MAY    2015
1.	Rajasthan Housing Board Vs. New Pink City Nirman Sahkari Samiti Ltd. & ANR. [May 1, 2015]
2.	Jagdish Chand Sharma Vs. Narain Singh Saini (Dead) Through His LRS & Ors. [May 01, 2015]
3.	K. Radhika Vs. T. Rajya Laxmi & Others [May 5, 2015]
4.	M/S. Secure Meters Ltd. Vs. Commissioner of Customs New Delhi [MAY 05, 2015]
5.	M/S. Coal Handlers Private Limited Vs. Commissioner of Central Excise Range Kolkata – I [MAY 05, 2015]
6.	M/S. B.P.L. Limited Vs. Commissioner of Central Excise, Cochin-II Commissionerate [MAY 05, 2015]
7.	Iqbal and Another Vs. State of Uttar Pradesh [May 6, 2015]
8.	State of Andhra Pradesh Vs. P. Venkateshwarlu [May 06, 2015]
9.	State of Andhra Pradesh Vs. Kesavapatnam China Swamy [May 06, 2015]
10.	Kirshna Texport & Capital Markets Ltd. Vs. ILA A. Agrawal & Ors. [May 06, 2015]
11.	State of U.P. Vs. Damodar & ANR. [May 06, 2015]
12.	K.S. Ravindran Vs. Branch Manager, New India Assurance Co. Ltd. [May 6, 2015]
13.	State of West Bengal and others Vs. Calcutta Mineral Supply Co. Pvt. Ltd. and another [May 06, 2015]
14.	Zonal General Manager, M/s Ircon International Ltd. Vs. M/S Vinay Heavy Equipments [May 6, 2015]
15.	M/S. Servo-Med Industries Pvt. Ltd. Vs. Commissioner of Central Excise, Mumbai [May 7, 2015]
16.	Khenyei Vs. New India Assurance Co. Ltd. & Ors. [May 07, 2015]
17.	Commissioner of Income Tax, Kerala Vs. M/S. Travancore Sugars & Chemicals Ltd. [May 07, 2015]
18.	Union of India & Ors. Vs. Shri Hanuman Industries & ANR. [May 08, 2015]
19.	Sanjeev Kumar Gupta Vs. State of U.P. (Now State of Uttarakhand) [May 08, 2015]
20.	Purushottam Dashrath Borate & ANR. Vs. State of Maharashtra [May 08, 2015]
21.	M/s. Maan Aluminium Ltd. Vs. Commissioner of Central Excise, Indore [May 08, 2015]
22.	HC Pradeep Kumar Rai and Ors. Vs. Dinesh Kumar Pandey and Ors. [May 11, 2015]
23.	State of Rajasthan Vs. Sri Chand [May 11, 2015]
24.	Mohar Singh Vs. State of Rajasthan [May 11, 2015]
25.	The Chairman & Managing Director, TNHB & ANR Vs. S. Saraswathy & Ors. [11th MAY, 2015]
26.	Union of India & Ors. Vs. Manjeet Singh [May12, 2015]
27.	State of Haryana Vs. Asha Devi and ANR. [May 12, 2015]
28.	Raj Kumar Dixit Vs. M/S.Vijay Kumar Gauri Shanker, Kanpur Nagar [May 12, 2015]
29.	Commissioner of Central Excise, Vadodara Vs. Indian Petrochemicals Corpn. Ltd. & ANR. [May 12, 2015]
30.	Common Cause Vs. Union of India [MAY 13, 2015]
31.	Director General of Income Tax (Investigation) Pune & Ors. Vs. M/s. Spacewood Furnishers Pvt. Ltd. & Ors. [May 13, 2015]
32.	M/S Suprema Inc Vs. 4G Identity Solutions Pvt. Ltd. [MAY 13, 2015]
33.	Devi Multiplex & ANR. Vs. State of Gujarat & Ors [May 13, 2015]
34.	Kali Aerated Water Works, Salem Vs. Commnr. of Central Excise, Madurai [13th May, 2015]
35.	Madras Bar Association Vs. Union of India & ANR. [MAY 14, 2015]
36.	Common Cause & Ors. Vs. Union of India and Ors. [May 14, 2015]
37.	Devidas Ramachandra Tuljapurkar Vs. State of Maharashtra & Ors. [May 14, 2015]
38.	Bharti Airtel Ltd. Vs. Union of India [May 14, 2015]
39.	Mahila Ramkali Devi and others Vs. Nandram (D) Thr. LRs. and others [May 14, 2015]
40.	M/S. Dharampal Satyapal Ltd. Vs. Deputy Commissioner of Central Excise, Gauhati & Ors. [May 14, 2015]
41.	Joshi Technologies International Inc. Vs. Union of India & Ors. [May 14, 2015]
42.	M/S. Tata Chemicals Ltd. Vs. Commissioner of Customs (Preventive) Jamnagar [May 14, 2015]
43.	Rajdeep Sardesai Vs. State of Andhra Pradesh & Ors. [May 14, 2015]
44.	Savitri Devi Vs. State of Uttar Pradesh & Ors. [MAY 14, 2015]
45.	Commissioner of Central Excise, Hyderabad Vs. M/s. Sarvotham Care Ltd. [May 14, 2015]
46.	Prem Ram Vs. Managing Director, Uttarakhand Pey Jal & Nirman Nigam, Dehradun and Ors. [May 15, 2015]
47.	Ramanlal and ANR. Vs. State of Haryana [May 15, 2015]
48.	Manyata Devi Vs. State of U.P. & Ors. [May 15, 2015]
49.	M/S GMG Engineering Industries & Ors. Vs. M/S Issa Green Power Solution & Ors. [May 15, 2015]
50.	K.L. Bakolia Vs. State Through Director, C.B.I. [May 15, 2015]
51.	Canara Bank & ANR. Vs. M. Mahesh Kumar [May 15, 2015]
52.	Ranjeet Kumar Ram @ Ranjeet Kumar Das Vs. State of Bihar [May 15, 2015]
53.	Commissioner of Income Tax-19 Mumbai Vs. M/S. Sarkar Builders [MAY 15, 2015]
54.	Bilaspur Raipur Kshetriya Gramin Bank and another Vs. Madanlal Tandon [May 15, 2015]
55.	Munna Lal Jain and another Vs. Vipin Kumar Sharma and others [May 15, 2015]
56.	Abdul Razak & Ors. Vs. The State of Karnataka Rep. by SHO, Hutti PS [May 15, 2015]
57.	Seshasayee Paper & Boards Limited Vs. Deputy Commissioner of Income Tax [May 15, 2015]
58.	Maharaji Educational Trust VS. SGS Construction & Dev. P. Ltd. & Ors. [May 15, 2015]
59.	Sandeep and ANR. Vs. State of Haryana [May 26, 2015]
60.	Shabnam Vs, Union of India & Ors. [MAY 27, 2015]
61.	Indra Dalal Vs. State of Haryana [MAY 29, 2015]
62.	Prem Singh Vs. State of Haryana [MAY 29, 2015]
63.	Bijendra Bhagat Vs. State of Uttarakhand [May 29, 2015]