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Latest Supreme Court of India Judgments 2025

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OCTOBER    2015

1. State Bank of Hyderabad Vs. Rabo Bank [October 1, 2015]
2. Pukhrem Sharatchandra Singh Vs. Mairembam Prithviraj @ Prithibiraj Singh [October 01, 2015]
3. Sudhir Vs. The State of Maharashtra and another [October 01, 2015]
4. Shri Ram Bahadur Pandey & ANR. Vs. Shri Ram Dhani Prasad, Secretary, Bhotia Jan Jati Sewa Samiti & ANR. [1st October, 2015]
5. Neon Laboratories Ltd. Vs. Medical Technologies Ltd. & Ors. [October 5, 2015]
6. Khushbir Singh Vs. Gurdeep Singh & Ors. [5th October, 2015]
7. State through Intelligence Officer Narcotics Control Bureau Vs. Mushtaq Ahmad Etc. [October 06, 2015]
8. Ramesh Chand (Dead) through L.Rs. Vs. Asruddin (Dead) through LRS and another [October 06, 2015]
9. Jagdish Lal Gambhir Vs. Punjab National Bank & Ors. [October 6, 2015]
10. Satya Pal Singh Vs. State of M.P. and Ors. [October 6, 2015]
11. Dinesh Lal Vs. State of Uttarakhand [October 6, 2015]
12. Purnima Manthena and another Vs. Dr. Renuka Datla & Others [OCTOBER 6, 2015]
13. M/S. Larsen & Toubro Ltd. & another ECC Construction Group Vs. Commissioner of Central Excise, Hyderabad [OCTOBER 06, 2015]
14. Vijay Kumar Agarwal Vs. Union of India and ANR. [October 06, 2015]
15. Mahaboosa Begum Vs. Tamil Nadu Wakf Board [October 06, 2015]
16. State of Karnataka Vs. F. Nataraj [October 07, 2015]
17. D. Thamodaran Vs. Kandasamy & ANR. [October 07, 2015]
18. Daya Sah and Ors. Vs. Chandra Datt Pandey and Ors. [October 07, 2015]
19. South Delhi Municipal Corporation Vs. Ravinder Kumar & ANR. [October 7, 2015]
20. M/s. Star Industries Vs. Commissioner of Customs (Imports), Raigad [OCTOBER 07, 2015]
21. Commissioner of Central Excise, Mumbai-IV Vs. M/S. Fitrite Packers, Mumbai [OCTOBER 07, 2015]
22. Commissioner of Customs and Central Excise, Nagpur Vs. M/S. ISPAT Industries Ltd. [October 7, 2015]
23. Rajni Kant Ojha Vs. State of Bihar [October 07, 2015]
24. Commissioner of Customs (Sea), Chennai Vs. M/S. National Lamination Industries [OCTOBER 07, 2015]
25. State of Jammu & Kashmir Vs. R.K. Zalpuri and others [October 08, 2015]
26. Avenue Supermarts Pvt. Ltd. Vs. Mrs. Nischint Bhalla & Ors. [OCTOBER 8, 2015]
27. Rajasthan State Road Transport Corpn. Vs. Alexix Sonier & ANR. [OCTOBER 8, 2015]
28. Narayan Laxman Patil Vs. M/s Gala Construction Company Private Limited & Ors. [OCTOBER 8, 2015]
29. Ram Bahal & ANR. Vs. Deputy Director of Consolidation Azamgarh & Ors. [OCTOBER 8, 2015]
30. Yellapu Uma Maheswari & ANR. Vs. Buddha Jagadheeswararao & Ors. [October 08, 2015]
31. Maqsood & Ors. Vs. State of U.P. [OCTOBER 9, 2015]
32. Om Prakash Sharma @ O.P. Joshi Vs. Rajendra Prasad Shewda & Ors. [OCTOBER 9, 2015]
33. Vasant Balu Patil & Ors. Vs. Mohan Hirachand Shah & Ors. [OCTOBER 9, 2015]
34. Razia Amirali Shroff and Others Vs. M/S Nishuvi Corporation and Others [October 09, 2015]
35. Government of Andhra Pradesh Thr. Principal Secretary and others Vs. Pratap Karan and others [October 09, 2015]
36. Dulu Devi Vs. State of Assam and Others [OCTOBER 09, 2015]
37. M/S. Spentex Industries Ltd. Vs. Commissioner of Central Excise & Ors. [OCTOBER 09, 2015]
38. Asger Ibrahim Amin Vs. Life Insurance Corporation of India [October 12, 2015]
39. H.S.I.D.C. Vs. Pran Sukh & Ors. and in The Matter of Manesar Industrial Welfare Association [October 12, 2015]
40. The Working Friends Coopertive House Building Society Ltd. Vs. The State of Punjab & Ors. [October 12, 2015]
41. State of Haryana & Ors. Vs. Northern Indian Glass Industries Ltd. [October 13, 2015]
42. Sanjiv Rajendra Bhatt Vs. Union of India & Ors. [October 13, 2015]
43. Ajithkumar P. & Others Vs. Remin K.R. & Others [October 13, 2015]
44 N. Sunkanna Vs. State of Andhra Pradesh [October 14, 2015]
45. Sunil Kumar & Ors.Etc. Etc. Vs. The Bihar Public Service Commission & Ors. Etc. Etc. [OCTOBER 14, 2015]
46. Faruk Ilahi Tamboli & ANR Vs. B.S.Shankarrao Kokate (D) By LRS. & Ors. [OCTOBER 14, 2015]
47. Ram Sunder Sen Appellant Vs. Narender @ Bode Singh Patel Respondent [October 15, 2015]
48. K.A. Kotrappa Reddy and ANR. Vs. Rayara Manjunatha Reddy @ N.R. Manjunatha & Ors. [October 15, 2015]
49. Sanghi Brothers (Indore) Pvt. Ltd. Vs. Muktinath Airlines Private Limited & ANR. [OCTOBER 15, 2015]
50. M/s. Mangalore Ganesh Beedi Works Vs. Commissioner of Income Tax, Mysore & ANR. [October 15, 2015]
51. Ratheesh Vs. State of Kerala & ANR. [October 15, 2015]
52. Krishika Lulla & Ors. Vs. Shyam Vithalrao Devkatta & ANR. [October 15, 2015]
53. Khumbha Ram Vs. State of Rajasthan & Ors. [October 15, 2015]
54. B.S. Sheshagiri Setty & Ors. Vs. State of Karnataka & Ors. [October 15, 2015]
55. Sumer Builders Pvt. Ltd. Vs. Narendra Gorani [October 15, 2015]
56. Ratnesh Kumar Choudhary Vs. Indira Gandhi Institute of Medical Sciences, Patna, Bihar and Others [October 15, 2015]
57. K. Mallesh Vs. K. Narender [October 15, 2015]
58. Smt. Munni Bai Vs. Bhanwarilal [October 15, 2015]
59. The Market Committee Hodal through its Secretary Vs. Smt. Sukhdevi [October 15, 2015]
60. Medical Council of India Vs. RFDF Medical College Hospital And Research Centre [October 15, 2015]
61. Union of India Vs. P. Nageswara Rao [October 15, 2015]
62. Chief Engineer (Naval Works) Vs. A.P. Asha [October 15, 2015]
63. Sant Ram Vs. Dhan Kaur & Ors. [October 16, 2015]
64. Veerendra Kumar Dubey Vs. Chief of Army Staff & Ors. [October 16, 2015]
65. C. Chakkaravarthy and Ors. Vs. Tmt. M. Satyavathy, IAS and Ors. [October 16, 2015]
66. Balu @ Bala Subramaniam & ANR. Vs. State (U.T. of Pondicherry) [October 16, 2015]
67. Kamal @ Poorikamal & ANR. Vs. State of Tamil Nadu [October 16, 2015]
68. Rajvinder Singh Vs. State of Haryana [October 16, 2015]
69. Shailesh Dhairyawan Vs. Mohan Balkrishna Lulla [October 16, 2015]
70. Pratap Kishore Panda Vs. Agni Charan Das [October 16, 2015]
71. State of Gujarat Vs. M/S Kothari and Associates [October 16, 2015]
72. Prakash & Ors. Vs. Phulavati & Ors. [OCTOBER 16, 2015]
73. Supreme Court Advocates-on-Record - Association and another Vs. Union of India [OCTOBER 16, 2015]
74. A.P. Power Coordination Committee Vs. M/s. Lanco Kondapalli Power Ltd. [October 16, 2015]
75. Rajendra Prakash Agrawal Vs. Union of India & ANR. [October 26, 2015]
76. Mehboob Ali & ANR. Vs. State of Rajasthan [October 27, 2015]
77. Managing Director, K.S.R.T.C. Vs. New India Assurance Co. Ltd. & ANR. [October 27, 2015]
78. Kamlesh & Ors. Vs. Attar Singh & Ors. [October 27, 2015]
79. Ashok Rangnth Nagar Vs. Shrikant Govindrao Sangvikar [OCTOBER 27, 2015]
80. Director General of Foreign Trade and Another Vs. M/S. Kanak Exports and Another [OCTOBER 27, 2015]
81. M/S. Meridian Industries Ltd. Vs. Commissioner of Central Excise [OCTOBER 27, 2015]
82. Commissioner of Central Excise, Chennai Vs. M/S. Nebulae Health Care Ltd. [OCTOBER 27, 2015]
83. M/S GMR Energy Ltd. Vs. Commissioner of Customs, Bangalore [October 27, 2015]
84. Dr. Sandeep s/o Sadashivrao Kansurkar and Others Vs. Union of India and Others [October 27, 2015]
85. M/s. Chebrolu Enterprises Rep. by its Proprietor Smt. Ch. Lakshmi Sesha Kumari Vs. Andhra Pradesh Backward Class Cooperative Finance Corporation Ltd. [OCTOBER 28, 2015]
86. Union of India & Ors. Vs. Manoj Deswal & Ors. [OCTOBER 28, 2015]
87. Shri Kamal Prashar Vs. Airport Authority and Another. [October 28, 2015]
88. Mohammed Yassin Vs. Ramizabi Etc. Etc. [OCTOBER 29, 2015]
89. Poonam Vs. State of U.P. & Ors. [October 29, 2015]
90. U. P. Power Corporation Limited and others Vs. Vimla Devi and another [October 30, 2015]
91. Dr. I. Ismail Vs. K. Shameem Rani & ANR. [October 30, 2015]
92. Kuldeep Singh Vs. Panna Lal [October 30, 2015]
93. Jaipal Vs. State of U.P. Thr. Dist. Mag. [October 30, 2015]




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