1. |
Lilawati Agarwal (D) by LRS. And Others Vs. State of Jharkhand [April 01, 2016]
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2. |
Common Cause Vs. Union of India and others [April 04, 2016]
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3. |
Narayan Vs. Babasaheb & Ors. [April 5, 2016]
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4. |
Commissioner, Delhi Value Added Tax Vs. M/s. ABB Ltd. [April 05, 2016]
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5. |
Standard Chartered Bank Vs. State of Maharashtra and Others Etc. [April 06, 2016]
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6. |
Manish Kumar Sureka Vs. West Bengal Financial Corporation and Ors. [April 07, 2016]
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7. |
Centre for Public Interest Litigation Vs. Union of India & Ors [APRIL 08, 2016]
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8. |
State of Kerala & Ors. Vs. M/s Kerala Rare Earth & Minerals Limited & Ors. [April 8, 2016]
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9. |
Medical Council of India Vs. Christian Medical College Vellore & Ors. [April 11, 2016]
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10. |
Pawan Kumar Aggarwal Vs. State of Punjab & Ors. [APRIL 11, 2016]
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11. |
Delhi Development Authority Vs. M/s. Anant Raj Agencies Pvt. Ltd [April 12, 2016]
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12. |
Kusum Harilal Soni Vs. Chandrika Nandlal Mehta and ANR. [April 12, 2016]
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13. |
Amanullah and ANR. Vs. State of Bihar and Ors. [12th April, 2016]
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14. |
Sau. Jayashri Bhaskar Gosavi Vs. Vishwanath Krishnath Panke & Ors. [April 12, 2016]
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15. |
Kedar Mishra Vs. The State of Bihar & Ors. [April 12, 2016]
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16. |
V. Sejappa Vs. The State by Police Inspector Lokayukta, Chitradurga [April 12, 2016]
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17. |
B. Gope Vs. Aldor Welding Ltd. [APRIL 12, 2016]
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18. |
Pragati Builders & Promoters & Ors. Vs. M/s Ram Murty Pyara Lal & Ors., etc. [APRIL 12, 2016]
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19. |
T. Kocha Vs. State of Kerala & Ors. [APRIL 13, 2016]
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20. |
Sheikh Sintha Madhar @ Jaffer @ Sintha Etc. Vs. State Rep. by Inspector of Police [April 13, 2016]
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21. |
Eveready Industries India Ltd. Vs. State of Karnataka [APRIL 13, 2016]
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22. |
Pallav Sheth Vs. Canara Bank [April 13, 2016]
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23. |
Raj Kumar Vs. Director of Education & Ors. [April 13, 2016]
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24. |
G.S. Kamalan Vs. Lathika Karthikeyan and Ors. [APRIL 13, 2016]
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25. |
Rishabh Chand Jain & another Vs. Ginesh Chandra Jain [April 13, 2016]
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26. |
Medical Council of India Vs. V.N. Public Health & Educational Trust & Ors. [April 18, 2016]
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27. |
National Highways Authority of India Vs. M/S JSC Centrodorstroy [April 18, 2016]
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28. |
M.K.Utthan Sudhar Samiti Maryadit Vs. Babulalshukla & Ors. [April 18, 2016]
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29. |
Parshotam Lal & ANR. Vs. State of Punjab & Ors. [April 18, 2016]
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30. |
Mihir Ranjan Parida Vs. Menja Naik And Ors. [APRIL 18, 2016]
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31. |
Kunapareddy @ Nookala Shanka Balaji Vs. Kunapareddy Swarna Kumari & ANR [APRIL 18, 2016]
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32. |
Messer Holdings Ltd. Vs. Shyam Madanmohan Ruia & Others [April 19, 2016]
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33. |
Rajesh Verma Vs. Ashwani Kumar Khanna [April 19, 2016]
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34. |
Chaman and another Vs. State of Uttrakhand [APRIL 19, 2016]
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35. |
Ramesh Rajagopal Vs. Devi Polymers Private Limited [April 19, 2016]
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36. |
Essar Steel Ltd. Vs. Union of India & Ors. [April 19, 2016]
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37. |
M/S Shilpa Shares and Securities & Ors Vs. The National Co-Operative Bank Ltd & Ors. [April 19, 2016]
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38. |
Ramo Bai & Ors. Vs. State of Haryana & Ors. [APRIL 19, 2016]
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39. |
Visvesvaraya Technological University Vs. Assistant Commissioner of Income Tax [April 22, 2016]
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40. |
M/S. Shinhan Apex Corporation Vs. M/S. Euro Apex B.V. [April 22, 2016]
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41. |
Axis Bank Vs. SBS Organics Private Limited and Another [April 22, 2016]
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42. |
Devinder Singh & Ors. Vs. State of Punjab through CBI [April 25, 2016]
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43. |
Paramjit Kaur Vs. Balkar Singh & ANR. [April 25, 2016]
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44. |
Orissa State Housing Board Vs. Indira English Medium School & Ors. [April 25, 2016]
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45. |
Suryabhan (D) Thr. His LRS and Ors. Vs. Sau. Bhagirathibai @ Vatsalabai Tulshidas Chavan (Since Deceased) Thr. Her LRS and Ors. [APRIL 25, 2016]
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46. |
State of M.P. & ANR. Vs. Rajveer Singh & Ors. [April 25, 2016]
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47. |
ITC Limited Gurgaon Vs. Commissioner of I.T. (TDS) Delhi [April 26, 2016]
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48. |
M.K.Indrajeet Sinhji Cotton P. Ltd. Vs. Narmada Cotto Coop. Spg. Mills Ld. & Ors [26th April, 2016]
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49. |
Amal Kumar Jha Vs. State of Chhatisgarh & ANR. [April 26, 2016]
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50. |
Philomina.K. A. Vs. District Collector, Alappuzha and ANR. [April 26, 2016]
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51. |
Pawan Kumar Pathak Vs. Mohan Prasad [April 26, 2016]
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52. |
State through CBI/ACB, Hyderabad A.P Vs. Dharmana Prased Rao [APRIL 26, 2016]
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53. |
Harijan Bhala Teja Vs. State of Gujarat [April 27, 2016]
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54. |
Ashok Kumar Giri Vs. Govt. of India and Ors. [April 27, 2016]
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55. |
Nikhil Kumar Vs. Rupali Kumar [APRIL 27, 2016]
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56. |
Balram Yadav Vs. Fulmaniya Yadav [APRIL 27, 2016]
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57. |
Sankalp Charitable Trust and ANR. Vs. Union of India and Ors. [28th April, 2016]
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58. |
VLS Finance Ltd. & ANR. Vs. Commissioner of Income Tax & ANR. [APRIL 28, 2016]
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59. |
Verhoeven, Marie Emmanuelle Vs. Union of India & Ors. [April 28, 2016]
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60. |
Delhi Development Authority Vs. Reena Suri and Ors. [April 28, 2016]
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61. |
M/S. Northern Minerals Ltd. & Ors. Vs. Rajasthan Govt. & ANR. [APRIL 28, 2016]
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62. |
Raijibhai Bhikhabhai Parmar and Ors. Vs. Reliance Industries Ltd. (Formerly Known as Indian Petrochemicals Corporation Ltd.) and ANR. [APRIL 29, 2016]
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63. |
Mohammad Sadique Vs. Darbara Singh Guru [April 29, 2016]
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64. |
Sooraj Kumar Appellant Vs. Tahsildar & ANR. [APRIL 29, 2016]
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