JULY    2015
1.	Oil & Natural Gas Corporation Limited Vs. Commissioner of Income Tax & ANR. [July 01, 2015]
2.	Oil & Natural Gas Corporation Ltd. Vs. Commissioner of Income Tax & ANR. [July 01, 2015]
3.	Deposit Insurance & Credit Guarantee Corporation Vs. Ragupathi Ragavan & Ors. [July 01, 2015]
4.	State of U.P. Vs. Satveer & Ors. [July 01, 2015]
5.	State of Karnataka Vs. Sateesh & Others [July 01, 2015]
6.	State of M.P. Vs. Ashok & Others etc. [July 01, 2015]
7.	Kamla Kant Dubey Vs. State of U.P. & Others [July 01, 2015]
8.	Chaitanya Prakash Audichya Vs. C.B.I. [July 01, 2015]
9.	State of J & K Vs. Wasim Ahmed Malik @ Hamid and another. [July 01, 2015]
10.	The State rep. by the Inspector of Police, 'Q' Branch C.I.D., Tirunelveli Range, Tamil Nadu Vs. Mariya Anton Vijay [July 01, 2015]
11.	Quantum Securities Pvt. Ltd. & Others Vs. New Delhi Television Ltd. [July 01, 2015]
12.	National Institute of Technology & ANR. Vs. Pannalal Choudhury & ANR. [July 01, 2015]
13.	V. Krishnakumar Vs. State of Tamil Nadu & Ors. [July 1, 2015]
14.	Indian Performing Rights Society Ltd. Vs. Sanjay Dalia & ANR. [July 01, 2015]
15.	Commissioner of Central Excise, Delhi-IV Vs. M/s. Sandan Vikas (I) Ltd. [July 1, 2015]
16.	State of Rajasthan and Ors. Vs. Mahendra Nath Sharma [July 1, 2015]
17.	State of Kerala & Ors. Vs. A.P. Mammikutty [July 1, 2015]
18.	State of M.P. Vs. Madanlal [July 1, 2015]
19.	Ahmedabad Municipal Corporation & and ANR. etc. Vs. Rajubhai Somabhai Bharwad and ANR. etc. [July 1, 2015]
20.	Petroleum and Natural Gas Regulatory Board Vs. Indraprastha Gas Limited & Ors. [July 1, 2015]
21.	Rahul Yadav & ANR. Vs. M/s. Indian Oil Corporation Ltd. and Others [July 1, 2015]
22.	S.R. Sukumar Vs. S. Sunaad Raghuram [July 2, 2015]
23.	Surendra Kumar & Ors. Vs. Greater Noida Industrial Development Authority & Ors. [July 2, 2015]
24.	Zuari Cement Ltd. Vs. Regional Director E.S.I.C. Hyderabad & Ors. [July 2, 2015]
25.	N. K. Rajendra Mohan Vs. Thirvamadi Rubber Co. Ltd & Ors [July 2, 2015]
26.	Smt. Shakuntala Bai & Ors. Vs Mr. Mahaveer Prasad [July 2, 2015]
27.	Daya Ram & Ors. Vs. State of Haryana [July 2, 2015]
28.	M/S Essar Oil Ltd. Vs. Hindustan Shipyard Ltd. & Ors. [July 2, 2015]
29.	Union of India Vs. M/S. Bright Power Projects (I) P. Ltd. [July 2, 2015]
30.	Laxmi Devi Vs. State of Bihar & Ors. [July 03, 2015]
31.	Basisth Narayan Yadav Vs. Kailash Rai and Ors. [July 03, 2015]
32.	State of Madhya Pradesh Vs. Keshar Singh [July 03, 2015]
33.	State of Madhya Pradesh Vs. Anoop Singh [July 03, 2015]
34.	ABC Vs. The State (NCT of Delhi) [July 06, 2015]
35.	Sh Jogendrasinhji Vijaysinghji Vs. State of Gujarat & Ors. [July 6, 2015]
36.	Mainuddin Abdul Sattar Shaikh Vs. Vijay D. Salvi [July 06, 2015]
37.	Sirajul & Ors. Vs. The State of U.P. & ANR. [July 6, 2015]
38.	State of M.P Vs. Manish & Ors [July 06, 2015]
39.	Securities and Exchange Board of India Vs. Pan Asia Advisors Ltd. & ANR. [July 06, 2015]
40.	Riju Prasad Sarma etc. etc. Vs. State of Assam & Ors. [July 07, 2015]
41.	M/s. BHS Industries Vs. Export Credit Guarantee Corp. & ANR. [July 7, 2015]
42.	Chandra Babu @ Moses Vs. State Through Inspector of Police & Ors. [July 7, 2015]
43.	Food Corporation of India Vs Sankar Ghosh & Ors. [July 8, 2015]
44.	Nandkishore Lalbhai Mehta Vs New Era Fabrics Pvt. Ltd. & Ors. [July 8, 2015]
45.	State of Madhya Pradesh & Ors Vs. Anand Mohan & ANR [July 09, 2015]
46.	Om Prakash Vs. Union of India & Ors. [July 9, 2015]
47.	Vijay Mallya Vs. Enforcement Directorate, Min. of Finance [July 13, 2015]
48.	Kirpal Kaur Vs. Jitender Pal Singh & Ors. [July 14, 2015]
49.	Ponnaiyah Ramajayam Institute of Science and Technology Trust Vs. Medical Council of India and Another [July 15, 2015]
50.	State of Madhya Pradesh Vs. Maharani Ushadevi [JULY 15, 2015]
51.	Ravinder Singh Vs. State of Haryana & Ors. [July 15, 2015]
52.	P.A.Jose Etc. Vs. Commissioner of Wealth Tax, Kottayam Etc [July 15, 2015]
53.	Jogendra Yadav & Ors. Vs. State of Bihar & ANR. [JULY 15, 2015]
54.	Saral Wire Craft Pvt. Ltd. Vs. Commissioner Customs, Central Excise & Service Tax, & Ors. [20th July, 2015]
55.	M/S. Coastal Paper Ltd. Vs. Commnr. of Central Excise, Visakhapatnam [JULY 21, 2015]
56.	M/S. HCL Limited Vs. Commissioner of Customs New Delhi [JULY 21, 2015]
57.	Delhi Development Authority Vs. P.R. Samanta [July 21, 2015]
58.	Mr. Robert John D'Souza and others Vs. Mr. Stephen V. Gomes and another [July 21, 2015]
59.	Murad Abdul Mulani Vs. Salma Babu Shaikh & Ors. [JULY 21, 2015]
60.	Commissioner of Central Excise, Bhavnagar Vs. M/S Gujarat Maritime Board, Jafrabad [July 22, 2015]
61.	Union of India and others Vs. Balwant Singh [JULY 22, 2015]
62.	Commissioner of Central Excise, Aurangabad Vs. M/S. Goodyear South Asia Tyres P. L.& Ors. [July 22, 2015]
63.	DM Wayanad Institute of Medical Sciences Vs. Union of India and another [July 23, 2015]
64.	Hiten Prasan Dalal Vs. Central Bureau of Investigation [JULY 23, 2015]
65.	Rakhial Gram Panchayat Vs. Jagatsinh Adesinh Jhala [JULY 23, 2015]
66.	Prabhu Dayal Khandelwal Vs. Chairman, U.P.S.C. & Ors. [JULY 23, 2015]
67.	Darshan Singh Saini Vs. Sohan Singh and another [JULY 23, 2015]
68.	Gurjant Singh Vs. State of Punjab [July 24, 2015]
69.	Eshwarappa Vs. State of Karnataka [July 24, 2015]
70.	State of Maharashtra Vs. Shiva @ Shivaji Ramaji Sonawane & Ors. etc. [24th July, 2015]
71.	Nanjappa Vs. State of Karnataka [July 24, 2015]
72.	Bhanushali Housing Cooperative Society Ltd. Vs. Mangilal & Ors. [July 24, 2015]
73.	Dilip K. Basu Vs. State of West Bengal & Ors. [24th July, 2015]
74.	Shri Talukdar Singh Vs. Tata Engineering & Locomotive Co. Ltd. [July 24, 2015]
75.	Inder Chand (D) through his LRS. Vs. Motilal (D) through his LRS. [July 24, 2015]
76.	Giridhar G. Yadalam Vs. Commissioner of Wealth Tax [July 24, 2015]
77.	V.K. Mishra & ANR. Vs. State of Uttarakhand & ANR. [July 28, 2015]
78.	Yakub Abdul Razak Memon Vs. State of Maharashtra, Thr. The Secretary, Home Department and Ors. [July 28, 2015]
79.	Commissioner of Central Excise, Vapi Vs. M/S. Global Health Care Products Partnership Firm & Ors. [JULY 28, 2015]
80.	Shabina Abraham & Ors. Vs. Collector of Central Excise & Customs [July 29, 2015]
81.	M/S Poonam Spark (P) Ltd. Vs. Commissioner of Central Excise, New Delhi [JULY 29, 2015]
82.	Union of India & Ors. Vs. M/S N.S. Rathnam & Sons [JULY 29, 2015]
83.	Rajeshwar Baburao Bone Vs. The State of Maharashtra and Another [July 29, 2015]
84.	Dharam Chand Vs. Chairman, New Delhi Municipal Council and others [July 29, 2015]
85.	Rajendra Shankar Shukla & Ors.Etc. Vs. State of Chhattisgarh & Ors. Etc. [July 29, 2015]
86.	Yakub Abdul Razak Memon Vs. State of Maharashtra, Thr. the Secretary, Home Department and Others [July 29, 2015]
87.	Yakub Abdul Razak Memon Vs. State of Maharashtra and ANR. [July 30, 2015]
88.	Peerappa Hanmantha Harijan (D) by LRS. & Ors. Vs. State of Karnataka & ANR. [July 30, 2015]
89.	Ramesh Kumar Vs. Union of India & Ors. [July 31, 2015]