| 1. |
State of Madhya Pradesh Vs. Rinku Singh [November 02, 2015]
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| 2. |
Gurcharan Singh Vs. State of Punjab [November 02, 2015]
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| 3. |
Prem Vs. National Insurance Company Ltd. [November 02, 2015]
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| 4. |
Union of India Vs. Jivanti Devi [November 02, 2015]
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| 5. |
Securities & Exchange Board of India Vs. M/S. Prebon Yamane (I) Ltd. [November 03, 2015]
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| 6. |
S.E.B.I. Vs. Alliance Finstock Ltd. & Ors. Etc. Etc. [November 03, 2015]
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| 7. |
Hari Narayan Bansal Vs. Dada Dev Mandir Prabandhak Sabha (Barah Gaon) Palam [November 03, 2015]
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| 8. |
State of Tamil Nadu, Rep. by The Secretary to The Government, Energy Department, Fort St. George, Chennai - 600009, Tamil Nadu Vs. R. Muthukumaraswamy [November 03, 2015]
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| 9. |
Baldev Singh Vs. State of Haryana [November 4, 2015]
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| 10. |
State of Rajasthan Vs. Daud Khan [November 4, 2015]
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| 11. |
VSE Stock Services Ltd. Vs. S.E.B.I & ANR. [November 04, 2015]
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| 12. |
Unitech Ltd. & ANR. Vs. Union of India & ANR. [NOVEMBER 4, 2015]
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| 13. |
All Kerala Online Lottery Dealers Association Vs. State of Kerala & Ors. [NOVEMBER 5, 2015]
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| 14. |
Hero Cycles (P) Ltd. Vs. Commissioner of Income Tax (Central), Ludhiana [November 05, 2015]
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| 15. |
Parvaiz Ahmad Parry Vs. State of Jammu & Kashmir & Ors. [November 06, 2015]
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| 16. |
M/s Cochin Shipyard Ltd. Vs. M/s Apeejay Shipping Ltd. [November 06, 2015]
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| 17. |
Gurudassing Nawoosing Panjwani Vs. The State of Maharashtra and others [November 06, 2015]
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| 18. |
Jupudy Pardha Sarathy Vs. Pentapati Rama Krishna and others [November 06, 2015]
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| 19. |
Rakesh Mohindra Vs. Anita Beri and others [November 06, 2015]
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| 20. |
VNS College of Physical Education and Management Studies and others Vs. State of Madhya Pradesh and others [November 06, 2015]
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| 21. |
Vishwanath Dadu Gurav Since deceased through LRs & others Vs. Dattatray Ganapati Gurav [November 16, 2015]
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| 22. |
Pawan Kumar Agarwala Vs. General Manager-Ii & Appointing Auth. State Bank of India & Ors. [NOVEMBER 17, 2015]
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| 23. |
B. Radhakrishnan VS. The State of Tamil Nadu & Ors. [November 17, 2015]
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| 24. |
Dr. Ram Lakhan Singh Vs. State Government of Uttar Pradesh Through Chief Secretary [NOVEMBER 17, 2015]
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| 25. |
M/S. State Bank of Patiala Through General Manager Vs. Commissioner of Income Tax, Patiala [November 18, 2015]
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| 26. |
Prof. N.K. Ganguly Vs. CBI New Delhi [November 19, 2015]
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| 27. |
Brij Bihari Singh Vs Bihar State Financial Corporation and others [November 20, 2015]
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| 28. |
Raj Singh @ Raja Vs. State of Haryana through Secretary Ministry of Home Affairs, Chandigarh [November 20, 2015]
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| 29. |
Elektron Lighting Systems Pvt. Ltd. and ANR. Vs. Shah Investments Financial Developments and Consultants Pvt. Ltd and Ors. Etc. [November 20, 2015]
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| 30. |
State of Rajasthan Vs. Ramesh [November 20, 2015]
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| 31. |
Krishna Bhatacharjee Vs Sarathi Choudhury and ANR. [November 20, 2015]
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| 32. |
Nanag Ram Sharma Vs. State of Rajasthan [November 20, 2015]
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| 33. |
M/s. Jagatjit Industries Ltd. Vs. The Commercial Tax Officer, Hyderabad [November 23, 2015]
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| 34. |
Shamsher Singh Verma Vs. State of Haryana [November 24, 2015]
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| 35. |
Commissioner of Central Excise Vs. M/S Nestle India Limited [November 24, 2015]
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| 36. |
K.S. Soundararajan and Ors. Vs. Commissioner of H.R. & C.E. and Ors. [November 24, 2015]
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| 37. |
Commercial Taxes Officer Vs. A. Infrastructure Ltd. [November 24, 2015]
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| 38. |
M/S. Shree Bhagwati Steel Rolling Mills Vs. Commissioner of Central Excise & ANR. [November 24, 2015]
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| 39. |
Securities & Exchange Board of India Vs. ICAP India Pvt. Ltd. [November 24, 2015]
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| 40. |
M/S Bridgestone India Pvt. Ltd. Vs. Inderpal Singh [November 24, 2015]
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| 41. |
M/S Indian Instt. of Planning & Mgmt. & ANR. Vs. M/S AK & I Advertising Pvt. Ltd. [November 24, 2015]
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| 42. |
M. Narayana Vs. Ramakka (D) by LRS. [November 24, 2015]
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| 43. |
Chief Secretary of Government of Karnataka Vs. M. Habeeb (D) by LRS. [November 24, 2015]
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| 44. |
State of Himachal Pradesh and others Vs. Ashwani Kumar and others [November 26, 2015]
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| 45. |
State of Uttar Pradesh and others Vs. United Bank of India and others [November 26, 2015]
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| 46. |
SEBI through Its Chairman Vs. Roofit Industries Ltd. [NOVEMBER 26, 2015]
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| 47. |
A.R. Dahiya Vs. SEBI [November 26, 2015]
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| 48. |
State of U.P. & Ors. Vs. Ajay Kumar Sharma & ANR. [November 26, 2015]
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| 49. |
Vindu Kishore Sharma Vs. Chancellor, Chaudhary Charan Singh University, Meerut & Ors. [November 26, 2015]
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| 50. |
Ram Charan Singh Prajapati Vs. State of Uttar Pradesh [November 26, 2015]
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| 51. |
Senior Divisional Manager, Life Insurance Corporation of India Ltd. Vs. Shree Lal Meena [November 26, 2015]
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| 52. |
D.N. Jeevaraj Vs. Chief Secretary, Govt. of Karnataka & Ors. [November 27, 2015]
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| 53. |
Securities & Exchange Board of India Vs. Magnum Equity Services Ltd. & Ors. [November 30, 2015]
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| 54. |
Xavier J Pulikkal Vs. Deputy Commissioner of Income Tax, Central Circle-1 [November 30, 2015]
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| 55. |
Jayendra Awad Vs. Nivedita Sharma [November 30, 2015]
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