MARCH    2015
1.	Anil Joshi and Others Vs. State of Himachal Pradesh and Others [March 9, 2015]
2.	U.O.I & Ors. Vs. Gurdayal Singh [March 09, 2015]
3.	Ambikapathi Ammal & ANR. Vs. Sri Kandaswamy Koil by Its Executive Officer Thiruporur [March 10, 2015]
4.	The Revenue Divisional Officer Fort, Kochi & Ors. Vs. Jalaja Dileep & ANR. [March 10, 2015]
5.	Raj Kumar Rana Vs. Rita Rathore [March 10, 2015]
6.	Md. Ali @ Guddu Vs. State of U.P. [March 10, 2015]
7.	Vijay Pal Vs. State (GNCT) of Delhi [March 10, 2015]
8.	Harmony Innovation Shipping Ltd. Vs. Gupta Coal India Ltd. & ANR. [March 10, 2015]
9.	Premier Breweries Ltd., Karnataka Vs. Commissioner of Income Tax, Cochin [March 10, 2015]
10.	Gurjit Singh Alias Gora and ANR. Vs. State of Haryana [March 10, 2015]
11.	Satish Kumar Jayanti Lal Dabgar Vs. State of Gujarat [March 10, 2015]
12.	Nagaraj Vs. State Rep. by Inspector of Police, Salem Town, Tamil Nadu [March 10, 2015]
13.	D. Velayutham Vs. State Rep. by Inspector of Police, Salem Town, Chennai [March 10, 2015]
14.	Bhargava & Associates Pvt. Ltd. & Ors. Vs. Union of India and Ors [March 10, 2015]
15.	Deepak Vs. State of Haryana [March 10, 2015]
16.	Arunbhai Kalyanbhai Sutariya Vs. Nutan Nagrik Sahakari Bank Ltd & ANR. [March 10, 2015]
17.	V. Krishnaswamy & ANR. Vs. Karnataka Rajya Kaigarika Sahakari Bank Niyamita & Ors. Etc. [March 10, 2015]
18.	Mohammed Hussain Warekar Vs Union of India & Ors. [March 10, 2015]
19.	St. Mary's Hotel (P) Ltd. & ANR. Vs. Kottayam Dist. Coop. Bank Ltd. & Ors. [March 10, 2015]
20.	Pawan Kumar @ Monu Mittal Vs. State of Uttar Pradesh & ANR. [March 11, 2015]
21.	Kalyani Mathivanan Vs. K.V. Jeyaraj and Ors. [March 11, 2015]
22.	Union of India & Ors. Vs. Major General Shri Kant Sharma & ANR. [March 11, 2015]
23.	Grah Rakshak, Home Guards Wel. Asso Vs. State of H.P. & Ors. [March 11, 2015]
24.	Edward Vs. Inspector of Police, Aandimadam Police Station [March 11, 2015]
25.	Ashok Vs. State of Maharashtra [March 11, 2015]
26.	Baranagore Jute Factory Plc. Vs. Shreekishan Omprakash And Another [March 12, 2015]
27.	M/s. Muneer Enterprises Vs. M/s Ramgad Minerals and Mining Ltd. & Ors. [March 12, 2015]
28.	Charu Kishor Mehta Vs. Joint Charity Commissioner, Greater Bombay Region & Ors. [March 12, 2015]
29.	M/S. Maruti Suzuki India Ltd. Vs. Commnr. of Central Excise, New Delhi [March 12, 2015]
30.	Amarkant Rai Vs. State of Bihar & Ors. [March 13, 2015]
31.	Sujitendra Nath Singh Roy Vs. State of West Bengal & Ors. [March 13, 2015]
32.	Shashikala & Ors. Vs. Gangalakshmamma & ANR. [March 13, 2015]
33.	S. Sridhar and Ors. Vs. State of Tamil Nadu and Ors. [March 13, 2015]
34.	Tukaram Dnyaneshwar Patil Vs. State of Maharashtra & Ors. [March 13, 2015]
35.	Commnr. Of Central Excise, Chennai-III Vs. Grasim Industries [March 13, 2015]
36.	R. Dineshkumar @ Deena Vs. State Rep. by Inspector of Police & Others [March 16, 2015]
37.	Abdul Razzaq Vs. State of U.P. [March 16, 2015]
38.	Taramani Parakh Vs. State of M.P. & Ors. [March 16, 2015]
39.	Ramdev Food Products Private Limited Vs. State of Gujarat [March 16, 2015]
40.	M/S. Queen's Educational Society Vs. Commissioner of Income Tax [March 16, 2015]
41.	P. Suseela & Ors. Etc. Etc. Vs. University Grants Commission & Ors. Etc. Etc. [March 16, 2015]
42.	Ram Singh & Ors. Vs. Union of India [March 17, 2015]
43.	State of M.P. & Ors. Vs. Mala Banerjee [March 17, 2015]
44.	Delhi International Airport Ltd. Vs. International Lease Finance Corpn. & Others [March 17, 2015]
45.	Jyoti Limited & Others Vs. Bharat J. Patel & Others [March 17, 2015]
46.	Tata Steel Ltd. Vs. Union of India & Ors. [March 17, 2015]
47.	M. Mahendar Kumar Vs. M. Mani & Ors. [March 17, 2015]
48.	Vesa Holdings P. Ltd. & ANR. Vs. State of Kerala & Ors. [March 17, 2015]
49.	Surti Gupta Vs. United India Insurance Co. & ANR. [March 17, 2015]
50.	State of Punjab Vs. Saurabh Bakshi [MARCH 30, 2015]
51.	Assistant Commissioner of Agricultural Income Tax & Ors. Vs. M/S. Netley 'B' Estate & Ors. [March 17, 2015]
52.	Vikram Cement & ANR Vs. State of Madhya Pradesh & Ors. [March 17, 2015]
53.	Tamil Nadu Terminated Full Time Temporary LIC Employees Association Vs. Life Insurance Corporation of India & Ors. [March 18, 2015]
54.	M/s. Satnam Overseas Ltd. Vs. Commnr. Of Central Excise, New Delhi. [March 18, 2015]
55.	Teesta Atul Setalvad and ANR. Vs. State of Gujarat [March 19, 2015]
56.	Sanjiv Kumar @ Gora Vs. State of Punjab [March 19, 2015]
57.	HMT Watches Ltd. Vs. M.A. Abida & ANR. [March 19, 2015]
58.	Mrs. Priyanka Srivastava and another Vs. State of U.P. and Others [March 19, 2015]
59.	Dhropadabai Vs. M/s. Technocraft Toolings [March 19, 2015]
60.	Vipulbhai M. Chaudhary Vs. Gujarat Cooperative Milk Marketing Federation Ltd. [March 19, 2015]
61.	Anirudh Kumar Vs. Municipal Corporation of Delhi & Ors. [March 20, 2015]
62.	Avas Ayukt, U.P. Avas Evam Vikas Parishad & Ors. Vs. Bhagwan Tiwari & ANR. [March 20, 2015]
63.	M/S. Millenium Wires (P) Ltd. Vs. The State Trading Corporation of India Ltd. and Ors. [March 23, 2015]
64.	State of Madhya Pradesh Vs. Rakesh Mishra [March 23, 2015]
65.	Panna Lal and Others Vs. State of M.P. [March 23, 2015]
66.	Kedari Lal Vs. State of M.P. and Ors. [March 23, 2015]
67.	Ramesh Vs. Harbans Nagpal and others [March 23, 2015]
68.	Deepa @ Deep Chand & ANR Vs. State of Haryana [March 23, 2015]
69.	Commissioner of Income Tax, Gauhati & Ors. Vs. M/S. Sati Oil Udyog Ltd. & ANR. [March 24, 2015]
70.	Manmeet Singh Alias Goldie Vs. State of Punjab [March 24, 2015]
71.	Delhi Development Authority Vs. Gaurav Kukreja [March 24, 2015]
72.	State of Madhya Pradesh Vs. Nomi Singh And Another [March 24, 2015]
73.	State of Himachal Pradesh and others Vs. Punra Devi [March 24, 2015]
74.	Shreya Singhal Vs. Union of India [March 24, 2015]
75.	Fortis Hospital Ltd. Vs. Commissioner of Customs, Import [March 24, 2015]
76.	PVR Limited Vs. State of Karnataka & Ors. [March 25, 2015]
77.	Dashmesh Educational Society Vs. Punjab Urban Development Authority & Ors. [March 25, 2015]
78.	Mohan Singh Gill & Ors. Etc. Vs. State of Punjab & Ors. Etc. [March 25, 2015]
79.	Agricultural Income Tax Officer & ANR. Vs. Goodricke Group Ltd. & ANR. [March 25, 2015]
80.	S. Satyanarayana Vs. Energo Masch Power Engineering & Consulting Pvt. Ltd. & Ors. [March 26, 2015]
81.	A. Raghu, Son of Rajaiah Vs. Govt. of Andhra Pradesh & Others [March 26, 2015]
82.	Ved Mitter Gill Vs. Union Territory Administration, Chandigarh and Others [March 26, 2015]
83.	Dhole Govind Sahebrao & Others Vs. Union of India & Others [March 26, 2015]
84.	State of U.P. Vs. Charan Singh [March 26, 2015]
85.	T. N. Raghupathy Vs. High Court of Karnataka & Ors. [March 26, 2015]
86.	Regional Deputy Director Vs. Zavaray S. Poonawala & Ors. [March 26, 2015]
87.	P.R. Yelumalai Vs. N.M. Ravi [March 27, 2015]
88.	Ranbeer Singh (dead) by L.R. Vs State of U.P. and Ors. [March 27, 2015]
89.	Umrala Gram Panchayat Vs. The Secretary, Municipal Employees Union & Ors. [March 27, 2015]
90.	Asha Verman & Ors Vs. Maharaj Singh & Ors. [March 27, 2015]
91.	M/S. VIR Rubber Products P. Ltd. Vs. Commissioner of Central Excise, Mumbai-III [March 27, 2015]
92.	M/S. Oswal Chemicals & Fertilizers Ltd. Vs. Commissioner of Central Excise, Bolpur [March 30, 2015]
93.	M/S. Holostick India Ltd. Vs. Commissioner of Central Excise, Noida [March 30, 2015]
94.	Chanderi Devi & ANR Vs. Jaspal Singh & Ors. [March 31, 2015]