1. |
Diwan Singh Vs. Life Insurance Corporation of India and others [January 5, 2015]
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2. |
Om Prakash (Dead) Th. His LRS. Vs. Shanti Devi & Ors. [January 05 2015.]
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3. |
Union of India & ANR. Vs. Purushottam [January 05 2015]
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4. |
Union of India & ANR. Vs. S.N. Maity & ANR. [January 06, 2015]
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5. |
M/S Swati Ferro Alloys Pvt. Ltd. Vs. Orissa Industrial Infrastructure Development Corporation (IDCO) & Ors. [JANUARY 6, 2015]
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6. |
Nargis Jal Haradhvala Vs. State of Maharashtra and others [January 06, 2015]
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7. |
M/S. Pepsico India Holding Pvt. Ltd. Vs. Krishna Kant Pandey [January 06, 2015]
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8. |
Phool Patti and ANR. Vs. Ram Singh (Dead) Through LRS. & ANR. [January 06, 2015]
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9. |
Inder Singh & Ors. Vs. State of Rajasthan [January 06, 2015]
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10. |
K.K. Kuda Vs. Chief Enforcement Officer, Enforcement Directorate & ANR [January 06, 2015]
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11. |
Union of India Through Secretary & Ors. Vs. Anju Jain & ANR. [JANUARY 6, 2015]
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12. |
Raghuvendra Vs. State of M.P. [January 07, 2015]
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13. |
Manojbhai N. Shah & Ors. Vs. Union of India & Ors. [January 07, 2015]
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14. |
Vinod Kumar Vs. State of Haryana [JANUARY 08, 2015]
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15. |
Darga Ram @ Gunga Vs. State of Rajasthan [January 8, 2015]
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16. |
Sunil Bharti Mittal Vs. Central Bureau of Investigation [January 09, 2015]
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17. |
Chairman & Managing Director Central Bank of India & Ors. Vs. Central Bank of India SC/ST Employees Welfare Association & Ors. [JANUARY 09, 2015]
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18. |
Infrastructure Leasing & Financial Services Limited Vs. B.P.L. Limited [January 09, 2015]
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19. |
M/s. Kailash Nath Associates Vs. Delhi Development Authority & ANR. [January 09, 2015]
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20. |
Sitikanatha Mishra Vs. Union of India & Ors. [JANUARY 9, 2015]
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21. |
Ahmed Shah & ANR. Vs. State of Rajasthan [January 9, 2015]
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22. |
Sher Singh @ Partapa Vs. State of Haryana [January 09, 2015]
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23. |
Sudhir N. & Ors. Vs. State of Kerala & Ors. [January 12, 2015]
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24. |
Vinayak Narayan Deosthali Vs. Central Bureau of Investigation [January 12, 2015]
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25. |
Videocon International Ltd. Vs. Securities & Exchange Board of India [January 13, 2015]
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26. |
Jt. Collector Ranga Reddy Dist. & ANR. Etc. Vs. D. Narsing Rao & Ors. Etc. Etc. [January 13, 2015]
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27. |
Shasidhar & Others Vs. Smt. Ashwini Uma Mathad & ANR. [January 13, 2015]
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28. |
Jasmer Singh Vs. State of Haryana & ANR. [JANUARY 13, 2015]
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29. |
Kanhsingh & ANR Vs. Tukaram & Ors. [January 13, 2015]
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30. |
Smt.Neeta W/O Kallappa Kadolkar & Ors. Etc. Vs. The Div. Manager, MSRTC, Kolhapur [January 13, 2015]
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31. |
Assitant Commissioner, Ernakulam Vs. Hindustan Urban Infrastructure Ltd. and Ors. [JANUARY 13, 2015]
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32. |
Sunil Vs. Sakshi @ Shweta & ANR. [JANUARY 14, 2015]
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33. |
Dilip Kumar Mondal & ANR. Vs. State of West Bengal [January 14, 2015]
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34. |
Vijaya Ukarda Athor (Athawale) Vs. State of Maharashtra and Ors. [January 14, 2015]
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35. |
K.V.S. Ram Vs. Bangalore Metropolitan Transport Corpn. [January 14, 2015]
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36. |
National Bank Limited Vs. Ghanshyam Das Agarwal & Ors. [January 14, 2015]
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37. |
State of Kerala & Ors. Etc. Etc. Vs. Arun George & Ors. Etc. Etc. [JANUARY 14, 2015]
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38. |
Rajinder Kumar Vs. State of Haryana [JANUARY 14, 2015]
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39. |
Narendra Kumar Amin Vs. CBI & Ors. [January 15, 2015]
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40. |
State of Punjab Vs. Bawa Singh [January 15, 2015]
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41. |
Mahesh Kumar Joshi Vs. Madan Singh Negi [JANUARY 15, 2015]
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42. |
Mansoor Alam Vs. State of U.P. & ANR. [JANUARY 15, 2015]
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43. |
Sanjaysinh Ramrao Chavan Vs. Dattatray Gulabrao Phalke and others [January 16, 2015]
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44. |
Sec. To Gov. Information Pub. Rel. Dep. & Ors. Vs. John Maria Jesudoss [JANUARY 16, 2015]
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45. |
Manohar Singh Vs. State of Rajasthan and Ors. [JANUARY 16, 2015]
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46. |
Executive Officer, Antiyur Town Panchayat Vs. G. Arumugam (D) by LRS. [January 19, 2015]
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47. |
Kulbir Singh Vs. State of Haryana [January 19, 2015]
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48. |
Tarabai Vs. The State of Maharashtra [January 20, 2015]
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49. |
Walter BAU AG, Legal Successor, of the Original Contractor, Dyckerhoff & Widmann A.G. Vs. Municipal Corporation of Greater Mumbai & ANR. [JANUARY 20, 2015]
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50. |
T.M. Sampath & Ors. Vs. Secretary Ministry of Water Resources & Ors. [January 20, 2015]
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51. |
Laxmidevamma & Ors. Vs. Ranganath & Ors. [January 20, 2015]
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52. |
Manik Taneja & ANR. Vs. State of Karnatka & ANR. [January 20, 2015]
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53. |
Tomaso Bruno & ANR. Vs. State of U.P. [January 20, 2015]
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54. |
Union of India & ANR. Vs. Surender Singh Parmar [JANUARY 20, 2015]
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55. |
Godrej & Boyce Manufacturing Co. Ltd. Vs. State of Maharashtra & Ors. [January 21, 2015]
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56. |
Delhi State Indus. Dev. Corpn. Ltd. Vs. Ashok Kumar Madan [January 21, 2015]
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57. |
Kuldeep Kumar Dubey & Ors. Vs. Ramesh Chandra Goyal (D) Th LRS. [JANUARY 21, 2015]
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58. |
Secretary Tamil Nadu Public Service Commission Vs. A.B. Natarajan & Ors. Etc. [JANUARY 21, 2015]
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59. |
Pathubha Govindji Rathod & ANR Vs. State of Gujarat [January 21, 2015]
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60. |
K.K. Sharma Vs. High Court of Delhi & Ors. [JANUARY 22, 2015]
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61. |
Board of Control for Cricket in India Vs. Cricket Association of Bihar & Ors. [January 22, 2015]
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62. |
Karnail Kaur & Ors. Vs. State of Punjab & Ors. [January 22, 2015]
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63. |
Union of India & Another Vs. Sova Ispat Limited & Others [January 27, 2015]
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64. |
Shri Westarly Dkhar & Ors. Vs. Shri Sehekaya Lyngdoh [January 28, 2015]
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65. |
Patel Jathabhai Punajbhai Vs. North Gujarat University & ANR. [January 28, 2015]
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66. |
Keshavlal Khemchand and Sons Pvt. Ltd. & Others Vs. Union of India & Others [January 28, 2015]
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67. |
Jage Ram & Ors. Vs. State of Haryana [January 28, 2015]
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68. |
A.C. Narayanan Vs. State of Maharashtra & ANR. [JANUARY 28, 2015]
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69. |
C. Sukumaran Vs. State of Kerala [January 29, 2015]
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70. |
U.P. State Industrial Dev. Corpn. Ltd. Vs. Monsanto Manufactures (P) Ltd. & ANR. [JANUARY 29, 2015]
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71. |
State of Karnataka Etc. Vs. M/S Pro Lab & Ors. Etc. [JANUARY 30, 2015]
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72. |
Cellular Operators Association of India & Ors. Vs. Telecom Regulatory Authority of India & Ors. [JANUARY 30, 2015]
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73. |
M.V. Jayarajan Vs. High Court of Kerala & ANR. [January 30, 2015]
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74. |
Mount Mary Enterprises Vs. M/s. Jivratna Medi Treat Pvt. Ltd. [JANUARY 30, 2015]
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75. |
Charulata Behera Vs. Pravati Parida & Ors. [January 30, 2015]
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