Hamdard Laboratories Vs. Haryana State Industrial and Infrastructure Development Corporation and Ors. [December 05, 2016]
21.	Jorsingh Govind Vanjari Vs. Divisional Controller Maharashtra, State Road Transport Corporation, Jalgaon Division, Jalgaon [December 6, 2016]
22.	Delhi Development Authority Vs. Geeta Gulati and Ors. [DECEMBER 06, 2016]
23.	Robust Hotels Pvt. Ltd & Ors. Vs. Eih Limited & Ors. [DECEMBER 07, 2016]
24.	S.D. Bhoskar and Co. and ANR Vs. Bank of Baroda and ANR. [December 07, 2016]
25.	Ved Prakash Vs. Union of India & Ors. [December 8, 2016]
26.	Chief Administrator, H.U.D.A. & ANR. Vs. Shakuntla Devi [December 8, 2016]
27.	State of Jammu and Kashmir & Ors Vs. District Bar Association, Bandipora [December 08, 2016]
28.	All India Power Engineer Federation & Ors. Vs. Sasan Power Ltd. & Ors. Etc. [December 08, 2016]
29.	Reena Banerjee & ANR. Vs. Govt. of NCT of Delhi & Ors. [December 08, 2016]
30.	Delhi Development Authority Vs. Nagin Chand Godha and Ors. [DECEMBER 08, 2016]
31.	Delhi Development Authority Vs. Ran Singh and Ors. [December 08, 2016]
32.	Govt. of NCT of Delhi through Secretary, Land and Building Department Vs. Govind Ram & ANR. [DECEMBER 08, 2016]
33.	M/S Alcon Electronics Pvt. Ltd. Vs. Celem S.A. of FOS 34320 Roujan, France & ANR. [DECEMBER 09, 2016]
34.	HDFC Securities Ltd. & Ors Vs. State of Maharashtra & ANR. [December 9, 2016]
35.	President, Vidya Prasarak Samithi, Ramdurg Vs. Deputy Commissioner, Belgaum District & Ors. [December 9, 2016]
36.	Muthuramalingam & Ors. Vs. State Represented by Inspector of Police [December 9, 2016]
37.	Chief Executive Officer, Krishna District Cooperative Central Bank Ltd. and Another Vs. K. Hanumantha Rao and Another [DECEMBER 09, 2016.]
38.	Lokesh Katara and ANR Vs. Hon’ble High Court of Gujarat [14th December, 2016]
39.	Harshita Bhasin Vs. State of West Bengal & Ors. [December 14, 2016]
40.	Mears Group Inc. Vs. Fernas Insaat A.S. (Fernas Construction Company Inc) [December 14, 2016]
41.	Greaves Cotton Limited Vs. United Machinery and Appliances [December 14, 2016]
42.	Bachpan Bachao Andolan Vs. Union of India & Ors. [December 14, 2016]
43.	Union of India Vs. Rajasthan High Court & Ors. [December 14, 2016]
44.	Karma Dorjee & Ors Vs. Union of India and Ors. [December 14, 2016]
45.	Sharat Babu Digumarti Vs. Govt. of NCT of Delhi [December 14, 2016]
46.	Central Industrial Security Force & Ors. Vs. Abrar Ali [December 14, 2016]
47.	Correspondent, Anaikar Oriental (Arabic) Higher Secondary School and ANR. Vs. Haroon and ANR. [December 14, 2016]
48.	Delhi Development Authority Vs. Suresh Kumar Nangia and Ors. [DECEMBER 14, 2016]
49.	Rattan Lal Vs. State of Punjab & ANR. [DECEMBER 14, 2016]
50.	Jivanlal Vs. Pravin Krishna, Principal Secretary and Ors. [December 14, 2016]
51.	Century 21 Malls Pvt. Ltd Vs. State of Madhya Pradesh and ANR. [December 14, 2016]
52.	Delhi Development Authority Vs. Radha Nagpal & Ors. [December 14, 2016]
53.	Haryana Vidhyut Prasaran Nigam Ltd. Vs. Haryana Electricity Regulatory Commission and ANR. [December 14, 2016]
54.	Mohammed Zubair Corporal No. 781467-G Vs. Union of India & Ors. [December 15, 2016]
55.	State of Himachal Pradesh Vs. Sanjay Kumar @ Sunny [DECEMBER 15, 2016]
56.	Bhushan Power & Steel Limited Vs. Mr. S.L. Seal Addl. Secretary (Steel & Mines) Government of Odisha & Ors. [DECEMBER 15, 2016]
57.	Ram Naresh Rawat Vs. Sri Ashwini Ray & Ors. [DECEMBER 15, 2016]
58.	Laliteshwar Prasad Singh & Ors. Vs. S.P. Srivastava (D) Thr. LRS. [December 15, 2016]
59.	H.D. Sikand (D) Through L.Rs. Vs. Central Bureau of Investigation and ANR. [December 15, 2016]
60.	Justice (Retd.) Markandey Katju Vs. The Lok Sabha & ANR. [December 15, 2016]
61.	Sita Ram Vs. Balbir @ Bali [December 15, 2016]
62.	Vijay Shankar Mishra Vs. Union of India & Ors. [December 15, 2016]
63.	The State of Tamil Nadu Rep. by its Secretary Home, Prohibition & Excise Dept & Ors Vs. K. Balu & ANR [December 15, 2016]
64.	National Campaign on Dalit Human Rights & Ors. Vs. Union of India & Ors. [December 15, 2016]
65.	J. Ashoka Vs. University of Agricultural Sciences & Ors. [DECEMBER 15, 2016]
66.	Lalita Ramesh Lase & Ors. Vs. Jairaj Kantilal Sonawala & Ors. [DECEMBER 16, 2016]
67.	State Bank of India Vs. Santosh Gupta and ANR. Etc. [December 16, 2016]
68.	Vivek Narayan Sharma Vs. Union of India [16th December, 2016]
69.	Ahmedabad Municipal Corporation Vs. GTL Infrastructure Ltd. & Ors. Etc. [DECEMBER 16, 2016]
70.	C.I.T. & ANR. Vs. M/S Yokogawa India Ltd. [DECEMBER 16, 2016]